|
16 May 2008
Supreme Court 56 pages M/S BAKEMANS INDUSTRIES PVT.LTD. Vs M/S NEW CAWNPORE FLOUR MILLS .
Case number: C.A. No.-003628-003628 / 2008 |
|
16 May 2008
Supreme Court 44 pages M/S PONDS INDIA LTD(MERGED WITH H.L.LTD) Vs COMMNR. OF TRADE TAX, LUCKNOW
Case number: C.A. No.-003644-003644 / 2008 |
|
16 May 2008
Supreme Court 32 pages FOOD CORPORATION OF INDIA Vs PALA RAM .
Case number: C.A. No.-003641-003642 / 2008 |
|
16 May 2008
Supreme Court 15 pages MALLAVARAPU KASIVISWESWARA RAO Vs THADIKONDA RAMULU FIRM .
Case number: C.A. No.-005597-005597 / 2001 |
|
16 May 2008
Supreme Court 89 pages M/S. ENTERTAINMENT NETWORK (INDIA) LTD. Vs M/S. SUPER CASSETTEE INDUSTRIES LTD.
Case number: C.A. No.-005114-005114 / 2005 |
|
16 May 2008
Supreme Court 39 pages KABUSHIKI KAISHA TOSHIBA Vs TOSIBA APPLIANCES CO. .
Case number: C.A. No.-003639-003639 / 2008 |
|
16 May 2008
Supreme Court 27 pages SULOCHANA Vs RAJINDRA SINGH
Case number: C.A. No.-003636-003636 / 2008 |
|
16 May 2008
Supreme Court 12 pages SARBDEEP SINGH VIRK Vs STATE OF PUNJAB .
Case number: C.A. No.-003649-003649 / 2008 |
|
16 May 2008
Supreme Court 58 pages RANGANAYAKAMMA Vs K.S. PRAKASH (D) BY LRS. .
Case number: C.A. No.-003635-003635 / 2008 |
|
16 May 2008
Supreme Court 21 pages DABUR INDIA LTD. Vs K.R. INDUSTRIES
Case number: C.A. No.-003637-003637 / 2008 |
|
16 May 2008
Supreme Court 26 pages BANK OF INDIA Vs KETAN PAREKH
Case number: C.A. No.-003652-003652 / 2008 |
|
16 May 2008
Supreme Court 15 pages D. KRISHNAN Vs SPECIAL OFFICER, VELLORE COOP.S.M.&ANR.
Case number: C.A. No.-003619-003619 / 2008 |
|
16 May 2008
Supreme Court 14 pages SAYEEDA FARHANA SHAMIM Vs STATE OF BIHAR
Case number: Crl.A. No.-000928-000928 / 2008 |
|
16 May 2008
Supreme Court 11 pages M/S. BHUPENDRA STEEL (P) LTD. Vs COMMNR. OF CENTRAL EXCISE
Case number: C.A. No.-000172-000172 / 2003 |
|
16 May 2008
Supreme Court 14 pages M/S. JANATHA TEXTILES Vs TAX RECOVERY OFFICER
Case number: C.A. No.-006539-006539 / 2003 |