Showing 14971 - 14985 of 41947 judgements
16 May 2008
Supreme Court
58 pages
M.D., H.S.I.D.C. Vs M/S. HARI OM ENTERPRISES

Case number: C.A. No.-004089-004089 / 2008
Diary number: 16077 / 2006
Advocates: RAVINDRA BANA Vs S. S. JAUHAR

16 May 2008
Supreme Court
1 pages
ARYA SAMAJ MANDIR Vs UNION OF INIDA .

Case number: C.A. No.-004128-004128 / 2008
Diary number: 3486 / 2007
Advocates: RANI CHHABRA Vs V. K. VERMA

16 May 2008
Supreme Court
13 pages
M/S. CABLE CORPN. OF INDIA LTD. Vs ADDITIONAL COMMISSIONER OF LABOUR .

Case number: C.A. No.-007211-007211 / 2005
Diary number: 10206 / 2005
Advocates: MANIK KARANJAWALA Vs BINU TAMTA

16 May 2008
Supreme Court
17 pages
VENKATESAN Vs STATE OF TAMIL NADU

Bench: ARIJIT PASAYAT,P. SATHASIVAM,AFTAB ALAM
Case number: Crl.A. No.-000308-000308 / 2001
Diary number: 19004 / 2000
Advocates: VIJAY KUMAR Vs V. G. PRAGASAM

16 May 2008
Supreme Court
22 pages
G.M., O.N.G.C.,SHILCHAR Vs O.N.G.C. CONTRACTUAL WORKERS UNION

Case number: C.A. No.-004755-004755 / 2001
Diary number: 1848 / 2000
Advocates: Vs SOMNATH MUKHERJEE

16 May 2008
Supreme Court
10 pages
UNION PUBLIC SERVICE COMMISSION Vs A.K.SALIM .

Case number: C.A. No.-003648-003648 / 2008
Diary number: 32644 / 2007
Advocates: Vs D. S. MAHRA

16 May 2008
Supreme Court
26 pages
CHENNAI CUSTOMS APPRAISING OFFICERS ASSN Vs UNION OF INDIA .

Case number: C.A. No.-003630-003630 / 2008
Diary number: 18814 / 2006
Advocates: JITENDRA MOHAN SHARMA Vs RANJAN KUMAR

16 May 2008
Supreme Court
10 pages
ILLA ROY CHOWDHURY Vs SHYAMALI DAS .

Case number: C.A. No.-003638-003638 / 2008
Diary number: 2353 / 2007
Advocates: BIJAN KUMAR GHOSH Vs RUKHSANA CHOUDHURY

16 May 2008
Supreme Court
23 pages
S. MOHAN Vs CENTRAL BUREAU OF INVESTIGATION

Case number: Crl.A. No.-000906-000906 / 1998
Diary number: 13797 / 1998
Advocates: HARISH J. JHAVERI Vs P. PARMESWARAN

16 May 2008
Supreme Court
47 pages
SUDHIR S.MEHTA Vs CUSTODIAN

Bench: S.B. SINHA,V.S. SIRPURKAR
Case number: C.A. No.-005690-005697 / 2007
Diary number: 34881 / 2007
Advocates: Vs ARVIND KUMAR TEWARI

16 May 2008
Supreme Court
40 pages
MOHAN ANNA CHAVAN Vs STATE OF MAHARASHTRA

Bench: ARIJIT PASAYAT,P. SATHASIVAM,MUKUNDAKAM SHARMA
Case number: Crl.A. No.-000680-000680 / 2007
Diary number: 11797 / 2007
Advocates: SUSMITA LAL Vs RAVINDRA KESHAVRAO ADSURE

16 May 2008
Supreme Court
14 pages
N PADMAMMA Vs S.RAMAKRISHNA REDDY

Case number: C.A. No.-003632-003632 / 2008
Diary number: 26179 / 2006
Advocates: SRIDHAR POTARAJU Vs D. BHARATHI REDDY

16 May 2008
Supreme Court
21 pages
MUNICIPAL CORPORATION, HYDERABAD Vs SUNDER SINGH

Case number: C.A. No.-003627-003627 / 2008
Diary number: 22621 / 2004
Advocates: Vs PROMILA

16 May 2008
Supreme Court
12 pages
ORIENTAL INSURANCE CO.LTD. Vs SUDHAKARAN K.V.

Case number: C.A. No.-003634-003634 / 2008
Diary number: 27329 / 2006
Advocates: M. J. PAUL Vs PURNIMA BHAT

16 May 2008
Supreme Court
34 pages
TATA MOTORS LTD. Vs PHARMACEUTICAL PRODUCTS OF INDIA LTD.

Case number: C.A. No.-003640-003640 / 2008
Diary number: 31594 / 2006
Advocates: NANDINI GORE Vs