Showing 14956 - 14970 of 41947 judgements
27 May 2008
Supreme Court
7 pages
DILBAGH SINGH Vs STATE OF PUNJAB

Case number: Crl.A. No.-000477-000477 / 2007
Diary number: 8900 / 2007
Advocates: SATYAPAL KHUSHAL CHAND PASI Vs AJAY PAL

20 May 2008
Supreme Court
5 pages
HINDUSTAN COPPER LIMITED Vs M/S NICCO CORPORATION LTD.

Case number: C.A. No.-005630-005630 / 2008
Diary number: 2916 / 2008
Advocates: DEBA PRASAD MUKHERJEE Vs CHIRA RANJAN ADDY

16 May 2008
Supreme Court
12 pages
PARESH P.RAJDA Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-000921-000921 / 2008
Diary number: 9061 / 2006
Advocates: Vs NANDINI GORE

16 May 2008
Supreme Court
19 pages
SUDARSHA AVASTHI Vs SHIV PAL SINGH

Case number: C.A. No.-006807-006807 / 2005
Diary number: 20392 / 2005
Advocates: PETITIONER-IN-PERSON Vs T. N. SINGH

16 May 2008
Supreme Court
20 pages
STATE OF KARNATAKA Vs CHIKKAHOTTAPPA @ VARADE GOWDA .

Bench: ARIJIT PASAYAT,P. SATHASIVAM,AFTAB ALAM
Case number: Crl.A. No.-000313-000313 / 2001
Diary number: 2808 / 2001
Advocates: Vs GUNTUR PRABHAKAR

16 May 2008
Supreme Court
34 pages
DLF UNIVERSAL LTD. Vs DIR. GENERAL INVESTIGATION ®ISTRATION

Case number: C.A. No.-005680-005680 / 2006
Diary number: 25502 / 2006
Advocates: RAJAN NARAIN Vs P. PARMESWARAN

16 May 2008
Supreme Court
10 pages
V.R. DALAL Vs YOUGENDRA NARANJI THAKKAR

Case number: Crl.A. No.-000925-000925 / 2008
Diary number: 31576 / 2006
Advocates: NARESH KUMAR Vs JATIN ZAVERI

16 May 2008
Supreme Court
6 pages
UMRAO SINGH Vs STATE OF M.P. .

Bench: TARUN CHATTERJEE,HARJIT SINGH BEDI
Case number: C.A. No.-003430-003430 / 2002
Diary number: 11072 / 2001
Advocates: PRATIBHA JAIN Vs C. D. SINGH

16 May 2008
Supreme Court
15 pages
M/S. ANADROMEDA FOUNDATION INDIA P.LTD. Vs D.G.H.S. .

Case number: C.A. No.-003620-003620 / 2008
Diary number: 6751 / 2006
Advocates: Vs SUSHMA SURI

16 May 2008
Supreme Court
12 pages
ANIRUDDHA SINGH Vs STATE OF M.P

Case number: Crl.A. No.-001163-001163 / 2006
Diary number: 23061 / 2006
Advocates: T. N. SINGH Vs C. D. SINGH

16 May 2008
Supreme Court
33 pages
STATE OF U.P. Vs M/S. SWADESHI PLYTEX LTD. .

Case number: C.A. No.-003840-003840 / 2008
Diary number: 26194 / 2006
Advocates: KAMLENDRA MISHRA Vs RAVI PRAKASH MEHROTRA

16 May 2008
Supreme Court
8 pages
SAJJAN TEXTILE MILLS LTD. Vs ICICI BANK LTD .

Case number: C.A. No.-000573-000573 / 2005
Diary number: 23178 / 2004
Advocates: Vs MANJULA GUPTA

16 May 2008
Supreme Court
73 pages
A.P. ELECTRICITY REGULATORY COMMISSION Vs M/S. R.V.K. ENERGY PVT. LTD.

Case number: C.A. No.-008094-008094 / 2002
Diary number: 13309 / 2002
Advocates: K. V. MOHAN Vs D. BHARATHI REDDY

16 May 2008
Supreme Court
51 pages
UNITED INDIA INSURANCE CO. LTD. Vs MANUBHAI DHARMASINHBHAI GAJERA .

Case number: C.A. No.-004113-004115 / 2008
Diary number: 5757 / 2004
Advocates: Vs PAREKH & CO.

16 May 2008
Supreme Court
40 pages
RAJESHWAR THAKUR (D) BY LRS. Vs BIHAR STATE ELECTRICITY BOARD

Case number: C.A. No.-002702-002702 / 2010
Diary number: 24322 / 2007
Advocates: APARNA JHA Vs NAVIN PRAKASH