Showing 15031 - 15045 of 41947 judgements
14 May 2008
Supreme Court
8 pages
SUBRAMANIASWAMY TEMPLE, RATNAGIRI Vs V. KANNA GOUNDAR(DEAD) BY LRS.

Case number: C.A. No.-007135-007136 / 2000
Diary number: 16595 / 1999
Advocates: Vs D. BHARATHI REDDY

14 May 2008
Supreme Court
40 pages
SHAIKH ALI HOSSAIN Vs SK. SHOWKAT ALI

Case number: C.A. No.-003650-003650 / 2008
Diary number: 14790 / 2005
Advocates: DIPAK KUMAR JENA Vs SHEKHAR KUMAR

14 May 2008
Supreme Court
23 pages
TDM INFRASTRUCTURE PRIVATE LIMITED Vs UE DEVELOPMENT INDIA PVT.LTD.

Case number: ARBIT.CASE(C) No.-000002-000002 / 2008
Diary number: 32973 / 2007
Advocates: Vs GAURAV AGRAWAL

14 May 2008
Supreme Court
18 pages
ARJAN SINGH Vs PUNIT AHLUWALIA .

Case number: C.A. No.-003573-003573 / 2008
Diary number: 1156 / 2007
Advocates: Vs P. N. PURI

14 May 2008
Supreme Court
7 pages
M/S. DHARAMPAL SATYAPAL LTD. Vs STATE OF BIHAR .

Case number: C.A. No.-005779-005779 / 2005
Diary number: 13039 / 2003
Advocates: Vs SUNIL ROY

14 May 2008
Supreme Court
14 pages
M/S. KESARWANI ZARDA BHANDAR Vs STATE OF U.P. .

Case number: C.A. No.-005760-005760 / 2005
Diary number: 15746 / 2003
Advocates: K. K. MOHAN Vs PRADEEP MISRA

14 May 2008
Supreme Court
18 pages
SHYAMAL KANTH GUHA (D) THRU LRS. Vs MEENA BOSE

Case number: C.A. No.-003571-003571 / 2008
Diary number: 18824 / 2007
Advocates: Vs DHARMENDRA KUMAR SINHA

14 May 2008
Supreme Court
21 pages
K. RAGHUNANDAN Vs ALI HUSSAIN SABIR .

Case number: C.A. No.-003572-003572 / 2008
Diary number: 1695 / 2006

14 May 2008
Supreme Court
12 pages
RAJKUMAR GURAWARA (DEAD) THR. LRS. Vs M/S. S.K.SARWAGI & CO. PVT. LTD. &ANR.

Case number: C.A. No.-003576-003576 / 2008
Diary number: 21246 / 2004
Advocates: Vs A. V. RANGAM

14 May 2008
Supreme Court
15 pages
RABINDRA SINGH Vs FINANCIAL COMMNR.COOPERATION,PUNJAB &ORS

Case number: C.A. No.-003574-003574 / 2008
Diary number: 8825 / 2004
Advocates: Vs KULDIP SINGH

14 May 2008
Supreme Court
19 pages
RAM AVADH Vs RAM DAS

Case number: C.A. No.-005570-005570 / 2001
Diary number: 13831 / 1998
Advocates: Vs MANOJ SWARUP AND CO.

14 May 2008
Supreme Court
9 pages
M.C.MEHTA Vs UNION OF INDIA

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA, , ,
Case number: W.P.(C) No.-004677-004677 / 1985
Diary number: 63996 / 1985
Advocates: PETITIONER-IN-PERSON Vs

14 May 2008
Supreme Court
6 pages
BHUPENDRA Vs STATE OF MAHARASHTRA

Bench: ARIJIT PASAYAT,P. SATHASIVAM, , ,
Case number: Crl.A. No.-000890-000890 / 2008
Diary number: 32302 / 2007
Advocates: Vs RAVINDRA KESHAVRAO ADSURE

14 May 2008
Supreme Court
25 pages
SHOUKAT HUSSAIN GURU Vs STATE (NCT) DELHI & ANR.

Case number: Writ Petition (crl.) 106 of 2007

13 May 2008
Supreme Court
10 pages
NATIONAL INSURANCE CO. LTD. Vs KAUSHALAYA DEVI .

Case number: C.A. No.-003542-003542 / 2008
Diary number: 11835 / 2006
Advocates: Vs DINESH KUMAR GARG