Judgements

Showing 14926 - 14940 of 41947 judgements
20 June 2008
Supreme Court
4 pages
DHANSINGH VITTHALRAO BHOITE Vs STATE OF MAHARASHTRA .

Bench: R.V. RAVEENDRAN,P. SATHASIVAM, , ,
Case number: C.A. No.-002553-002554 / 2004
Diary number: 6617 / 2004
Advocates: SHIVAJI M. JADHAV Vs RAVINDRA KESHAVRAO ADSURE

20 June 2008
Supreme Court
10 pages
HARI PRASAD CHHAPOLIA(DEAD) Vs UNION OF INDIA, ORISSA

Case number: Crl.A. No.-000082-000082 / 2002
Diary number: 19218 / 2001
Advocates: V. K. MONGA Vs B. V. BALARAM DAS

20 June 2008
Supreme Court
14 pages
ROOP SINGH @ ROOPA Vs STATE OF PUNJAB

Case number: Crl.A. No.-001307-001307 / 2005
Diary number: 7041 / 2005
Advocates: Vs KULDIP SINGH

19 June 2008
Supreme Court
2 pages
N.C.T. OF DELHI Vs UMESH KUMAR

Bench: ARIJIT PASAYAT,G.S. SINGHVI, , ,
Case number: Crl.A. No.-000699-000699 / 2003
Diary number: 14782 / 2002
Advocates: ANIL KATIYAR Vs P. NARASIMHAN

16 June 2008
Supreme Court
51 pages
STATE OF WEST BENGAL Vs KAMAL SENGUPTA

Case number: C.A. No.-001694-001694 / 2006
Diary number: 5400 / 2005
Advocates: Vs SARLA CHANDRA

13 June 2008
Supreme Court
8 pages
SYED PEDA AOWILA Vs PUBLIC PROSECUTOR, HIGH COURT OF A.P.

Case number: Crl.A. No.-001149-001149 / 2001
Diary number: 18128 / 2001
Advocates: G. RAMAKRISHNA PRASAD Vs D. BHARATHI REDDY

13 June 2008
Supreme Court
7 pages
MD. KALAM Vs STATE OF BIHAR

Case number: Crl.A. No.-000239-000239 / 2002
Diary number: 18094 / 2001
Advocates: UGRA SHANKAR PRASAD Vs GOPAL SINGH

13 June 2008
Supreme Court
12 pages
KATTA SURENDERA Vs STATE OF A.P.

Case number: Crl.A. No.-001525-001525 / 2007
Diary number: 28356 / 2006
Advocates: Vs D. BHARATHI REDDY

13 June 2008
Supreme Court
12 pages
HABIB IBRAHIM Vs STATE OF RAJASTHAN

Case number: Crl.A. No.-000994-000994 / 2008
Diary number: 14048 / 2008
13 June 2008
Supreme Court
8 pages
NEHRU @ JAWAHAR Vs STATE OF CHATTISGARH

Case number: Crl.A. No.-001279-001279 / 2001
Diary number: 15980 / 2001
Advocates: JAIL PETITION Vs RAJESH SRIVASTAVA

13 June 2008
Supreme Court
10 pages
HEM CHAND JHA @ HEMCHANDRA JHA Vs STATE OF BIHAR

Case number: Crl.A. No.-000007-000007 / 2002
Diary number: 16761 / 2001
Advocates: Vs GOPAL SINGH

13 June 2008
Supreme Court
49 pages
NEW INDIA ASSURANCE CO. LTD. Vs M/S. HIRA LAL RAMESH CHAND .

Case number: C.A. No.-004306-004307 / 2003
Diary number: 6282 / 2003
Advocates: M. K. DUA Vs M. T. GEORGE

13 June 2008
Supreme Court
1 pages
BALWINDER SINGH Vs STATE OF PUNJAB .

Case number: Crl.A. No.-000829-000829 / 2002
Diary number: 18795 / 2001
Advocates: DINESH KUMAR GARG Vs KULDIP SINGH

13 June 2008
Supreme Court
10 pages
SHANKAR PD. GHOSE (DEAD) Vs STATE OF BIHAR

Case number: Crl.A. No.-000473-000473 / 1998
Diary number: 3878 / 1998
Advocates: Vs GOPAL SINGH

12 June 2008
Supreme Court
1 pages
BAIJNATH JHA Vs SITA RAM

Case number: Crl.A. No.-000403-000403 / 2000
Diary number: 3224 / 1999
Advocates: Vs GOPAL SINGH