Judgements

12 June 2008
Supreme Court
1 pages

PUNJAB STATE ELECTRICITY BOARD LTD. Vs JAGDEV SINGH .

Case number: C.A. No.-003977-003977 / 2006
Diary number: 26773 / 2003
Advocates: RAJIV NANDA Vs ANIS AHMED KHAN

11 June 2008
Supreme Court
7 pages

K. SAGAR Vs A.BAL REDDY

Case number: C.A. No.-001498-001498 / 2005
Diary number: 10580 / 2004
Advocates: Vs RESPONDENT-IN-PERSON

11 June 2008
Supreme Court
18 pages

HARDEEP SINGH Vs STATE OF HARYANA

Case number: Crl.A. No.-000468-000468 / 2007
Diary number: 18598 / 2006
Advocates: KUMUD LATA DAS Vs T. V. GEORGE

11 June 2008
Supreme Court
2 pages

MADHUMITA DAS Vs STATE OF ORISSA .

Bench: ARIJIT PASAYAT,P.P. NAOLEKAR, , ,
Case number: W.P.(C) No.-000250-000250 / 2008
Diary number: 15584 / 2008
Advocates: Vs SIBO SANKAR MISHRA

09 June 2008
Supreme Court
4 pages

RESERVE BANK OF INDIA Vs SAHARA INDIA FINANCIAL CORP.LTD.

Case number: C.A. No.-004193-004193 / 2008
Diary number: 16334 / 2008
Advocates: RAMESH BABU M. R. Vs GAURAV KEJRIWAL

05 June 2008
Supreme Court
24 pages

STATE OF KERALA Vs B. RENJIT KUMAR .

Case number: C.A. No.-004104-004104 / 2004
Diary number: 9214 / 2004
Advocates: G. PRAKASH Vs MALINI PODUVAL

05 June 2008
Supreme Court
18 pages

MAGHENDRA PAL TYAGI Vs JAYANT DAVAR .

Case number: C.A. No.-003034-003036 / 2005
Diary number: 21272 / 2004
Advocates: HIMINDER LAL Vs

28 May 2008
Supreme Court
5 pages

YUNUS ALI (DEAD)THRU HIS LRS. Vs KHURSHEED AKRAM

Case number: C.A. No.-001901-001901 / 2003
Diary number: 18019 / 2001
Advocates: AJAY CHOUDHARY Vs EJAZ MAQBOOL

27 May 2008
Supreme Court
5 pages

SUBHA B NAIR Vs STATE OF KERALA .

Case number: C.A. No.-004176-004176 / 2008
Diary number: 28435 / 2006
Advocates: C. N. SREE KUMAR Vs

27 May 2008
Supreme Court
32 pages

KHODAY INDIA LTD. Vs SCOTCH WHISKY ASSOCIATION .

Case number: C.A. No.-004179-004179 / 2008
Diary number: 32464 / 2007
Advocates: KHAITAN & CO. Vs FOX MANDAL & CO.

27 May 2008
Supreme Court
16 pages

MONICA KUMAR Vs STATE OF U.P .

Case number: Crl.A. No.-000968-000968 / 2008
Diary number: 26797 / 2006
Advocates: Vs PRAMOD DAYAL

27 May 2008
Supreme Court
5 pages

BIKOBA DEORA GAIKWAD Vs HIRABAI MARUTIRAO GHORGARE .

Case number: C.A. No.-004174-004174 / 2008
Diary number: 10397 / 2007
Advocates: SHIVAJI M. JADHAV Vs ABHA R. SHARMA

27 May 2008
Supreme Court
2 pages

M. SARAVANA PORSELVI Vs A.R.CHANDRASHEKAR @ PARTHIBAN .

Case number: Crl.A. No.-000967-000967 / 2008
Diary number: 4442 / 2007
Advocates: SRIKALA GURUKRISHNA KUMAR Vs S. THANANJAYAN

27 May 2008
Supreme Court
7 pages

VIMAL CHADHA Vs VIKAS CHOUDHARY

Case number: Crl.A. No.-000966-000966 / 2008
Diary number: 60283 / 2007
Advocates: Vs D. S. MAHRA

27 May 2008
Supreme Court
4 pages

SWAMI SHANKARANAD (D) BY LRS. Vs MAHANT SRI SADGURU SARNANAND ETC. .

Case number: C.A. No.-004175-004175 / 2008
Diary number: 21071 / 2006
Advocates: ATISHI DIPANKAR Vs VISHWAJIT SINGH