12 June 2008
Supreme Court
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PUNJAB STATE ELECTRICITY BOARD LTD. Vs JAGDEV SINGH .

Case number: C.A. No.-003977-003977 / 2006
Diary number: 26773 / 2003
Advocates: RAJIV NANDA Vs ANIS AHMED KHAN


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ITEM No.1-B                Court No.3               SECTION IV (For Judgment)                  

S U P R E M E   C O U R T   O F   I N D I A                           RECORD OF PROCEEDINGS

      CIVIL APPEAL NO. 3977/2006    

 PUNJAB STATE ELECTRICITY BOARD LTD. Appellant (s)    

                             VERSUS

 JAGDEV SINGH AND ORS. Respondent (s)

  

 Date : 12/06/2008   This  Petition was called on for judgment today.           For Appellant (s) Mr. Rajiv Nanda, Adv.

 For Respondent(s) Mr. Anis Ahmed Khan, Adv.

Hon'ble Dr. Justice Arijit Pasayat pronounced  Judgment of the

Bench comprising His Lordship and Hon'ble Mr. Justice P.P.Naolekar.

The appeal is disposed of in terms of the signed judgment.  There

shall be no order as to costs.

(Shashi Sareen)            (Vijay Aggarwal)  Court Master                    Court Master

 Signed Reportable judgment is placed on the file.