Showing 14911 - 14925 of 41947 judgements
07 July 2008
Supreme Court
3 pages
ABBAS ALI KHAN Vs UNION OF INDIA

Bench: K.G. BALAKRISHNAN,P. SATHASIVAM,J.M. PANCHAL, ,
Case number: C.A. No.-004263-004263 / 2008
Diary number: 12530 / 2006
Advocates: JYOTI MENDIRATTA Vs SUSHMA SURI

07 July 2008
Supreme Court
2 pages
STATE OF J & K Vs KAMAL GORIA

Bench: K.G. BALAKRISHNAN,P. SATHASIVAM,J.M. PANCHAL, ,
Case number: CONMT.PET.(C) No.-000155-000155 / 2007
Diary number: 21610 / 2007

03 July 2008
Supreme Court
4 pages
MARUTI DADA PATIL SARVANGIN V. SANSTHA Vs HANUMAN SHIKSHAN PRASARAK MANDAL .

Bench: R.V. RAVEENDRAN,P. SATHASIVAM, , ,
Case number: C.A. No.-000493-000493 / 2003
Diary number: 17167 / 2002
Advocates: VENKATESWARA RAO ANUMOLU Vs SHIVAJI M. JADHAV

02 July 2008
Supreme Court
4 pages
N.SUGALCHAND JAIN Vs MITTALAL JAIN .

Case number: C.A. No.-004210-004211 / 2008
Diary number: 16127 / 2008
Advocates: PAREKH & CO. Vs T. HARISH KUMAR

02 July 2008
Supreme Court
6 pages
INDIAN INSTITUTE OF TECHNOLOGY Vs M.S.BIDARKUNDI .

Bench: R.V. RAVEENDRAN,P. SATHASIVAM, , ,
Case number: C.A. No.-004625-004626 / 2005
Diary number: 4028 / 2005
Advocates: Vs VISHWAJIT SINGH

26 June 2008
Supreme Court
9 pages
STATE OF M.P. Vs KALYAN SINGH

Case number: Crl.A. No.-001062-001062 / 2003
Diary number: 63378 / 2002
Advocates: C. D. SINGH Vs C. L. SAHU

26 June 2008
Supreme Court
2 pages
STATE OF PUNJAB Vs JASBIR SINGH .

Bench: R.V. RAVEENDRAN,P. SATHASIVAM, , ,
Case number: Crl.A. No.-001255-001255 / 2003
Diary number: 4923 / 2003
Advocates: KULDIP SINGH Vs

26 June 2008
Supreme Court
3 pages
DHARAM DEO SHARMA Vs STATE OF U.P. .

Bench: R.V. RAVEENDRAN,P. SATHASIVAM, , ,
Case number: Crl.A. No.-001111-001111 / 2003
Diary number: 15050 / 2001
Advocates: PRADEEP MISRA Vs KAMLENDRA MISHRA

26 June 2008
Supreme Court
4 pages
STATE OF PUNJAB Vs MOHINDER SINGH

Bench: R.V. RAVEENDRAN,P. SATHASIVAM, , ,
Case number: Crl.A. No.-001328-001328 / 2003
Diary number: 10070 / 2003
Advocates: KULDIP SINGH Vs

26 June 2008
Supreme Court
12 pages
M/S. SHANKAR FINANCE & INVESTMENTS Vs STATE OF A.P. .

Bench: R.V. RAVEENDRAN,P. SATHASIVAM, , ,
Case number: Crl.A. No.-001449-001449 / 2003
Diary number: 21090 / 2002
Advocates: Vs D. BHARATHI REDDY

25 June 2008
Supreme Court
2 pages
SUKHDEO JHA Vs STATE OF BIHAR .

Bench: R.V. RAVEENDRAN,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-001145-001145 / 2003
Diary number: 14826 / 2003
Advocates: KULDIP SINGH Vs GOPAL SINGH

25 June 2008
Supreme Court
4 pages
STATE OF HARYANA Vs BALA DEVI

Bench: R.V. RAVEENDRAN,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000921-000921 / 2003
Diary number: 13242 / 2002
Advocates: T. V. GEORGE Vs ABHIJIT SENGUPTA

24 June 2008
Supreme Court
4 pages
RAMESH KUMAR Vs STATE OF HARYANA .

Bench: R.V. RAVEENDRAN,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-002633-002633 / 2006
Diary number: 14806 / 2004
Advocates: KAILASH CHAND Vs S. JANANI

24 June 2008
Supreme Court
8 pages
I. APPA RAO Vs GOVERNMENT OF A.P. .

Bench: R.V. RAVEENDRAN,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-003030-003033 / 2007
Diary number: 24074 / 2002
Advocates: ANNAM D. N. RAO Vs T. V. GEORGE

23 June 2008
Supreme Court
6 pages
U.P. PUBLIC SERVICE COMMISSION Vs RAJEEV KUMAR BANSAL

Bench: R.V. RAVEENDRAN,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-002842-002842 / 2005
Diary number: 21590 / 2004
Advocates: SHAIL KUMAR DWIVEDI Vs S. K. VERMA