Showing 14851 - 14865 of 41947 judgements
11 July 2008
Supreme Court
3 pages
PUNIT AHLUWALIA Vs GURJEEWAN GAREWAL

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-004337-004337 / 2008
Diary number: 4186 / 2006
Advocates: P. N. PURI Vs

11 July 2008
Supreme Court
3 pages
S. NAGESWARA RAO Vs GOVT. OF A.P. .

Bench: R.V. RAVEENDRAN,LOKESHWAR SINGH PANTA, , ,
Case number: C.A. No.-004443-004443 / 2008
Diary number: 14494 / 2007
Advocates: ANIL KUMAR TANDALE Vs D. BHARATHI REDDY

11 July 2008
Supreme Court
4 pages
UMESH SINGH Vs HIGH COURT OF ALLAHABAD

Bench: K.G. BALAKRISHNAN,P. SATHASIVAM,J.M. PANCHAL, ,
Case number: Crl.A. No.-001070-001070 / 2008
Diary number: 9878 / 2005
Advocates: JITENDRA MOHAN SHARMA Vs RAVI PRAKASH MEHROTRA

11 July 2008
Supreme Court
10 pages
MAHILA VINOD KUMARI Vs STATE OF M.P.

Bench: ARIJIT PASAYAT,P. SATHASIVAM, , ,
Case number: Special Leave Petition (crl.) 4950-4951 of 2008

10 July 2008
Supreme Court
2 pages
NEW INDIA ASSURANCE CO. LTD. Vs BAIKUNTHI DEVI .

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-004301-004301 / 2008
Diary number: 3777 / 2007
Advocates: MANJEET CHAWLA Vs

10 July 2008
Supreme Court
19 pages
BACHAN SINGH Vs UNION OF INDIA .

Bench: C.K. THAKKER,LOKESHWAR SINGH PANTA, , ,
Case number: C.A. No.-003110-003110 / 2004
Diary number: 18811 / 2002
Advocates: P. V. YOGESWARAN Vs B. V. BALARAM DAS

10 July 2008
Supreme Court
5 pages
ANITA DEVI Vs SATYENDRA NARAIN SINGH .

Bench: ARIJIT PASAYAT,P. SATHASIVAM, , ,
Case number: C.A. No.-004291-004291 / 2008
Diary number: 24984 / 2004
Advocates: DEBA PRASAD MUKHERJEE Vs KAILASH CHAND

10 July 2008
Supreme Court
13 pages
M/S STEEL AUTHORITY OF INDIA LTD. Vs SALES TAX OFFICER,ROURKELA-I CIRCLE&ORS

Bench: ARIJIT PASAYAT,P. SATHASIVAM, , ,
Case number: C.A. No.-004290-004290 / 2008
Diary number: 24639 / 2006
Advocates: SUNIL KUMAR JAIN Vs KIRTI RENU MISHRA

10 July 2008
Supreme Court
9 pages
STATE OF RAJASTHAN Vs GULAB SINGH .

Bench: ARIJIT PASAYAT,P. SATHASIVAM, , ,
Case number: Crl.A. No.-001049-001049 / 2008
Diary number: 12978 / 2006

10 July 2008
Supreme Court
41 pages
ATMA LINGA REDDY Vs UNION OF INDIA .

Bench: C.K. THAKKER,D.K. JAIN, , ,
Case number: W.P.(C) No.-000197-000197 / 2005
Diary number: 8920 / 2005
Advocates: Vs ANNAM D. N. RAO

10 July 2008
Supreme Court
34 pages
FAQIR CHAND GULATI Vs UPPAL AGENCIES PVT. LTD.

Bench: R.V. RAVEENDRAN,LOKESHWAR SINGH PANTA, , ,
Case number: C.A. No.-003302-003302 / 2005
Diary number: 8610 / 2004
Advocates: Vs KAILASH CHAND

10 July 2008
Supreme Court
4 pages
SUJIT KUMAR BANERJEE Vs M/S RAMESHWARAN .

Bench: R.V. RAVEENDRAN,LOKESHWAR SINGH PANTA, , ,
Case number: C.A. No.-007577-007577 / 2005
Diary number: 23849 / 2005
Advocates: ALOK KUMAR Vs S. CHANDRA SHEKHAR

10 July 2008
Supreme Court
18 pages
DEEP CHANDRA JENEJA Vs LAJWANTI KATHURIA

Bench: C.K. THAKKER,LOKESHWAR SINGH PANTA, , ,
Case number: SLP(C) No.-010516-010516 / 2004
Diary number: 8787 / 2004
Advocates: SATISH VIG Vs ANIL KUMAR GUPTA-II

10 July 2008
Supreme Court
6 pages
BAIJ NATH Vs STATE OF U.P.

Bench: ARIJIT PASAYAT,P. SATHASIVAM, , ,
Case number: Crl.A. No.-001050-001050 / 2008
Diary number: 8552 / 2006
Advocates: RAMESHWAR PRASAD GOYAL Vs GUNNAM VENKATESWARA RAO

10 July 2008
Supreme Court
13 pages
BHUPINDER SINGH Vs U.T. CHANDIGARH

Bench: ARIJIT PASAYAT,P. SATHASIVAM, , ,
Case number: Crl.A. No.-001047-001047 / 2008
Diary number: 30963 / 2006
Advocates: Vs AJAY PAL