Showing 14866 - 14880 of 41947 judgements
10 July 2008
Supreme Court
19 pages
LAKHWINDER SINGH Vs UNION OF INDIA .

Bench: ALTAMAS KABIR,V.S. SIRPURKAR, , ,
Case number: SLP(C) No.-008501-008501 / 2007
Diary number: 13167 / 2007
Advocates: Vs D. S. MAHRA

10 July 2008
Supreme Court
10 pages
SATISH SITOLE Vs GANGA

Bench: ALTAMAS KABIR,AFTAB ALAM, , ,
Case number: C.A. No.-007567-007567 / 2004
Diary number: 3787 / 2004
Advocates: Vs LILY ISABEL THOMAS

10 July 2008
Supreme Court
2 pages
K.SARANNAPPA Vs A.CHANDRAKANT

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-004308-004308 / 2008
Diary number: 13497 / 2008
Advocates: B. SUNITA RAO Vs

10 July 2008
Supreme Court
2 pages
VASANT M MEHENDALE Vs ASHOK ANANT TEMKAR .

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-003550-003550 / 2006
Diary number: 16016 / 2006

10 July 2008
Supreme Court
3 pages
COLLECTOR, HOOGHLY Vs NIRMAL SARKAR (D) BY LRS. .

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-004293-004293 / 2008
Diary number: 2455 / 2004
Advocates: AVIJIT BHATTACHARJEE Vs KUM KUM SEN

10 July 2008
Supreme Court
3 pages
RITA RANI Vs UNION OF INDIA .

Bench: K.G. BALAKRISHNAN,P. SATHASIVAM,J.M. PANCHAL, ,
Case number: C.A. No.-004307-004307 / 2008
Diary number: 21315 / 2006
Advocates: Vs D. S. MAHRA

10 July 2008
Supreme Court
40 pages
KURIACHAN CHACKO & ORS. Vs STATE OF KERALA

Bench: C.K. THAKKER,D.K. JAIN, , ,
Case number: Special Leave Petition (crl.) 4977 of 2007

09 July 2008
Supreme Court
40 pages
K.D.SHARMA Vs STEEL AUTHORITIES OF INDIA LTD.

Bench: C.K. THAKKER,D.K. JAIN, , ,
Case number: C.A. No.-004270-004270 / 2008
Diary number: 22751 / 2006
Advocates: UGRA SHANKAR PRASAD Vs SUNIL KUMAR JAIN

09 July 2008
Supreme Court
5 pages
SEEMA Vs ASHWANI KUMAR

Bench: ARIJIT PASAYAT,P. SATHASIVAM, , ,
Case number: T.P.(C) No.-000291-000291 / 2005
Diary number: 4177 / 2005
Advocates: BALRAJ DEWAN Vs YASH PAL DHINGRA

09 July 2008
Supreme Court
80 pages
NOOR AGA Vs STATE OF PUNJAB

Bench: S.B. SINHA,V.S. SIRPURKAR, , ,
Case number: Crl.A. No.-001034-001034 / 2008
Diary number: 27103 / 2006
Advocates: SUNIL ROY Vs B. KRISHNA PRASAD

09 July 2008
Supreme Court
51 pages
M/S. TATA INDUSTRIES LTD. Vs M/S. GRASIM INDUSTRIES LTD.

Bench: V.S. SIRPURKAR, , , ,
Case number: ARBIT.CASE(C) No.-000005-000005 / 2007
Diary number: 31057 / 2006
Advocates: Vs BHARAT SANGAL

09 July 2008
Supreme Court
10 pages
STATE OF MAHARASHTRA Vs GAJANAN @ HEMANT JANARDHAN WANKHEDE

Bench: ARIJIT PASAYAT,P. SATHASIVAM, , ,
Case number: Crl.A. No.-000492-000492 / 2001
Diary number: 16640 / 2000
Advocates: RAVINDRA KESHAVRAO ADSURE Vs V. N. RAGHUPATHY

09 July 2008
Supreme Court
16 pages
GENDA SINGH Vs STATE OF U.P.

Bench: ARIJIT PASAYAT,P. SATHASIVAM, , ,
Case number: Crl.A. No.-001036-001036 / 2008
Diary number: 32057 / 2006
Advocates: Vs IRSHAD AHMAD

09 July 2008
Supreme Court
27 pages
FCS SOFTWARE SOLUTIONS LTD. Vs LA MEDICAL DEVICES LTD. .

Bench: C.K. THAKKER,D.K. JAIN, , ,
Case number: C.A. No.-004271-004271 / 2008
Diary number: 31964 / 2007
Advocates: K. V. MOHAN Vs BRIJ BHUSHAN

09 July 2008
Supreme Court
8 pages
PANFUL NESSA Vs MD. MIRAJ ALI .

Bench: ARIJIT PASAYAT,P. SATHASIVAM, , ,
Case number: Crl.A. No.-001035-001035 / 2008
Diary number: 32815 / 2006
Advocates: IRSHAD AHMAD Vs SHAKEEL AHMED