Judgements

14 July 2008
Supreme Court
9 pages

STATE OF PUNJAB Vs NAVRAJ SINGH

Bench: ARIJIT PASAYAT,HARJIT SINGH BEDI, , ,
Case number: Special Leave Petition (crl.) 6143 of 2006

11 July 2008
Supreme Court
18 pages

PERUMON BHAGVATHY DEVASWOM PERINADU VILL Vs BHARGAVI AMMA (D) THR. LRS.

Bench: R.V. RAVEENDRAN,LOKESHWAR SINGH PANTA, , ,
Case number: C.A. No.-004440-004440 / 2008
Diary number: 2247 / 2006
Advocates: Vs MALINI PODUVAL

11 July 2008
Supreme Court
16 pages

M/S DEEPAK AGR FOODS. Vs STATE OF RAJASTHAN .

Bench: C.K. THAKKER,D.K. JAIN, , ,
Case number: C.A. No.-004327-004328 / 2008
Diary number: 16083 / 2005
Advocates: ASHWANI BHARDWAJ Vs SUSHIL KUMAR JAIN

11 July 2008
Supreme Court
10 pages

STATE OF MADHYA PRADESH Vs IMRAT

Bench: ARIJIT PASAYAT,P. SATHASIVAM, , ,
Case number: Crl.A. No.-001059-001059 / 2008
Diary number: 19640 / 2005

11 July 2008
Supreme Court
10 pages

MADAN Vs STATE OF M.P.

Bench: ARIJIT PASAYAT,P. SATHASIVAM, , ,
Case number: Crl.A. No.-001058-001058 / 2008
Diary number: 23793 / 2007
Advocates: Vs C. D. SINGH

11 July 2008
Supreme Court
8 pages

STATE OF HARYANA Vs RAMESH KUMAR

Bench: ARIJIT PASAYAT,P. SATHASIVAM, , ,
Case number: C.A. No.-004325-004325 / 2008
Diary number: 8450 / 2007
Advocates: KAMAL MOHAN GUPTA Vs RISHI MALHOTRA

11 July 2008
Supreme Court
11 pages

GAURI SHANKAR PRASAD Vs BRAHMA NAND SINGH

Bench: ARIJIT PASAYAT,P. SATHASIVAM, , ,
Case number: C.A. No.-001756-001756 / 2002
Diary number: 16400 / 2001
Advocates: Vs HIMANSHU MUNSHI

11 July 2008
Supreme Court
62 pages

SHIVANAND GAURISHANKAR BASWANTI Vs LAXMI VISHNU TEXTILE MILLS .

Bench: C.K. THAKKER,D.K. JAIN, , ,
Case number: C.A. No.-004324-004324 / 2008
Diary number: 19174 / 2007
Advocates: GOPAL BALWANT SATHE Vs M. J. PAUL

11 July 2008
Supreme Court
16 pages

RAJASTHAN LALIT KALA ACADEMY Vs RADHEY SHYAM

Bench: C.K. THAKKER,D.K. JAIN, , ,
Case number: C.A. No.-004331-004331 / 2008
Diary number: 7626 / 2006
Advocates: P. V. YOGESWARAN Vs R. C. KOHLI

11 July 2008
Supreme Court
20 pages

STATE OF MAHARASHTRA Vs RESHMA RAMESH MEHER

Bench: C.K. THAKKER,D.K. JAIN, , ,
Case number: C.A. No.-004330-004330 / 2008
Diary number: 7240 / 2007
Advocates: ASHA GOPALAN NAIR Vs NARESH KUMAR

11 July 2008
Supreme Court
22 pages

PANKAJ KUMAR Vs STATE OF MAHARASHTRA

Bench: C.K. THAKKER,D.K. JAIN, , ,
Case number: Crl.A. No.-001067-001067 / 2008
Diary number: 13742 / 2006
Advocates: PRAVEEN AGRAWAL Vs RAVINDRA KESHAVRAO ADSURE

11 July 2008
Supreme Court
15 pages

MANISH JALAN Vs STATE OF KARNATAKA

Bench: C.K. THAKKER,D.K. JAIN, , ,
Case number: Crl.A. No.-001066-001066 / 2008
Diary number: 662 / 2007
Advocates: ANIL KUMAR TANDALE Vs ANITHA SHENOY

11 July 2008
Supreme Court
12 pages

RAJINDER SINGH Vs STATE OF JAMMU & KASHMIR .

Bench: C.K. THAKKER,LOKESHWAR SINGH PANTA, , ,
Case number: C.A. No.-005269-005269 / 2003
Diary number: 21095 / 2002
Advocates: ASHOK MATHUR Vs

11 July 2008
Supreme Court
12 pages

STATE OF MAHARASHTRA Vs ZUBAIR HAJI QASIM

Bench: A.K. MATHUR,ALTAMAS KABIR, , ,
Case number: Crl.A. No.-001064-001064 / 2008
Diary number: 4228 / 2007
Advocates: RAVINDRA KESHAVRAO ADSURE Vs K. L. JANJANI

11 July 2008
Supreme Court
4 pages

STATE OF KERALA Vs ANCY PHILLIP

Bench: K.G. BALAKRISHNAN,P. SATHASIVAM,J.M. PANCHAL, ,
Case number: C.A. No.-004333-004333 / 2008
Diary number: 15457 / 2007
Advocates: G. PRAKASH Vs