Showing 14881 - 14895 of 41947 judgements
09 July 2008
Supreme Court
12 pages
STATE OF TAMIL NADU Vs R. SASIKUMAR

Bench: ARIJIT PASAYAT,P. SATHASIVAM,AFTAB ALAM, ,
Case number: Crl.A. No.-000465-000465 / 2001
Diary number: 12603 / 2000
Advocates: V. G. PRAGASAM Vs K. K. MANI

09 July 2008
Supreme Court
36 pages
GODREJ INDUSTRIES LTD. Vs D.G AHIRE ASSTT COLL.OF CENT.EX.

Bench: ALTAMAS KABIR,V.S. SIRPURKAR, , ,
Case number: C.A. No.-000228-000228 / 2003
Diary number: 21585 / 2002
Advocates: RAJAN NARAIN Vs B. KRISHNA PRASAD

09 July 2008
Supreme Court
19 pages
SKYLINE CONTRACTORS PVT.LTD. Vs STATE OF U.P..

Bench: A.K. MATHUR,ALTAMAS KABIR, , ,
Case number: C.A. No.-004272-004272 / 2008
Diary number: 11952 / 2007
Advocates: E. C. AGRAWALA Vs

09 July 2008
Supreme Court
2 pages
J.LALITHA Vs JEYAGURU

Bench: K.G. BALAKRISHNAN,P. SATHASIVAM,J.M. PANCHAL, ,
Case number: T.P.(C) No.-000763-000763 / 2007
Diary number: 28844 / 2007
Advocates: Vs V. N. RAGHUPATHY

08 July 2008
Supreme Court
68 pages
TATA POWER COMPANY LTD. Vs RELIANCE ENERGY LTD. .

Case number: C.A. No.-002898-002898 / 2006
Diary number: 17050 / 2006
Advocates: MANIK KARANJAWALA Vs RAJESH KUMAR

08 July 2008
Supreme Court
38 pages
ASLAM MOHD. MERCHANT Vs COMPETENT AUTHORITY .

Bench: S.B. SINHA,V.S. SIRPURKAR, , ,
Case number: Crl.A. No.-001053-001053 / 2003
Diary number: 1001 / 2003
Advocates: E. C. AGRAWALA Vs SUSHMA SURI

08 July 2008
Supreme Court
80 pages
RAMESH CHANDRA SANKLA ETC . Vs VIKRAM CEMENT ETC

Bench: C.K. THAKKER,D.K. JAIN, , ,
Case number: C.A. No.-004223-004223 / 2008
Diary number: 1505 / 2007
Advocates: Vs SRIKALA GURUKRISHNA KUMAR

08 July 2008
Supreme Court
26 pages
KAPILA HINGORANI Vs STATE OF BIHAR

Bench: S.B. SINHA,V.S. SIRPURKAR, , ,
Case number: W.P.(C) No.-000488-000488 / 2002
Diary number: 16370 / 2002
Advocates: Vs GOPAL SINGH

08 July 2008
Supreme Court
9 pages
BALWANT SINGH NARWAL Vs STATE OF HARYANA .

Bench: R.V. RAVEENDRAN,P. SATHASIVAM, , ,
Case number: C.A. No.-002098-002098 / 2007
Diary number: 353 / 2006
Advocates: VARINDER KUMAR SHARMA Vs T. V. GEORGE

08 July 2008
Supreme Court
33 pages
HARYANA FINANCIAL CORPORATION Vs KAILASH CHANDRA AHUJA

Bench: C.K. THAKKER,D.K. JAIN, , ,
Case number: C.A. No.-004222-004222 / 2008
Diary number: 4883 / 2007
Advocates: AMIT DAYAL Vs S. C. PATEL

08 July 2008
Supreme Court
22 pages
KANTA DEVI Vs STATE OF HARYANA

Bench: ALTAMAS KABIR,MARKANDEY KATJU
Case number: C.A. No.-001330-001332 / 2003
Diary number: 685 / 2001
Advocates: Vs T. V. GEORGE

08 July 2008
Supreme Court
2 pages
NATIONAL INSURANCE CO. LTD. Vs BHARAT BHUSHAN

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-004232-004232 / 2008
Diary number: 6941 / 2006
Advocates: SUDHIR KUMAR GUPTA Vs JITENDRA MOHAN SHARMA

08 July 2008
Supreme Court
3 pages
KAILASH HOSPITAL & RES.CENTRE L. Vs SANJEEV DUGGAL .

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-003683-003683 / 2008
Diary number: 14554 / 2008
Advocates: SRIDHAR POTARAJU Vs

07 July 2008
Supreme Court
19 pages
G.RAMA Vs T.G.SESHAGIRI RAO(D) BY LRS

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA, , ,
Case number: C.A. No.-004215-004215 / 2008
Diary number: 24556 / 2006
Advocates: Vs RAGHAVENDRA S. SRIVATSA

07 July 2008
Supreme Court
8 pages
M/S. GOETZE (INDIA) LTD. Vs EMPLOYEES STATE INSURANCE CORPORATION

Bench: ARIJIT PASAYAT,P. SATHASIVAM, , ,
Case number: C.A. No.-008432-008432 / 2001
Diary number: 5198 / 2001
Advocates: MEERA MATHUR Vs V. J. FRANCIS