Judgements

26 August 2008
Supreme Court
5 pages

JIVANBHAI AMBALAL Vs SPECIAL L.A.Q. OFFICER .

Bench: R.V. RAVEENDRAN,LOKESHWAR SINGH PANTA, , ,
Case number: C.A. No.-005269-005269 / 2008
Diary number: 8086 / 2006
Advocates: JATIN ZAVERI Vs HEMANTIKA WAHI

26 August 2008
Supreme Court
27 pages

CHATTAR SINGH Vs STATE OF HARYANA

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000180-000180 / 2001
Diary number: 19262 / 2000
Advocates: ABHA R. SHARMA Vs T. V. GEORGE

26 August 2008
Supreme Court
23 pages

DELHI DEVELOPMENT AUTHORITY Vs M/S. R.S. SHARMA & CO., NEW DELHI

Bench: P. SATHASIVAM,AFTAB ALAM, , ,
Case number: C.A. No.-002424-002424 / 2002
Diary number: 20810 / 2001
Advocates: SAHARYA & CO. Vs GAGRAT AND CO

26 August 2008
Supreme Court
31 pages

M/S. RAJ HOMES PVT. LTD. Vs STATE OF M.P. .

Bench: DALVEER BHANDARI,LOKESHWAR SINGH PANTA, , ,
Case number: C.A. No.-007732-007733 / 2004
Diary number: 408 / 2004

26 August 2008
Supreme Court
21 pages

STATE OF A.P. Vs LARSEN & TOURBO LTD. .

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY, , ,
Case number: C.A. No.-005239-005239 / 2008
Diary number: 7730 / 2007
Advocates: T. V. GEORGE Vs PAREKH & CO.

26 August 2008
Supreme Court
17 pages

M/S M.K.PALIA & SONS PVT.LTD. Vs MUMBAI MUNICIPAL CORP.

Bench: DALVEER BHANDARI,HARJIT SINGH BEDI, , ,
Case number: C.A. No.-005242-005242 / 2008
Diary number: 60 / 2007
Advocates: T. MAHIPAL Vs SUCHITRA ATUL CHITALE

26 August 2008
Supreme Court
5 pages

SHANTIDEVI KAMALESHKUMAR YADAV Vs STATE OF MAHARASHTRA .

Bench: DALVEER BHANDARI,HARJIT SINGH BEDI, , ,
Case number: C.A. No.-005243-005243 / 2008
Diary number: 25577 / 2005
Advocates: K. N. RAI Vs VISHWAJIT SINGH

26 August 2008
Supreme Court
3 pages

VIRSA SINGH Vs STATE OF PUNJAB

Bench: B.N. AGRAWAL,HARJIT SINGH BEDI, , ,
Case number: Crl.A. No.-000205-000205 / 2008
Diary number: 20365 / 2007
Advocates: D. MAHESH BABU Vs KULDIP SINGH

26 August 2008
Supreme Court
9 pages

HARENDRA JHA Vs MINISTRY OF LAW TH:SECRETARY

Bench: DALVEER BHANDARI,HARJIT SINGH BEDI, , ,
Case number: Writ Petition (crl.) D33998 of 2007

25 August 2008
Supreme Court
37 pages

GREAT OFFSHORE LTD. Vs IRANIAN OFFSHORE ENG&CONSTN. CO.

Bench: DALVEER BHANDARI, , , ,
Case number: ARBIT.CASE(C) No.-000010-000010 / 2006
Diary number: 11248 / 2006
Advocates: Vs SHRISH KUMAR MISRA

25 August 2008
Supreme Court
29 pages

KRANTIKARI SURAKSHA RAKSHAK SANGHATANA Vs BHARAT SANCHAR NIGAM LTD. .

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA,P. SATHASIVAM, ,
Case number: C.A. No.-004473-004474 / 2002
Diary number: 8580 / 2002
Advocates: NANDINI GORE Vs ANIL KUMAR TANDALE

25 August 2008
Supreme Court
18 pages

B. VENKAT SWAMY Vs VIJAYA NEHRU

Bench: ARIJIT PASAYAT,P. SATHASIVAM,AFTAB ALAM, ,
Case number: Crl.A. No.-000209-000209 / 2001
Diary number: 10789 / 2000
Advocates: ANNAM D. N. RAO Vs D. BHARATHI REDDY

25 August 2008
Supreme Court
20 pages

BASUDEO YADAV Vs SURENDRA YADAV .

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000687-000687 / 2001
Diary number: 2853 / 2001
Advocates: PAVAN KUMAR Vs AKHILESH KUMAR PANDEY

25 August 2008
Supreme Court
12 pages

MD.ABDUL SUFAN LASKAR Vs STATE OF ASSAM

Bench: C.K. THAKKER,DALVEER BHANDARI, , ,
Case number: Crl.A. No.-001343-001343 / 2008
Diary number: 5355 / 2008
Advocates: ABHIJIT SENGUPTA Vs CORPORATE LAW GROUP

25 August 2008
Supreme Court
26 pages

GEN.MANAGER,STATE BANK OF INDIA Vs ANJU JAIN

Bench: C.K. THAKKER,D.K. JAIN, , ,
Case number: C.A. No.-005224-005224 / 2008
Diary number: 13700 / 2007
Advocates: SANJAY KAPUR Vs ASHOK KUMAR SINGH