Showing 14446 - 14460 of 41947 judgements
03 September 2008
Supreme Court
2 pages
PROMOD KUMAR Vs RAM PALAT

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-005469-005469 / 2008
Diary number: 9102 / 2007
Advocates: RAKESH UTTAMCHANDRA UPADHYAY Vs MONA K. RAJVANSHI

03 September 2008
Supreme Court
2 pages
NAGPUR UNIVERSITY Vs AJITKUMAR UMAKANT AGLAWE

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-005468-005468 / 2008
Diary number: 7123 / 2007
Advocates: Vs VENKATESWARA RAO ANUMOLU

03 September 2008
Supreme Court
10 pages
KAMAL KRISHAN RASTOGI Vs STATE OF BIHAR

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-005771-005772 / 2002
Diary number: 10378 / 2001
Advocates: MOHAN PANDEY Vs GOPAL SINGH

03 September 2008
Supreme Court
4 pages
G. GOPAL Vs C. BASKAR .

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-006067-006067 / 2008
Diary number: 32716 / 2006
Advocates: Vs NARESH KUMAR

03 September 2008
Supreme Court
4 pages
G. GOPAL Vs C. BASKAR .

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-006067-006067 / 2008
Diary number: 32716 / 2006
Advocates: Vs NARESH KUMAR

03 September 2008
Supreme Court
25 pages
STATE OF WEST BENGAL Vs SHYAMADAS BANERJEE & ANR.

Bench: ALTAMAS KABIR,MARKANDEY KATJU, , ,
Case number: Special Leave Petition (crl.) 2402 of 2006

03 September 2008
Supreme Court
2 pages
C.B.I. Vs BRIJINDER RAI @ B.RAI

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: Transfer Petition (Crl.) 156 of 2008

02 September 2008
Supreme Court
10 pages
NEW INDIA CO-OP.HOUSING SOCIETY LTD. Vs MUNICIPAL CORPN.OF GREATER MUMBAI

Bench: ALTAMAS KABIR,MARKANDEY KATJU, , ,
Case number: C.A. No.-005426-005426 / 2008
Diary number: 28456 / 2006
Advocates: P. R. RAMASESH Vs JATIN ZAVERI

02 September 2008
Supreme Court
7 pages
CHAIRMAN & M.D.,T. NADU HOUSING BRD.&ANR Vs S. RAGHAVAN .

Bench: R.V. RAVEENDRAN,DALVEER BHANDARI, , ,
Case number: C.A. No.-001805-001805 / 2007
Diary number: 6361 / 2007
Advocates: T. HARISH KUMAR Vs V. BALACHANDRAN

02 September 2008
Supreme Court
4 pages
M.P.ELECTRICITY BOARD Vs MAIKU PRASAD

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-005425-005425 / 2008
Diary number: 33836 / 2007
Advocates: K. V. BHARATHI UPADHYAYA Vs

02 September 2008
Supreme Court
6 pages
RADHEY SHYAM RASTOGI Vs ASHISH KUMAR

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-005427-005427 / 2008
Diary number: 11812 / 2007
Advocates: Vs RACHANA SRIVASTAVA

02 September 2008
Supreme Court
23 pages
COMMR.OF INCOME TAX, DEHRADUN Vs M/S ENRON OIL & GAS INDIA LTD.

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY, , ,
Case number: C.A. No.-005433-005433 / 2008
Diary number: 15113 / 2008
Advocates: B. V. BALARAM DAS Vs PRAVEEN KUMAR

02 September 2008
Supreme Court
3 pages
J & K BANK LTD. Vs NEELAM RANI

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-005428-005428 / 2008
Diary number: 12279 / 2007
Advocates: Vs DEBASIS MISRA

02 September 2008
Supreme Court
23 pages
V.N. BHARAT Vs D.D.A.

Bench: ALTAMAS KABIR,MARKANDEY KATJU, , ,
Case number: C.A. No.-001373-001373 / 2006
Diary number: 4919 / 2006
Advocates: Vs MANIKA TRIPATHY PANDEY

02 September 2008
Supreme Court
37 pages
SUPRI ADVERT.& ENTERTAINMENT PVT.LTD. Vs ANAHITA PANDOLE .

Bench: ALTAMAS KABIR,G.S. SINGHVI, , ,
Case number: C.A. No.-005423-005423 / 2008
Diary number: 13929 / 2008
Advocates: PAREKH & CO. Vs