Showing 14461 - 14475 of 41947 judgements
02 September 2008
Supreme Court
18 pages
MADAN KISHORE Vs MAJOR SUDHIR SEWAL

Bench: TARUN CHATTERJEE,HARJIT SINGH BEDI, , ,
Case number: C.A. No.-007179-007179 / 2001
Diary number: 17321 / 1997
Advocates: SHAILENDRA BHARDWAJ Vs DEVENDRA SINGH

02 September 2008
Supreme Court
4 pages
SATYAWATI R. RUIA Vs NEW INDIA ASSURANCE CO. LTD.

Case number: C.A. No.-003975-003975 / 2006
Diary number: 26143 / 2005

02 September 2008
Supreme Court
20 pages
STATE REP. BY D.S.P., S.B.C.I.D.,CHENNAI Vs K.V. RAJENDRAN & ORS.

Bench: TARUN CHATTERJEE,P. SATHASIVAM, , ,
Case number: Special Leave Petition (crl.) 5238 of 2004

01 September 2008
Supreme Court
43 pages
STATE OF MAHARASHTRA Vs BHARAT SHANTI LAL SHAH .

Bench: K.G. BALAKRISHNAN,R.V. RAVEENDRAN,MUKUNDAKAM SHARMA, ,
Case number: Crl.A. No.-001376-001379 / 2008
Diary number: 26549 / 2003
Advocates: RAVINDRA KESHAVRAO ADSURE Vs GAGRAT AND CO

01 September 2008
Supreme Court
3 pages
UNION OF INDIA Vs LAXMAN SINGH CHAMPALAL .

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-005529-005529 / 2008
Diary number: 14045 / 2006
Advocates: D. S. MAHRA Vs

01 September 2008
Supreme Court
4 pages
UNION OF INDIA Vs S.NAGARAJAN

Bench: R.V. RAVEENDRAN,J.M. PANCHAL, , ,
Case number: C.A. No.-005474-005474 / 2008
Diary number: 15034 / 2006
Advocates: V. K. VERMA Vs K. V. MOHAN

01 September 2008
Supreme Court
2 pages
SURINDER SINGH Vs STATE OF PUNJAB .

Bench: R.V. RAVEENDRAN,J.M. PANCHAL, , ,
Case number: C.A. No.-005473-005473 / 2008
Diary number: 16867 / 2006
Advocates: DEBASIS MISRA Vs D. MAHESH BABU

01 September 2008
Supreme Court
2 pages
PAVAN SACHDEVA Vs S.M.S.PHARMACEUTICALS LTD.

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-005410-005410 / 2008
Diary number: 27328 / 2006
Advocates: B. VIJAYALAKSHMI MENON Vs D. MAHESH BABU

01 September 2008
Supreme Court
2 pages
MURTAZA JAHAN @ MUSSARRAT JHAN BEGUM Vs MOHAN CHANDRA TAMTA .

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-005528-005528 / 2008
Diary number: 22694 / 2007
Advocates: MEERA AGARWAL Vs BINU TAMTA

01 September 2008
Supreme Court
4 pages
SADHNA JAIN Vs SHEIKH KHALIKUZZAMA (D) BY LRS. .

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: SLP(C) No.-008709-008709 / 2004
Diary number: 8732 / 2004
Advocates: Vs C. L. SAHU

01 September 2008
Supreme Court
3 pages
GOPI KRISHNA TRIVEDI Vs SUDAMA PRASAD OJHA

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-005414-005414 / 2008
Diary number: 3616 / 2007
Advocates: R. C. GUBRELE Vs S. K. BHATTACHARYA

01 September 2008
Supreme Court
2 pages
GURMEJ KAUR Vs STATE OF PUNJAB

Case number: Crl.A. No.-001381-001381 / 2008
Diary number: 30947 / 2007

29 August 2008
Supreme Court
2 pages
MANAGER, MOONGALAR ESTATE Vs CHANDRA

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-002272-002272 / 2002
Diary number: 21766 / 2001
Advocates: C. N. SREE KUMAR Vs

29 August 2008
Supreme Court
17 pages
JAMMU RURAL BANK Vs MOHD. DIN .

Bench: P. SATHASIVAM,AFTAB ALAM, , ,
Case number: C.A. No.-004817-004851 / 2002
Diary number: 4025 / 2001

29 August 2008
Supreme Court
14 pages
HARI SINGH GOND Vs STATE OF M.P.

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000321-000321 / 2007
Diary number: 19608 / 2005
Advocates: SUSHIL BALWADA Vs