Showing 14431 - 14445 of 41947 judgements
05 September 2008
Supreme Court
42 pages
SHIVAJI @ DADYA SHANKAR ALHAT Vs STATE OF MAHARASHTRA

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-001409-001409 / 2008
Diary number: 32693 / 2006
Advocates: RANJAN MUKHERJEE Vs RAVINDRA KESHAVRAO ADSURE

05 September 2008
Supreme Court
127 pages
SOORARAM PRATAP REDDY Vs DISTT. COLLECTOR, RANGA REDDY DIST.

Bench: C.K. THAKKER,D.K. JAIN, , ,
Case number: C.A. No.-005509-005509 / 2008
Diary number: 1018 / 2006
Advocates: G. RAMAKRISHNA PRASAD Vs GUNTUR PRABHAKAR

05 September 2008
Supreme Court
18 pages
FAKHRUDDIN AHMAD Vs STATE OF UTTARANCHAL

Bench: C.K. THAKKER,D.K. JAIN, , ,
Case number: Crl.A. No.-001408-001408 / 2008
Diary number: 17688 / 2006
Advocates: EQUITY LEX ASSOCIATES Vs ANAGHA S. DESAI

05 September 2008
Supreme Court
3 pages
GOUTAM BHAVAN REP.BY M.D Vs SHAKUNTALA SAHU REP BY GPA HOLDER

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-005516-005516 / 2008
Diary number: 8432 / 2007
Advocates: Vs MALINI PODUVAL

05 September 2008
Supreme Court
5 pages
HINDUSTAN COPPER LIMITED Vs M/S NICCO CORPORATION LTD.

Case number: C.A. No.-005630-005630 / 2008
Diary number: 2916 / 2008
Advocates: DEBA PRASAD MUKHERJEE Vs CHIRA RANJAN ADDY

05 September 2008
Supreme Court
5 pages
SUBASH GOPALRAO LINGAWAR Vs SADASHIV SHIWAJI DONADKAR .

Case number: CONMT.PET.(C) No.-000051-000051 / 2008
Diary number: 3811 / 2008
Advocates: Vs ASHA GOPALAN NAIR

04 September 2008
Supreme Court
44 pages
JAYANT ACHYUT SATHE Vs JOSEPH BAIN D'SOUZA .

Bench: ARIJIT PASAYAT,P. SATHASIVAM, , ,
Case number: C.A. No.-002970-002970 / 2006
Diary number: 26312 / 2005
Advocates: INDRA SAWHNEY Vs VIKAS MEHTA

04 September 2008
Supreme Court
4 pages
COMMR.OF INCOME TAX,CHENNAI Vs M/S MODERN ENG.CONSTRN.CO-OP.STY.LTD.

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-005497-005497 / 2008
Diary number: 25558 / 2007
Advocates: B. V. BALARAM DAS Vs

04 September 2008
Supreme Court
4 pages
MONIKA RANKA Vs MEDICAL COUNCIL OF INDIA .

Bench: K.G. BALAKRISHNAN,P. SATHASIVAM,J.M. PANCHAL, ,
Case number: C.A. No.-005518-005519 / 2008
Diary number: 20753 / 2008
Advocates: Vs T. G. NARAYANAN NAIR

04 September 2008
Supreme Court
8 pages
V.K.SRIVASTAVA Vs GOVT.OF U.P.

Bench: K.G. BALAKRISHNAN,P. SATHASIVAM,J.M. PANCHAL, ,
Case number: W.P.(C) No.-000206-000206 / 2007
Diary number: 11294 / 2007
Advocates: Vs RAVI PRAKASH MEHROTRA

04 September 2008
Supreme Court
5 pages
MAHANT RAJENDRA DAS VAISHANAV Vs GOPAL DAS .

Bench: R.V. RAVEENDRAN,DALVEER BHANDARI, , ,
Case number: C.A. No.-005555-005556 / 2008
Diary number: 21854 / 2005
Advocates: PRATIBHA JAIN Vs AMLAN KUMAR GHOSH

03 September 2008
Supreme Court
3 pages
UNION OF INDIA Vs STERLITE INDUSTRIES (INDIA) LTD

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY, , ,
Case number: C.A. No.-005508-005508 / 2008
Diary number: 23627 / 2007
Advocates: B. KRISHNA PRASAD Vs M. P. DEVANATH

03 September 2008
Supreme Court
7 pages
M/S MYSODET (P) LTD. Vs COMMR.OF INCOME TAX,BANGALORE

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY, , ,
Case number: C.A. No.-005475-005475 / 2008
Diary number: 9958 / 2007
Advocates: Vs B. V. BALARAM DAS

03 September 2008
Supreme Court
17 pages
CAMLIN LTD. Vs COMMNR. OF CENTRAL EXCISE, MUMBAI

Bench: ASHOK BHAN,V.S. SIRPURKAR, , ,
Case number: C.A. No.-004507-004508 / 2002
Diary number: 14671 / 2002
Advocates: SUJATA KURDUKAR Vs B. V. BALARAM DAS

03 September 2008
Supreme Court
20 pages
M/S J.P.SRIVASTAVA &SONS(RAMPUR)P.L&ORS Vs H.K. SRIVASTAVA (D) TH. LRS. .

Bench: ALTAMAS KABIR,V.S. SIRPURKAR, , ,
Case number: C.A. No.-005471-005472 / 2008
Diary number: 17790 / 2005
Advocates: SUDHIR KUMAR GUPTA Vs BINA GUPTA