Showing 14416 - 14430 of 41947 judgements
09 September 2008
Supreme Court
3 pages
KAPARAPU APPARAO Vs STATE OF A.P.

Bench: HARJIT SINGH BEDI,HARJIT SINGH BEDI, , ,
Case number: Crl.A. No.-001439-001439 / 2008
Diary number: 8643 / 2007
Advocates: CHANCHAL KUMAR GANGULI Vs D. BHARATHI REDDY

08 September 2008
Supreme Court
2 pages
LAVANYA S Vs SIVARAMAKRISHNAN S

Bench: K.G. BALAKRISHNAN,P. SATHASIVAM,J.M. PANCHAL, ,
Case number: T.P.(C) No.-000310-000310 / 2008
Diary number: 9112 / 2008

08 September 2008
Supreme Court
19 pages
UNION OF INDIA Vs PRIYANKAN SHARAN

Bench: ARIJIT PASAYAT,S.H. KAPADIA, , ,
Case number: C.A. No.-005539-005539 / 2008
Diary number: 25521 / 2004
Advocates: ANIL KATIYAR Vs ANIL KUMAR JHA

08 September 2008
Supreme Court
7 pages
MAHATMA GANDHI UNIVERSITY Vs GIS JOSE .

Bench: ASHOK BHAN,V.S. SIRPURKAR, , ,
Case number: C.A. No.-005550-005550 / 2008
Diary number: 3946 / 2007
Advocates: M. T. GEORGE Vs

08 September 2008
Supreme Court
2 pages
CHARANJIT SINGH Vs STATE OF J&K TH:COMMNR .

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-005549-005549 / 2008
Diary number: 29816 / 2007

08 September 2008
Supreme Court
2 pages
NEELAKANTESWARASWAMY Vs M.MAHADEVAMURTHY

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: Crl.A. No.-001420-001420 / 2008
Diary number: 1698 / 2008
Advocates: S. N. BHAT Vs RAMESHWAR PRASAD GOYAL

08 September 2008
Supreme Court
32 pages
COMMNR. OF CENTRAL EXCISE, DELHI Vs M/S. ISHAAN RESEARCH LAB. (P) LTD..

Bench: ASHOK BHAN,V.S. SIRPURKAR, , ,
Case number: C.A. No.-007357-007372 / 2001
Diary number: 9577 / 2001
Advocates: B. KRISHNA PRASAD Vs V. BALACHANDRAN

08 September 2008
Supreme Court
6 pages
M/S M.J. TIMBER MERCHANT & COMM. AGENT Vs STATE OF U.P .

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-005586-005586 / 2008
Diary number: 16928 / 2006
Advocates: SUBHASH CHANDRA JAIN Vs GUNNAM VENKATESWARA RAO

08 September 2008
Supreme Court
5 pages
SHAMINDER SINGH Vs STATE OF U.P.

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: Crl.A. No.-001436-001436 / 2008
Diary number: 21607 / 2007
Advocates: GAURAV AGRAWAL Vs RESPONDENT-IN-PERSON

08 September 2008
Supreme Court
2 pages
T.O. ABARAHAM Vs STATE OF KERALA .

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: Crl.A. No.-001435-001435 / 2008
Diary number: 27185 / 2006
Advocates: P. K. MANOHAR Vs R. SATHISH

08 September 2008
Supreme Court
2 pages
JAGDISH PRASAD Vs SHIV NATH

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-005587-005587 / 2008
Diary number: 27237 / 2007
Advocates: MONA K. RAJVANSHI Vs AJAY KUMAR TALESARA

08 September 2008
Supreme Court
1 pages
JOGINDER @ JINDI Vs STATE OF HARYANA

Bench: ARIJIT PASAYAT,HARJIT SINGH BEDI, , ,
Case number: Special Leave Petition (crl.) 6346 of 2008

06 September 2008
Supreme Court
3 pages
ANIL KUMAR SHARMA Vs NEW INDIA ASSURANCE CO. LTD. .

Bench: K.G. BALAKRISHNAN,ARIJIT PASAYAT,P. SATHASIVAM, ,
Case number: C.A. No.-005560-005560 / 2008
Diary number: 19325 / 2007
Advocates: R. C. GUBRELE Vs DEBASIS MISRA

06 September 2008
Supreme Court
3 pages
UNITED INDIA INSURANCE CO. LTD. Vs B.D. GUPTA .

Bench: K.G. BALAKRISHNAN,ARIJIT PASAYAT,P. SATHASIVAM, ,
Case number: C.A. No.-005558-005558 / 2008
Diary number: 6709 / 2001
Advocates: Vs SUDHIR KUMAR GUPTA

05 September 2008
Supreme Court
17 pages
RAVI Vs STATE REP. BY INSPECTOR OF POLICE

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000022-000022 / 2007
Diary number: 6874 / 2006
Advocates: Vs V. G. PRAGASAM