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11 September 2008
Supreme Court 3 pages UNION OF INDIA TH.G.M.,WESTERN RLY.&ANR. Vs FATAJI CHATURJI .
Bench: TARUN CHATTERJEE,AFTAB ALAM, , , |
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11 September 2008
Supreme Court 3 pages RAVINDRAN P.M. Vs UNION OF INDIA .
Case number: C.A. No.-005625-005625 / 2008 |
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10 September 2008
Supreme Court 9 pages DUBARIA Vs HAR PRASAD
Case number: C.A. No.-006185-006185 / 2009 |
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10 September 2008
Supreme Court 27 pages U.P. COOPERATIVE FEDERATION LTD. Vs M/S. THREE CIRCLES
Case number: C.A. No.-002732-002732 / 2001 |
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10 September 2008
Supreme Court 11 pages GLAXO SMITH KLINE PLC Vs CONTROLLER OF PATENTS & DESIGNS .
Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA, , , |
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10 September 2008
Supreme Court 3 pages DESIGNATED AUTHORITY,MINISTRY OFCOMMERCE Vs M/S LUBRIZON (INDIA PVT.LTD.).
Bench: S.H. KAPADIA,B. SUDERSHAN REDDY, , , |
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10 September 2008
Supreme Court 2 pages INSPECTOR OF POLICE, TAMIL NADU Vs MUTHUSAMY
Bench: ARIJIT PASAYAT,HARJIT SINGH BEDI |
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10 September 2008
Supreme Court 5 pages ASSOCIATION OF VICTIMS OF UPHAR TRAGEDY Vs GOPAL ANSAL
Bench: B.N. AGRAWAL,G.S. SINGHVI, , , |
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10 September 2008
Supreme Court 9 pages KALLU @ KALYAN ATMARAM PATIL Vs STATE OF MAHARASHTRA
Bench: R.V. RAVEENDRAN,LOKESHWAR SINGH PANTA, , , |
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10 September 2008
Supreme Court 9 pages JONATHAN NITIN BRADY Vs STATE OF WEST BENGAL
Bench: R.V. RAVEENDRAN,LOKESHWAR SINGH PANTA, , , |
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10 September 2008
Supreme Court 6 pages ANWAR ALI Vs STATE OF CHHATISGARH
Bench: R.V. RAVEENDRAN,LOKESHWAR SINGH PANTA, , , |
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10 September 2008
Supreme Court 18 pages ANIL CHANDRA Vs RADHA KRISHNA GAUR .
Case number: C.A. No.-006187-006187 / 2009 |
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09 September 2008
Supreme Court 37 pages STATE OF U.P. Vs AWDESH
Bench: ARIJIT PASAYAT,P. SATHASIVAM,AFTAB ALAM, , |
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09 September 2008
Supreme Court 24 pages UNION OF INDIA Vs SPS VAINS (RETD.) .
Bench: ALTAMAS KABIR,MARKANDEY KATJU, , , |
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09 September 2008
Supreme Court 23 pages M/S. SOUTH KONKAN DISTILLERIES Vs PRABHAKAR GAJANAN NAIK .
Bench: TARUN CHATTERJEE,HARJIT SINGH BEDI, , , |