Showing 14401 - 14415 of 41947 judgements
11 September 2008
Supreme Court
3 pages
UNION OF INDIA TH.G.M.,WESTERN RLY.&ANR. Vs FATAJI CHATURJI .

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-005606-005606 / 2008
Diary number: 18640 / 2006
Advocates: D. S. MAHRA Vs

11 September 2008
Supreme Court
3 pages
RAVINDRAN P.M. Vs UNION OF INDIA .

Case number: C.A. No.-005625-005625 / 2008
Diary number: 24403 / 2005
Advocates: R. SATHISH Vs D. S. MAHRA

10 September 2008
Supreme Court
9 pages
DUBARIA Vs HAR PRASAD

Case number: C.A. No.-006185-006185 / 2009
Diary number: 28934 / 2006
Advocates: NAFIS A. SIDDIQUI Vs A. S. BHASME

10 September 2008
Supreme Court
27 pages
U.P. COOPERATIVE FEDERATION LTD. Vs M/S. THREE CIRCLES

Case number: C.A. No.-002732-002732 / 2001
Diary number: 10925 / 2000
Advocates: RANI CHHABRA Vs MANJULA GUPTA

10 September 2008
Supreme Court
11 pages
GLAXO SMITH KLINE PLC Vs CONTROLLER OF PATENTS & DESIGNS .

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA, , ,
Case number: C.A. No.-005588-005588 / 2008
Diary number: 29666 / 2006
Advocates: Vs V. K. VERMA

10 September 2008
Supreme Court
3 pages
DESIGNATED AUTHORITY,MINISTRY OFCOMMERCE Vs M/S LUBRIZON (INDIA PVT.LTD.).

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY, , ,
Case number: C.A. No.-005590-005590 / 2008
Diary number: 3982 / 2007
Advocates: V. K. VERMA Vs M. P. DEVANATH

10 September 2008
Supreme Court
2 pages
INSPECTOR OF POLICE, TAMIL NADU Vs MUTHUSAMY

Bench: ARIJIT PASAYAT,HARJIT SINGH BEDI
Case number: Crl.A. No.-000655-000655 / 2002
Diary number: 18101 / 2001
Advocates: V. G. PRAGASAM Vs V. RAMASUBRAMANIAN

10 September 2008
Supreme Court
5 pages
ASSOCIATION OF VICTIMS OF UPHAR TRAGEDY Vs GOPAL ANSAL

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: Crl.A. No.-001452-001455 / 2008
Diary number: 21813 / 2008
Advocates: RISHI MALHOTRA Vs BINA GUPTA

10 September 2008
Supreme Court
9 pages
KALLU @ KALYAN ATMARAM PATIL Vs STATE OF MAHARASHTRA

Bench: R.V. RAVEENDRAN,LOKESHWAR SINGH PANTA, , ,
Case number: Crl.A. No.-001443-001443 / 2008
Diary number: 11248 / 2007
Advocates: NARESH KUMAR Vs RAVINDRA KESHAVRAO ADSURE

10 September 2008
Supreme Court
9 pages
JONATHAN NITIN BRADY Vs STATE OF WEST BENGAL

Bench: R.V. RAVEENDRAN,LOKESHWAR SINGH PANTA, , ,
Case number: Crl.A. No.-001444-001444 / 2008
Diary number: 32459 / 2007
Advocates: Vs TARA CHANDRA SHARMA

10 September 2008
Supreme Court
6 pages
ANWAR ALI Vs STATE OF CHHATISGARH

Bench: R.V. RAVEENDRAN,LOKESHWAR SINGH PANTA, , ,
Case number: Crl.A. No.-001449-001449 / 2008
Diary number: 2987 / 2008

10 September 2008
Supreme Court
18 pages
ANIL CHANDRA Vs RADHA KRISHNA GAUR .

Case number: C.A. No.-006187-006187 / 2009
Diary number: 9659 / 2008
Advocates: AJIT SINGH PUNDIR Vs ASHOK KUMAR SINGH

09 September 2008
Supreme Court
37 pages
STATE OF U.P. Vs AWDESH

Bench: ARIJIT PASAYAT,P. SATHASIVAM,AFTAB ALAM, ,
Case number: Crl.A. No.-000803-000803 / 2001
Diary number: 5641 / 2001
Advocates: Vs VISHWAJIT SINGH

09 September 2008
Supreme Court
24 pages
UNION OF INDIA Vs SPS VAINS (RETD.) .

Bench: ALTAMAS KABIR,MARKANDEY KATJU, , ,
Case number: C.A. No.-005566-005566 / 2008
Diary number: 9550 / 2006
Advocates: ANIL KATIYAR Vs S. JANANI

09 September 2008
Supreme Court
23 pages
M/S. SOUTH KONKAN DISTILLERIES Vs PRABHAKAR GAJANAN NAIK .

Bench: TARUN CHATTERJEE,HARJIT SINGH BEDI, , ,
Case number: C.A. No.-005567-005567 / 2008
Diary number: 1242 / 2007
Advocates: T. MAHIPAL Vs