Showing 14491 - 14505 of 41947 judgements
28 August 2008
Supreme Court
6 pages
M/S. IPOUR GKC AND RKC & SONS Vs STATE REP.BY STATION HOUSE OFFICER

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000504-000504 / 2001
Diary number: 2556 / 2001
Advocates: SHIV PRAKASH PANDEY Vs V. G. PRAGASAM

28 August 2008
Supreme Court
7 pages
STATE OF U.P. Vs MUNSHI & ETC.

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000287-000287 / 2007
Diary number: 20891 / 2003

28 August 2008
Supreme Court
7 pages
M/S.GOAN REAL ESTATES & CONSTR.LTD. Vs PEOPLE'S MOVEMENT FOR CIVIC ACTION

Bench: K.G. BALAKRISHNAN,J.M. PANCHAL, , ,
Case number: C.A. No.-005281-005281 / 2008
Diary number: 19650 / 2008
Advocates: E. C. AGRAWALA Vs ANITHA SHENOY

28 August 2008
Supreme Court
7 pages
M/S GOAN REAL ESTATE & CONSTRN.LD. Vs PEOPLE'S MOVEMENT FOR CIVIC ACTION

Bench: K.G. BALAKRISHNAN,J.M. PANCHAL, , ,
Case number: C.A. No.-005282-005282 / 2008
Diary number: 22544 / 2008
Advocates: E. C. AGRAWALA Vs

28 August 2008
Supreme Court
33 pages
N.D.M.C. Vs M/S. TANVI TRADING & CREDIT PVT.LTD.&ORS

Bench: K.G. BALAKRISHNAN,R.V. RAVEENDRAN,J.M. PANCHAL, ,
Case number: C.A. No.-005292-005292 / 2008
Diary number: 11660 / 2004
Advocates: Vs ASHOK MATHUR

28 August 2008
Supreme Court
9 pages
SARDAR JOGENDRA SINGH (D) BY LRS. Vs STATE OF U.P.

Bench: R.V. RAVEENDRAN,LOKESHWAR SINGH PANTA, , ,
Case number: C.A. No.-004028-004029 / 2007
Diary number: 991 / 2003
Advocates: K. V. MOHAN Vs KAMLENDRA MISHRA

28 August 2008
Supreme Court
3 pages
MOIDENKUTTY Vs STATE OF KERALA

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: Crl.A. No.-000216-000216 / 2005
Diary number: 478 / 2005
Advocates: E. M. S. ANAM Vs K. R. SASIPRABHU

28 August 2008
Supreme Court
3 pages
STATE OF H.P. Vs SURESH KUMAR @ CHHOTU

Bench: ARIJIT PASAYAT,P. SATHASIVAM,AFTAB ALAM, ,
Case number: Crl.A. No.-000973-000973 / 2002
Diary number: 63215 / 2002

28 August 2008
Supreme Court
3 pages
STATE OF M.P. Vs MUNNIBAI

Bench: ARIJIT PASAYAT,P. SATHASIVAM,AFTAB ALAM, ,
Case number: Crl.A. No.-001298-001298 / 2002
Diary number: 5632 / 2002
Advocates: C. D. SINGH Vs B. K. SATIJA

28 August 2008
Supreme Court
3 pages
STATE OF U.P. Vs RAJA @ JALIL

Bench: ARIJIT PASAYAT,P. SATHASIVAM,AFTAB ALAM, ,
Case number: Crl.A. No.-001310-001311 / 2002
Diary number: 10976 / 2001
Advocates: ANIL KUMAR JHA Vs

27 August 2008
Supreme Court
4 pages
MUNICIPAL CORPN. OF GREATER MUMBAI Vs LAXMI HARISH SHARMA .

Bench: R.V. RAVEENDRAN,LOKESHWAR SINGH PANTA, , ,
Case number: C.A. No.-005268-005268 / 2008
Diary number: 4399 / 2006
Advocates: BHARGAVA V. DESAI Vs C. D. SINGH

27 August 2008
Supreme Court
2 pages
KALAPPA GANGAPPA PAGI Vs DIVISIONAL MANAGER, NAT. INS. CO. LTD.

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-005288-005288 / 2008
Diary number: 1612 / 2007
Advocates: Vs B. K. SATIJA

27 August 2008
Supreme Court
7 pages
I.S.SIROHI Vs COMMR.OF POLICE .

Bench: ALTAMAS KABIR,MARKANDEY KATJU, , ,
Case number: Crl.A. No.-001361-001361 / 2008
Diary number: 28168 / 2007
Advocates: SANJAY JAIN Vs ANITHA SHENOY

27 August 2008
Supreme Court
5 pages
KRUSHNABAI B. ULWEKAR Vs GOPAL SHANKAR ULWEKAR .

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-005286-005287 / 2008
Diary number: 21128 / 2007
Advocates: GAURAV AGRAWAL Vs PRAVIR KUMAR JAIN

27 August 2008
Supreme Court
7 pages
STATE OF HIMACHAL PRADESH Vs SARDARA SINGH

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Special Leave Petition (crl.) 4503 of 2006