Showing 14476 - 14490 of 41947 judgements
29 August 2008
Supreme Court
12 pages
KUNNASHADA MUTHUKOYA Vs ADMINISTRATOR U.T. OF LAKSHADWEEP

Bench: R.V. RAVEENDRAN,P. SATHASIVAM, , ,
Case number: C.A. No.-003537-003537 / 2001
Diary number: 10511 / 2000
Advocates: SANJAY JAIN Vs D. S. MAHRA

29 August 2008
Supreme Court
14 pages
K.VILASINI Vs EDWIN PERIERA

Bench: S.B. SINHA,AFTAB ALAM, , ,
Case number: C.A. No.-005476-005476 / 2008
Diary number: 21054 / 2006
Advocates: Vs D. MAHESH BABU

29 August 2008
Supreme Court
40 pages
RAJU RAMSING VASAVE Vs MAHESH DEORAO BHIVAPURKAR .

Bench: S.B. SINHA,AFTAB ALAM, , ,
Case number: C.A. No.-005308-005308 / 2008
Diary number: 9414 / 2007
Advocates: VENKATESWARA RAO ANUMOLU Vs CHANDER SHEKHAR ASHRI

29 August 2008
Supreme Court
10 pages
CHIEF EXECUTIVE OFFICER, N.S.S.O. Vs BISWA BHUSAN NANDI

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-005304-005304 / 2008
Diary number: 91 / 2006
Advocates: B. KRISHNA PRASAD Vs RANJAN MUKHERJEE

29 August 2008
Supreme Court
13 pages
NATIONAL INSURANCE CO. LTD. Vs ABHAYSING PRATAPSING WAGHELA .

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-005305-005305 / 2008
Diary number: 25026 / 2006
Advocates: Vs JATIN ZAVERI

29 August 2008
Supreme Court
10 pages
RAJIV ARORA Vs UNION OF INDIA .

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-005306-005306 / 2008
Diary number: 4920 / 2007
Advocates: KAILASH CHAND Vs B. KRISHNA PRASAD

29 August 2008
Supreme Court
48 pages
BHOLU RAM Vs STATE OF PUNJAB

Bench: C.K. THAKKER,D.K. JAIN, , ,
Case number: Crl.A. No.-001366-001366 / 2008
Diary number: 230 / 2007
Advocates: RISHI MALHOTRA Vs KULDIP SINGH

29 August 2008
Supreme Court
17 pages
JAMMU RURAL BANK Vs MOHD. DIN .

Bench: P. SATHASIVAM,AFTAB ALAM, , ,
Case number: C.A. No.-004817-004851 / 2002
Diary number: 4025 / 2001

29 August 2008
Supreme Court
4 pages
LATA Vs CHIEF EXECUTIVE OFFICER .

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-005323-005323 / 2008
Diary number: 17336 / 2005
Advocates: VENKATESWARA RAO ANUMOLU Vs CHANDAN RAMAMURTHI

29 August 2008
Supreme Court
5 pages
LAHORIMAL JETHANAND Vs MANAGING OFFICER/TAHSILDAR, JALNA

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-005322-005322 / 2008
Diary number: 1172 / 2006
Advocates: C. G. SOLSHE Vs SHAKIL AHMED SYED

29 August 2008
Supreme Court
2 pages
N. BALAKRISHNAN Vs KAILASA NAICKER (D) BY LRS.

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-005310-005311 / 2008
Diary number: 26647 / 2005
Advocates: SENTHIL JAGADEESAN Vs

29 August 2008
Supreme Court
2 pages
LAXMI RAM(DEAD)BY LRS. Vs BIETSHWAR .

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-005348-005348 / 2008
Diary number: 7505 / 2007
Advocates: P. V. YOGESWARAN Vs S. K. VERMA

29 August 2008
Supreme Court
2 pages
W.B.FREEDOM FIGHTERS ORGANISATION Vs U.O.I.

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: W.P.(C) No.-000068-000068 / 1999
Diary number: 1480 / 1999
Advocates: Vs SUSHMA SURI

29 August 2008
Supreme Court
18 pages
MANJUL SRIVASTAVA Vs GOVT. OF U.P.

Bench: TARUN CHATTERJEE,HARJIT SINGH BEDI, , ,
Case number: C.A. No.-001758-001759 / 2002
Diary number: 1441 / 2002
Advocates: K. RAJEEV Vs RAKESH UTTAMCHANDRA UPADHYAY

29 August 2008
Supreme Court
15 pages
STATE OF PUNJAB Vs RAKESH KUMAR

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Special Leave Petition (crl.) 5967 of 2006