Showing 14386 - 14400 of 41947 judgements
15 September 2008
Supreme Court
1 pages
STATE OF PUNJAB Vs SANTOSH KUMAR

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-005656-005656 / 2008
Diary number: 22447 / 2007
Advocates: KULDIP SINGH Vs RACHANA SRIVASTAVA

15 September 2008
Supreme Court
36 pages
ASSISTANT COMMNR., INCOME TAX, RAJKOT Vs SAURASHTRA KUTCH STOCK EXCHANGE LTD

Bench: C.K. THAKKER,LOKESHWAR SINGH PANTA, , ,
Case number: C.A. No.-001171-001171 / 2004
Diary number: 24574 / 2003
Advocates: B. V. BALARAM DAS Vs HARESH RAICHURA

15 September 2008
Supreme Court
3 pages
DHARAM SINGH Vs SEWA SINGH .

Case number: C.A. No.-005716-005716 / 2008
Diary number: 34091 / 2006
Advocates: P. I. JOSE Vs C. K. SUCHARITA

11 September 2008
Supreme Court
13 pages
HARYANA RAJYA SAINIK BOARD Vs MOHAN LAL

Bench: R.V. RAVEENDRAN,LOKESHWAR SINGH PANTA, , ,
Case number: C.A. No.-005607-005607 / 2008
Diary number: 7452 / 2006
Advocates: SUSHIL BALWADA Vs PREM MALHOTRA

11 September 2008
Supreme Court
16 pages
BACHAN SINGH Vs STATE OF BIHAR

Bench: S.B. SINHA,HARJIT SINGH BEDI, , ,
Case number: Crl.A. No.-001176-001176 / 2004
Diary number: 21939 / 2003
Advocates: KAILASH CHAND Vs GOPAL SINGH

11 September 2008
Supreme Court
24 pages
VEERU DEVGAN Vs STATE OF TAMIL NADU

Bench: C.K. THAKKER,LOKESHWAR SINGH PANTA
Case number: C.A. No.-004448-004448 / 2005
Diary number: 5749 / 2000
Advocates: VIKAS MEHTA Vs R. NEDUMARAN

11 September 2008
Supreme Court
33 pages
SHAMAHAD AHMAD Vs TILAK RAJ BAJAJ (D) BY LRS. .

Bench: C.K. THAKKER,LOKESHWAR SINGH PANTA, , ,
Case number: C.A. No.-008067-008067 / 2004
Diary number: 22543 / 2002
Advocates: K. R. SASIPRABHU Vs NIKHIL NAYYAR

11 September 2008
Supreme Court
19 pages
S. ABDUL KHADER Vs ABDUL WAJID (D) BY LRS. .

Bench: ALTAMAS KABIR,MARKANDEY KATJU, , ,
Case number: SLP(C) No.-002770-002770 / 2006
Diary number: 2850 / 2006
Advocates: Vs S. N. BHAT

11 September 2008
Supreme Court
3 pages
UNION OF INDIA TH.G.M.,WESTERN RLY.&ANR. Vs FATAJI CHATURJI .

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-005606-005606 / 2008
Diary number: 18640 / 2006
Advocates: D. S. MAHRA Vs

11 September 2008
Supreme Court
5 pages
UNION OF INDIA Vs M/S TALSON BUILDERS

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-005605-005605 / 2008
Diary number: 5606 / 2007
Advocates: D. S. MAHRA Vs SHRISH KUMAR MISRA

11 September 2008
Supreme Court
8 pages
RANJIT SINGH Vs STATE OF HARYANA

Bench: ARIJIT PASAYAT,HARJIT SINGH BEDI, , ,
Case number: Crl.A. No.-001458-001458 / 2008
Diary number: 34879 / 2007
Advocates: PARMANAND GAUR Vs NARESH BAKSHI

11 September 2008
Supreme Court
34 pages
U.P.POWER CORPN. LTD. Vs AYODHYA PRASAD MISHRA

Bench: C.K. THAKKER,LOKESHWAR SINGH PANTA, , ,
Case number: C.A. No.-000670-000670 / 2008
Diary number: 23892 / 2007
Advocates: JITENDRA MOHAN SHARMA Vs VISHWAJIT SINGH

11 September 2008
Supreme Court
1 pages
U.T.CHANDIGARH Vs MANJIT SINGH .

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-005622-005623 / 2008
Diary number: 23479 / 2007
Advocates: KAMINI JAISWAL Vs KAILASH CHAND

11 September 2008
Supreme Court
1 pages
HARMIT KAUR Vs JARNAIL SINGH

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-005621-005621 / 2008
Diary number: 6620 / 2006

11 September 2008
Supreme Court
5 pages
UNION OF INDIA Vs M/S TALSON BUILDERS

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-005605-005605 / 2008
Diary number: 5606 / 2007
Advocates: D. S. MAHRA Vs SHRISH KUMAR MISRA