Showing 14341 - 14355 of 41947 judgements
19 September 2008
Supreme Court
26 pages
PRAMOD KUMAR SAXENA Vs UNION OF INDIA & ORS.

Bench: C.K. THAKKER,D.K. JAIN, , ,
Case number: Writ Petition (crl.) 58 of 2007

18 September 2008
Supreme Court
6 pages
BALMIKI SINGH Vs RAM CHANDER SINGH

Bench: ARIJIT PASAYAT,HARJIT SINGH BEDI, , ,
Case number: Crl.A. No.-000554-000555 / 2002
Diary number: 434 / 2002
Advocates: RAJESH PRASAD SINGH Vs

18 September 2008
Supreme Court
9 pages
STATE REP.BY INSPECTOR OF POLICE,TIRUCHY Vs RETTAIMANDAIYAN @ MURUGAN

Bench: ARIJIT PASAYAT,HARJIT SINGH BEDI, , ,
Case number: Crl.A. No.-000656-000656 / 2002
Diary number: 63163 / 2002
Advocates: V. G. PRAGASAM Vs

18 September 2008
Supreme Court
12 pages
K. KESHAVA BHAT Vs DEVAKI AMMA .

Bench: R.V. RAVEENDRAN,LOKESHWAR SINGH PANTA, , ,
Case number: C.A. No.-005734-005734 / 2008
Diary number: 36886 / 2007
Advocates: Vs RAJESH MAHALE

18 September 2008
Supreme Court
13 pages
HAR SINGH Vs STATE OF UTTARAKHAND

Bench: ALTAMAS KABIR,MARKANDEY KATJU, , ,
Case number: Crl.A. No.-000816-000816 / 2005
Diary number: 52 / 2005
Advocates: S. C. BIRLA Vs JATINDER KUMAR BHATIA

18 September 2008
Supreme Court
47 pages
NATIONAL INSURANCE CO. LTD. Vs M/S. BOGHARA POLYFAB PVT.LTD.

Bench: R.V. RAVEENDRAN,LOKESHWAR SINGH PANTA, , ,
Case number: C.A. No.-005733-005733 / 2008
Diary number: 20101 / 2007
Advocates: PRAMOD DAYAL Vs SUCHITRA ATUL CHITALE

18 September 2008
Supreme Court
9 pages
PUNJAB NATIONAL BANK Vs BERNARD LAKRA

Bench: R.V. RAVEENDRAN,LOKESHWAR SINGH PANTA, , ,
Case number: C.A. No.-004386-004386 / 2002
Diary number: 6225 / 2002
Advocates: Vs AJAY CHOUDHARY

18 September 2008
Supreme Court
5 pages
STATE OF PUNJAB Vs PREM SARUP

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-005812-005812 / 2008
Diary number: 6569 / 2006
Advocates: SANJAY JAIN Vs RAMESHWAR PRASAD GOYAL

18 September 2008
Supreme Court
8 pages
KERALA STATE ELECTRICITY BOARD Vs SARATCHANDRAN P.

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-005813-005813 / 2008
Diary number: 9457 / 2006
Advocates: M. T. GEORGE Vs K. RAJEEV

18 September 2008
Supreme Court
6 pages
DISTRICT PROGRAMME CO-ORDINATOR Vs ABDUL KAREEM

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-005815-005815 / 2008
Diary number: 24644 / 2006
Advocates: NAVEEN R. NATH Vs RAMESHWAR PRASAD GOYAL

17 September 2008
Supreme Court
7 pages
NATIONAL INSURANCE CO. LTD. Vs VIDHYADHAR MAHARIWALA .

Bench: ARIJIT PASAYAT,HARJIT SINGH BEDI, , ,
Case number: C.A. No.-005721-005721 / 2008
Diary number: 18962 / 2007
Advocates: MEERA AGARWAL Vs DEVASHISH BHARUKA

17 September 2008
Supreme Court
5 pages
FOOD CORPORATION OF INDIA, KAKINADA Vs YARLAGADDA NARAYANA APPARAO .

Bench: ARIJIT PASAYAT,HARJIT SINGH BEDI, , ,
Case number: C.A. No.-005725-005726 / 2008
Diary number: 12611 / 2005
Advocates: SUDARSH MENON Vs SUDHA GUPTA

17 September 2008
Supreme Court
5 pages
VINOD KUMAR Vs M/S. SINGMALON EQUIPMENT PVT. LTD..

Bench: R.V. RAVEENDRAN,LOKESHWAR SINGH PANTA, , ,
Case number: C.A. No.-005729-005729 / 2008
Diary number: 25924 / 2005
Advocates: NAVEEN R. NATH Vs ASHA GOPALAN NAIR

17 September 2008
Supreme Court
8 pages
STATE OF M.P Vs LALIT JAGGI

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY, , ,
Case number: C.A. No.-005751-005751 / 2008
Diary number: 15890 / 2006
Advocates: B. S. BANTHIA Vs T. G. NARAYANAN NAIR

17 September 2008
Supreme Court
21 pages
SUNIL DATTATRAYA VASKAR Vs STATE OF MAHARASHTRA

Bench: ALTAMAS KABIR,HARJIT SINGH BEDI, , ,
Case number: Crl.A. No.-000896-000897 / 2005
Diary number: 12448 / 2005
Advocates: SANJAY JAIN Vs RAVINDRA KESHAVRAO ADSURE