Showing 14356 - 14370 of 41947 judgements
17 September 2008
Supreme Court
3 pages
COMMR.OF CENTRAL EXCISE Vs M/S SHANMUGANANDA SOAPNUT WORKS

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY, , ,
Case number: C.A. No.-006011-006013 / 2007
Diary number: 27567 / 2007
Advocates: Vs RUPESH KUMAR

17 September 2008
Supreme Court
5 pages
RAJKAMAL BUILDERS Vs AHMEDABAD MUNICIPAL CORPN. .

Bench: R.V. RAVEENDRAN,LOKESHWAR SINGH PANTA, , ,
Case number: C.A. No.-005728-005728 / 2008
Diary number: 8070 / 2006
Advocates: SANJAY KAPUR Vs HEMANTIKA WAHI

17 September 2008
Supreme Court
2 pages
COMMNR. & DIRECTOR OF SCHOOL EDU. Vs V.D. DHANALAKSHMI

Bench: TARUN CHATTERJEE,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-005722-005722 / 2008
Diary number: 25184 / 2006
Advocates: D. BHARATHI REDDY Vs ANJANI AIYAGARI

17 September 2008
Supreme Court
3 pages
MUNUSAMY Vs STATE OF TAMIL NADU .

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: Crl.A. No.-001514-001514 / 2008
Diary number: 6958 / 2006
Advocates: R. NEDUMARAN Vs V. J. FRANCIS

16 September 2008
Supreme Court
4 pages
MARIAMMA ROY Vs INDIAN BANK .

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-005673-005673 / 2008
Diary number: 32964 / 2006
Advocates: RANJITH K. C. Vs HIMANSHU MUNSHI

16 September 2008
Supreme Court
3 pages
STATE OF KERALA Vs WILSON K.C..

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-005679-005679 / 2008
Diary number: 14814 / 2007
Advocates: G. PRAKASH Vs MALINI PODUVAL

16 September 2008
Supreme Court
21 pages
AJIT SINGH Vs JIT RAM

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-005680-005680 / 2008
Diary number: 27597 / 2006
Advocates: KAILASH CHAND Vs NIKHIL NAYYAR

16 September 2008
Supreme Court
7 pages
UNITED INDIA ASSURANCE CO.LTD Vs A.N.SUBBULAKSHMI

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-005681-005681 / 2008
Diary number: 13486 / 2004
Advocates: SUDHIR KUMAR GUPTA Vs

16 September 2008
Supreme Court
14 pages
LAKHWANT SINGH Vs JASBIR SINGH .

Bench: ARIJIT PASAYAT,G.S. SINGHVI, , ,
Case number: Crl.A. No.-000281-000281 / 2003
Diary number: 17949 / 2002
Advocates: RAVINDRA BANA Vs DEBASIS MISRA

16 September 2008
Supreme Court
25 pages
UNION OF INDIA Vs RANU BHANDARI

Bench: ALTAMAS KABIR,MARKANDEY KATJU, , ,
Case number: Crl.A. No.-001468-001468 / 2008
Diary number: 26850 / 2006
Advocates: B. KRISHNA PRASAD Vs HIMANSHU SHEKHAR

16 September 2008
Supreme Court
3 pages
STATE OF KERALA Vs WILSON K.C..

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-005679-005679 / 2008
Diary number: 14814 / 2007
Advocates: G. PRAKASH Vs MALINI PODUVAL

16 September 2008
Supreme Court
4 pages
MARIAMMA ROY Vs INDIAN BANK .

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-005673-005673 / 2008
Diary number: 32964 / 2006
Advocates: RANJITH K. C. Vs HIMANSHU MUNSHI

16 September 2008
Supreme Court
16 pages
COMMNR. OF INCOME TAX, MADRAS Vs M/S. PONNI SUGARS & CHEMICALS LTD.

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY, , ,
Case number: C.A. No.-005694-005694 / 2008
Diary number: 2146 / 2004
Advocates: B. V. BALARAM DAS Vs

16 September 2008
Supreme Court
7 pages
GWALIOR MAHILA MANDAL Vs STATE OF M.P .

Bench: R.V. RAVEENDRAN,LOKESHWAR SINGH PANTA, , ,
Case number: C.A. No.-005688-005688 / 2008
Diary number: 25134 / 2006
Advocates: VIKAS MEHTA Vs NIRAJ SHARMA

16 September 2008
Supreme Court
4 pages
NATIONAL INSURANCE CO. LTD. Vs HARBHAJAN LAL

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-003501-003501 / 2004
Diary number: 6073 / 2004
Advocates: B. K. SATIJA Vs PREM SUNDER JHA