Judgements

16 September 2008
Supreme Court
4 pages

COMMR.OF SALES TAX Vs M/S TATA IRON & STEEL CO.LTD.

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY, , ,
Case number: C.A. No.-005693-005693 / 2008
Diary number: 8773 / 2007
Advocates: ASHA GOPALAN NAIR Vs MANIK KARANJAWALA

16 September 2008
Supreme Court
5 pages

COMMISSIONER OF CUSTOMS, NEW DELHI Vs M/S. SIDDHARTHA POLYMERS LTD.

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY, , ,
Case number: C.A. No.-001264-001265 / 2008
Diary number: 32068 / 2007
Advocates: Vs P. S. SUDHEER

16 September 2008
Supreme Court
12 pages

K.M.MISHRA Vs CENTRAL BANK OF INDIA .

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-005683-005683 / 2008
Diary number: 3945 / 2007
Advocates: KISHAN DATTA Vs J S WAD AND CO

16 September 2008
Supreme Court
3 pages

STATE BY INSPECTOR OF POLICE, TAMILNADU Vs N. RAJAMANICKAM .

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000668-000668 / 2002
Diary number: 7832 / 2002
Advocates: V. G. PRAGASAM Vs RAKESH K. SHARMA

15 September 2008
Supreme Court
19 pages

MARANADU Vs STATE BY INSPECTOR OF POLICE, T.N.

Bench: ARIJIT PASAYAT,P. SATHASIVAM,AFTAB ALAM, ,
Case number: Crl.A. No.-000494-000494 / 2001
Diary number: 20587 / 2000
Advocates: L. K. PANDEY Vs V. G. PRAGASAM

15 September 2008
Supreme Court
5 pages

COLLECTOR, LAND ACQUISITION Vs JASWANT SINGH

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-005640-005641 / 2008
Diary number: 11484 / 2005
Advocates: Vs ANIS AHMED KHAN

15 September 2008
Supreme Court
8 pages

UNION OF INDIA Vs SHREEJI COLOUR CHEM INDUSTRIES

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-005643-005643 / 2008
Diary number: 28112 / 2006
Advocates: Vs BINA GUPTA

15 September 2008
Supreme Court
5 pages

C.KRISHNAN Vs KISTAMMAL .

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-005642-005642 / 2008
Diary number: 6455 / 2007
Advocates: Vs RAKESH K. SHARMA

15 September 2008
Supreme Court
21 pages

TUKARAM MARUTI CHAVAN Vs MARUTI NARAYAN CHAVAN (DEAD) BY LRS.&ORS

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-006158-006158 / 2002
Diary number: 14162 / 1999
Advocates: K. SARADA DEVI Vs V. D. KHANNA

15 September 2008
Supreme Court
4 pages

SANJAY NARAIN Vs MONIKA

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-005647-005647 / 2008
Diary number: 28725 / 2007
Advocates: Vs CHANDER SHEKHAR ASHRI

15 September 2008
Supreme Court
32 pages

UNION OF INDIA Vs DEO NARAIN .

Bench: C.K. THAKKER,LOKESHWAR SINGH PANTA, , ,
Case number: C.A. No.-008017-008017 / 2003
Diary number: 5592 / 2003
Advocates: B. KRISHNA PRASAD Vs RANI CHHABRA

15 September 2008
Supreme Court
10 pages

LALLIRAM Vs STATE OF M.P.

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000791-000791 / 2006
Diary number: 15583 / 2006
Advocates: SHARMILA UPADHYAY Vs B. S. BANTHIA

15 September 2008
Supreme Court
28 pages

BHARAT SANCHAR NIGAM LTD. Vs MOTOROLA INDIA PVT.LTD.

Bench: TARUN CHATTERJEE,LOKESHWAR SINGH PANTA, , ,
Case number: C.A. No.-005645-005645 / 2008
Diary number: 4437 / 2007

15 September 2008
Supreme Court
20 pages

K.V. SUDHARSHAN Vs A. RAMAKRISHNAPPA .

Bench: TARUN CHATTERJEE,HARJIT SINGH BEDI, , ,
Case number: C.A. No.-005646-005646 / 2008
Diary number: 27633 / 2006
Advocates: Vs S. N. BHAT

15 September 2008
Supreme Court
13 pages

K.PUTTARAJU Vs A.HANUMEGOWDA

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-005648-005648 / 2008
Diary number: 13685 / 2007
Advocates: Vs A. SUMATHI