Showing 14326 - 14340 of 41947 judgements
22 September 2008
Supreme Court
2 pages
DOIWALA SEHKARI SHRAM SAMVIDA SAMITI LD. Vs STATE OF UTTARKHAND .

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: CONMT.PET.(C) No.-000066-000066 / 2008
Diary number: 9118 / 2008
Advocates: Vs JATINDER KUMAR BHATIA

22 September 2008
Supreme Court
2 pages
DINESH GUPTA Vs UNITED INDIA INSURANCE CO.LTD.

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-005816-005817 / 2008
Diary number: 29163 / 2007
Advocates: RAMESHWAR PRASAD GOYAL Vs P. N. PURI

22 September 2008
Supreme Court
2 pages
NARAYAN S/O VISHVNATH RAJPUT Vs STATE OF CHHATTISGARH

Case number: Crl.A. No.-001506-001506 / 2008
Diary number: 25601 / 2007
Advocates: Vs DHARMENDRA KUMAR SINHA

22 September 2008
Supreme Court
5 pages
STATE OF PUNJAB Vs KARNAIL SINGH

Bench: ARIJIT PASAYAT,J.M. PANCHAL, , ,
Case number: Special Leave Petition (crl.) 6555 of 2007

22 September 2008
Supreme Court
10 pages
PREMIYA @ PREM PRAKASH Vs STATE OF RAJASTHAN

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Special Leave Petition (crl.) 7428 of 2007

19 September 2008
Supreme Court
4 pages
JATINDER SINGH & ANR.MINOR TR.MOTHER Vs MEHAR SINGH .

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-005781-005781 / 2008
Diary number: 28644 / 2006
Advocates: AMITA GUPTA Vs S. L. ANEJA

19 September 2008
Supreme Court
11 pages
DAULATRAM S/O SADRAM TELI Vs STATE OF CHHATTISGARH

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-001493-001493 / 2008
Diary number: 25591 / 2007
Advocates: Vs DHARMENDRA KUMAR SINHA

19 September 2008
Supreme Court
2 pages
GOWRAMMANNI Vs V.V. PATIL (D) BY LRS. .

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-005748-005748 / 2008
Diary number: 5354 / 2005

19 September 2008
Supreme Court
8 pages
UNION OF INDIA Vs K.H. SRINIVASAN .

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-005745-005747 / 2008
Diary number: 16013 / 2005
Advocates: SUSHMA SURI Vs P. R. RAMASESH

19 September 2008
Supreme Court
25 pages
DHIRENDRA PANDUA Vs STATE OF ORISSA .

Bench: C.K. THAKKER,D.K. JAIN, , ,
Case number: C.A. No.-005743-005743 / 2008
Diary number: 28248 / 2005
Advocates: ABHISTH KUMAR Vs APPLICANT-IN-PERSON

19 September 2008
Supreme Court
27 pages
STATE OF MAHARASHTRA Vs SUJAY MANGESH POYARELAR

Bench: C.K. THAKKER,D.K. JAIN, , ,
Case number: Crl.A. No.-001492-001492 / 2008
Diary number: 28944 / 2007
Advocates: RAVINDRA KESHAVRAO ADSURE Vs J. P. DHANDA

19 September 2008
Supreme Court
8 pages
UNION OF INDIA Vs K.H. SRINIVASAN .

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-005745-005747 / 2008
Diary number: 16013 / 2005
Advocates: SUSHMA SURI Vs P. R. RAMASESH

19 September 2008
Supreme Court
3 pages
PRITAM SINGH SIDHU Vs STATE OF PUNJAB

Bench: R.V. RAVEENDRAN,LOKESHWAR SINGH PANTA, , ,
Case number: Crl.A. No.-001497-001497 / 2008
Diary number: 23473 / 2007
Advocates: Vs HETU ARORA SETHI

19 September 2008
Supreme Court
5 pages
JATINDER SINGH & ANR.MINOR TR.MOTHER Vs MEHAR SINGH .

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-005781-005781 / 2008
Diary number: 28644 / 2006
Advocates: AMITA GUPTA Vs S. L. ANEJA

19 September 2008
Supreme Court
2 pages
ONKAR NATH SINGH Vs UP STATE TEXTILE CORPN.

Case number: C.A. No.-005761-005761 / 2008
Diary number: 33869 / 2006
Advocates: VISHWAJIT SINGH Vs RAKESH UTTAMCHANDRA UPADHYAY