Showing 14311 - 14325 of 41947 judgements
23 September 2008
Supreme Court
28 pages
COMMNR. OF CUSTOMS, NEW DELHI Vs M/S. SONY INDIA LTD.

Bench: ASHOK BHAN,V.S. SIRPURKAR, , ,
Case number: C.A. No.-008236-008236 / 2002
Diary number: 19372 / 2002
Advocates: B. V. BALARAM DAS Vs M. P. DEVANATH

23 September 2008
Supreme Court
27 pages
SUBRAMANIAN SWAMY Vs ELECTION COMMISSION OF INDIA THR.SEC.

Bench: ASHOK BHAN,V.S. SIRPURKAR, , ,
Case number: C.A. No.-005803-005803 / 2008
Diary number: 31 / 2008
Advocates: PETITIONER-IN-PERSON Vs

23 September 2008
Supreme Court
4 pages
MAN BAHADUR Vs STATE OF H.P.

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: Crl.A. No.-001513-001513 / 2008
Diary number: 60300 / 2007
Advocates: RADHA SHYAM JENA Vs NARESH K. SHARMA

23 September 2008
Supreme Court
6 pages
JAI BHAGWAN Vs UNION OF INDIA

Bench: R.V. RAVEENDRAN,LOKESHWAR SINGH PANTA, , ,
Case number: C.A. No.-005249-005249 / 2002
Diary number: 18569 / 2001
Advocates: V. N. RAGHUPATHY Vs ASHWANI KUMAR

23 September 2008
Supreme Court
4 pages
SHREYANS INDUSTRIES LTD.,PUNJAB Vs COMMR.OF INCOME TAX-I,LUDHIANA

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY, , ,
Case number: C.A. No.-005855-005855 / 2008
Diary number: 5860 / 2007
Advocates: ATISHI DIPANKAR Vs B. V. BALARAM DAS

23 September 2008
Supreme Court
4 pages
STATE OF HARYANA Vs RANBIR SINGH

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY, , ,
Case number: C.A. No.-005822-005822 / 2008
Diary number: 14949 / 2007
Advocates: T. V. GEORGE Vs CHANDER SHEKHAR ASHRI

23 September 2008
Supreme Court
20 pages
BACHHAJ NAHAR Vs NILIMA MANDAL .

Bench: R.V. RAVEENDRAN,LOKESHWAR SINGH PANTA, , ,
Case number: C.A. No.-005798-005799 / 2008
Diary number: 6330 / 2005
Advocates: RANJAN MUKHERJEE Vs DEBA PRASAD MUKHERJEE

23 September 2008
Supreme Court
11 pages
DEOKAR EXPORTS PVT. LTD. Vs NEW INDIA ASSURANCE COMPANY LTD.

Bench: R.V. RAVEENDRAN,LOKESHWAR SINGH PANTA, , ,
Case number: C.A. No.-005103-005103 / 2002
Diary number: 9843 / 2001
Advocates: Vs PRAMOD DAYAL

23 September 2008
Supreme Court
6 pages
KANYAIYALAL MOTILAL TALERA Vs PIMPRI CHINCHWAD MUNICIPAL .

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-005819-005819 / 2008
Diary number: 15078 / 2005
Advocates: DHARMENDRA KUMAR SINHA Vs VISHWAJIT SINGH

23 September 2008
Supreme Court
8 pages
KETANKUMAR BABULAL PATEL Vs KESARBEN JESANGJI & ORS.

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Special Leave Petition (crl.) 6328 of 2008

22 September 2008
Supreme Court
10 pages
BASAVARAJA Vs STATE OF KARNATAKA

Bench: ARIJIT PASAYAT,V.S. SIRPURKAR,G.S. SINGHVI, ,
Case number: Crl.A. No.-000001-000001 / 2002
Diary number: 21004 / 2001
Advocates: RAKESH K. SHARMA Vs

22 September 2008
Supreme Court
6 pages
UNION OF INDIA Vs Y.S.SADHU.EX-INSPECTOR

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-005771-005771 / 2008
Diary number: 11681 / 2007
Advocates: SUSHMA SURI Vs

22 September 2008
Supreme Court
9 pages
T. JAYAKUMAR Vs A. GOPU

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-005766-005766 / 2008
Diary number: 8278 / 2005
Advocates: T. HARISH KUMAR Vs P. V. YOGESWARAN

22 September 2008
Supreme Court
14 pages
SHANKARAYA NAIK Vs STATE OF KARNATAKA

Bench: S.B. SINHA,HARJIT SINGH BEDI, , ,
Case number: Crl.A. No.-000512-000512 / 2001
Diary number: 3544 / 2001
Advocates: E. C. VIDYA SAGAR Vs

22 September 2008
Supreme Court
2 pages
FATIMA NOOR Vs FAIYAZ AHMED

Bench: K.G. BALAKRISHNAN,P. SATHASIVAM,J.M. PANCHAL, ,
Case number: T.P.(C) No.-000723-000723 / 2007
Diary number: 27650 / 2007
Advocates: Vs M. C. DHINGRA