Showing 14296 - 14310 of 41947 judgements
25 September 2008
Supreme Court
7 pages
M/S PRESTIGE GARDEN ESTATES PVT.LTD. Vs STATE OF KARNATAKA .

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY, , ,
Case number: C.A. No.-006061-006063 / 2008
Diary number: 20823 / 2007
Advocates: Vs SHEELA GOEL

25 September 2008
Supreme Court
4 pages
PARVEEN JEHAN BEGUM Vs S. ANJAIAH GOUD & ORS. ETC.

Case number: C.A. No.-005841-005845 / 2008
Diary number: 35716 / 2007
Advocates: EJAZ MAQBOOL Vs VENKATESWARA RAO ANUMOLU

25 September 2008
Supreme Court
7 pages
ASLAM @ DEEWAN Vs STATE OF RAJASTHAN

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Special Leave Petition (crl.) 3925 of 2007

25 September 2008
Supreme Court
11 pages
MANOJ & ANR. Vs STATE OF M.P.

Bench: R.V. RAVEENDRAN,LOKESHWAR SINGH PANTA, , ,
Case number: Special Leave Petition (crl.) 1681 of 2008

24 September 2008
Supreme Court
23 pages
NAREN CHANDRA NASKAR Vs ARUN BHATTACHARYA .

Bench: ALTAMAS KABIR,MARKANDEY KATJU, , ,
Case number: C.A. No.-005820-005820 / 2008
Diary number: 1466 / 2007
Advocates: Vs SARLA CHANDRA

24 September 2008
Supreme Court
8 pages
STATE OF A.P. Vs GUVVA SATYANARAYANA

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-001453-001453 / 2003
Diary number: 22155 / 2003
Advocates: Vs KAMAKSHI S. MEHLWAL

24 September 2008
Supreme Court
10 pages
UNITED INDIA INSURANCE CO. LTD. Vs RAKESH KUMAR ARORA .

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-005876-005876 / 2008
Diary number: 19871 / 2004
Advocates: DEBASIS MISRA Vs KAILASH CHAND

24 September 2008
Supreme Court
4 pages
MAN SINGH & ANR. Vs STATE OF M.P.

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Special Leave Petition (crl.) 5051 of 2007

23 September 2008
Supreme Court
45 pages
V.K. JAIN Vs HIGH COURT OF DELHI THROUGH R.G. .

Case number: Crl.A. No.-000521-000521 / 2004
Diary number: 19387 / 2003
Advocates: Vs P. PARMESWARAN

23 September 2008
Supreme Court
24 pages
HEMAJI WAGHAJI JAT Vs BHIKHABHAI KHENGARBHAI HARIJAN .

Bench: DALVEER BHANDARI,HARJIT SINGH BEDI, , ,
Case number: C.A. No.-001196-001196 / 2007
Diary number: 1480 / 2005
Advocates: ABHIJAT P. MEDH Vs ANIRUDDHA P. MAYEE

23 September 2008
Supreme Court
10 pages
COMMR.OF INCOME TAX-IV,DELHI Vs M/S HCL COMNET SYSTEMS & SERVICES LD.

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY, , ,
Case number: C.A. No.-005800-005800 / 2008
Diary number: 36207 / 2007
Advocates: B. V. BALARAM DAS Vs JAGJIT SINGH CHHABRA

23 September 2008
Supreme Court
37 pages
BANK OF INDIA Vs M/S. MEHTA BROTHERS .

Bench: TARUN CHATTERJEE,DALVEER BHANDARI, , ,
Case number: C.A. No.-002982-002982 / 2001
Diary number: 3840 / 2001
Advocates: KUM KUM SEN Vs SANJEEV ANAND

23 September 2008
Supreme Court
23 pages
M/S SHAKTI BHOG FOODS LIMITED Vs KOLA SHIPPING LIMITED

Bench: TARUN CHATTERJEE,DALVEER BHANDARI, , ,
Case number: C.A. No.-005796-005796 / 2008
Diary number: 25227 / 2007

23 September 2008
Supreme Court
12 pages
K. ALEX Vs DELHI STATE MINERAL DEV. CORPN.

Bench: TARUN CHATTERJEE,HARJIT SINGH BEDI, , ,
Case number: C.A. No.-005797-005797 / 2008
Diary number: 16432 / 2006
Advocates: DEBASIS MISRA Vs AMBAR QAMARUDDIN

23 September 2008
Supreme Court
11 pages
SHAHU SHIKSHAN PRASARAK MANDAL Vs LATA P. KORE .

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-005801-005801 / 2008
Diary number: 6494 / 2005
Advocates: T. MAHIPAL Vs VISHWAJIT SINGH