Showing 14251 - 14265 of 41947 judgements
01 October 2008
Supreme Court
2 pages
REGIONAL PROVIDENT FUND COMMNR. Vs ABS SPINNING ORISSA LTD.

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-006928-006928 / 2002
Diary number: 63234 / 2002
Advocates: B. V. BALARAM DAS Vs KAMLENDRA MISHRA

01 October 2008
Supreme Court
5 pages
NATCO PHARMA LIMITED Vs UNION OF INDIA .

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY, , ,
Case number: C.A. No.-006004-006018 / 2008
Diary number: 36583 / 2007
Advocates: S. HARIHARAN Vs

01 October 2008
Supreme Court
4 pages
BISSA Vs BOARD OF REVENUE FOR RAJASTHAN .

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-004622-004622 / 2002
Diary number: 12367 / 2001
Advocates: R. D. UPADHYAY Vs SHANKAR DIVATE

01 October 2008
Supreme Court
6 pages
VIJAY SHIP BREAKING CORPN. Vs COMMNR. OF INCOME TAX, AHMEDABAD

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY, , ,
Case number: C.A. No.-006692-006723 / 2003
Diary number: 12739 / 2003
Advocates: BHARGAVA V. DESAI Vs B. V. BALARAM DAS

01 October 2008
Supreme Court
4 pages
HALDIRAM BHUJIAWALA Vs M/S. HALDIRAM (INDIA) PVT.LTD.

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY, , ,
Case number: C.A. No.-006040-006041 / 2008
Diary number: 33716 / 2007
Advocates: BIJOY KUMAR JAIN Vs

01 October 2008
Supreme Court
1 pages
MUBARIK KHAN Vs NABABKHA @ NAWAB .

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000612-000612 / 2002
Diary number: 8469 / 2002
Advocates: M. P. SHORAWALA Vs NIRAJ SHARMA

01 October 2008
Supreme Court
3 pages
INSPECTOR OF POLICE, T.N. Vs PALANISAMY @ SELVAN

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000177-000177 / 2003
Diary number: 16440 / 2001
Advocates: REVATHY RAGHAVAN Vs K. SARADA DEVI

30 September 2008
Supreme Court
3 pages
STATE OF KERALA Vs D. GOPALAKRISHNA PILLAI .

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-005907-005907 / 2008
Diary number: 26242 / 2005
Advocates: G. PRAKASH Vs P. K. MANOHAR

30 September 2008
Supreme Court
6 pages
RESERVE BANK OF INDIA Vs STATE REP.BY M.R. BHAVSAR, BOMBAY

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000061-000061 / 2002
Diary number: 7274 / 2001
Advocates: H. S. PARIHAR Vs B. V. BALARAM DAS

30 September 2008
Supreme Court
28 pages
KRISHNA GOPAL KAKANI Vs BANK OF BARODA

Bench: TARUN CHATTERJEE,HARJIT SINGH BEDI, , ,
Case number: C.A. No.-008448-008448 / 2001
Diary number: 9615 / 2001
Advocates: SUSHIL KUMAR JAIN Vs PRAMOD B. AGARWALA

30 September 2008
Supreme Court
45 pages
MURUGAN Vs STATE BY PUB.PROSECUTOR, TAMIL NADU &ANR

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-001278-001278 / 2001
Diary number: 18798 / 2001
Advocates: K. K. MANI Vs V. G. PRAGASAM

30 September 2008
Supreme Court
14 pages
PAREENA SWARUP Vs UNION OF INDIA

Bench: K.G. BALAKRISHNAN,LOKESHWAR SINGH PANTA,P. SATHASIVAM, ,
Case number: W.P.(C) No.-000634-000634 / 2007
Diary number: 33345 / 2007
Advocates: Vs B. V. BALARAM DAS

30 September 2008
Supreme Court
5 pages
COMMNR. OF CENTRAL EXCISE, JAIPUR Vs M/S. MEWAR BARTAN NIRMAN UDYOG

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY, , ,
Case number: C.A. No.-003269-003269 / 2003
Diary number: 4891 / 2003
Advocates: B. V. BALARAM DAS Vs

30 September 2008
Supreme Court
4 pages
RAMZAN KHAN Vs NATIONAL INSURANCE CO LTD

Bench: R.V. RAVEENDRAN,LOKESHWAR SINGH PANTA, , ,
Case number: C.A. No.-008127-008127 / 2002
Diary number: 4783 / 1999
Advocates: LAXMI ARVIND Vs PRAMOD DAYAL

30 September 2008
Supreme Court
23 pages
SAJI GEEVARGHESE Vs ACCOUNTS OFFICER .

Bench: R.V. RAVEENDRAN,LOKESHWAR SINGH PANTA, , ,
Case number: C.A. No.-005912-005912 / 2008
Diary number: 29353 / 2006
Advocates: ASHWANI BHARDWAJ Vs P. V. DINESH