Showing 14281 - 14295 of 41947 judgements
26 September 2008
Supreme Court
48 pages
DURGESH SHARMA Vs JAYSHREE

Bench: C.K. THAKKER,D.K. JAIN, , ,
Case number: C.A. No.-005857-005857 / 2008
Diary number: 11857 / 2007
Advocates: CHANCHAL KUMAR GANGULI Vs SUNIL KUMAR VERMA

26 September 2008
Supreme Court
5 pages
DIWAKAR UPADHYAY Vs P.N. KHANNA .

Bench: R.V. RAVEENDRAN,LOKESHWAR SINGH PANTA, , ,
Case number: C.A. No.-005885-005885 / 2008
Diary number: 7045 / 2006
Advocates: ABHISHEK CHAUDHARY Vs

26 September 2008
Supreme Court
7 pages
DENA BANK Vs MUNICIPAL CORPN. OF DELHI

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-005878-005878 / 2008
Diary number: 25891 / 2006
Advocates: M. A. CHINNASAMY Vs PRAVEEN SWARUP

26 September 2008
Supreme Court
2 pages
NATIONAL INSURANCE CO. Vs AMARJIT KAUR .

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-005881-005881 / 2008
Diary number: 6894 / 2007

26 September 2008
Supreme Court
3 pages
RAJNI Vs RAMA SEWA SAMITI (REGD.)

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-005882-005882 / 2008
Diary number: 1983 / 2007
Advocates: SURYA KANT Vs

26 September 2008
Supreme Court
2 pages
RAM KISHAN Vs LALI @ KRISHANA(D) THR. LRS.

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-005877-005877 / 2008
Diary number: 1470 / 2005
Advocates: R. NEDUMARAN Vs MEERA AGARWAL

26 September 2008
Supreme Court
2 pages
BALWANT KAUR Vs RAJ KUMAR KAPOOR

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-005879-005879 / 2008
Diary number: 11192 / 2007
Advocates: AJIT SINGH PUNDIR Vs GAURAV KEJRIWAL

26 September 2008
Supreme Court
3 pages
KERALA STATE ELECTRICITY BOARD Vs LONAPPAN

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-005880-005880 / 2008
Diary number: 11318 / 2007
Advocates: M. T. GEORGE Vs NARESH KUMAR

26 September 2008
Supreme Court
13 pages
BIHARI RAI Vs STATE OF BIHAR(NOW JHARKHAND)

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Special Leave Petition (crl.) 862 of 2007

26 September 2008
Supreme Court
19 pages
BUDHI LAL Vs STATE OF UTTARAKHAND

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Special Leave Petition (crl.) 1988 of 2008

25 September 2008
Supreme Court
4 pages
STATE OF U.P. Vs MUTAHIR MIAN

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-001053-001053 / 2002
Diary number: 1987 / 2002
Advocates: KAMLENDRA MISHRA Vs

25 September 2008
Supreme Court
18 pages
STEEL AUTHORITY OF INDIA LTD. Vs STATE OF WEST BENGAL .

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-005846-005846 / 2008
Diary number: 7044 / 2007
Advocates: SUNIL KUMAR JAIN Vs MANOJ K. MISHRA

25 September 2008
Supreme Court
3 pages
COMMNR. OF CENTRAL EXCISE, KANPUR Vs M/S. NEW DECENT FOOTWEAR INDUSTRIES

Bench: ASHOK BHAN,V.S. SIRPURKAR, , ,
Case number: C.A. No.-001140-001140 / 2003
Diary number: 23747 / 2002
Advocates: P. PARMESWARAN Vs SANJAY JAIN

25 September 2008
Supreme Court
5 pages
M/S PRESTIGE GARDEN ESTATES PVT.LTD. Vs STATE OF KARNATAKA .

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY, , ,
Case number: C.A. No.-006061-006063 / 2008
Diary number: 20823 / 2007
Advocates: Vs SHEELA GOEL

25 September 2008
Supreme Court
5 pages
COSMOPOLITAN CLUB Vs THE STATE OF TAMIL NADU .

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-003950-003950 / 2002
Diary number: 10332 / 2002
Advocates: K. K. MANI Vs R. NEDUMARAN