Showing 14266 - 14280 of 41947 judgements
29 September 2008
Supreme Court
2 pages
RAMAIAH Vs TMT. SARASU .

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-005893-005893 / 2008
Diary number: 15882 / 2006
Advocates: EJAZ MAQBOOL Vs REVATHY RAGHAVAN

29 September 2008
Supreme Court
16 pages
RAM KUMAR Vs STATE OF RAJASTHAN

Bench: TARUN CHATTERJEE,DALVEER BHANDARI, , ,
Case number: C.A. No.-000115-000116 / 2001
Diary number: 8267 / 1999
Advocates: NIRANJANA SINGH Vs

29 September 2008
Supreme Court
10 pages
BALWANT SINGH Vs STATE OF H.P.

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000831-000831 / 2001
Diary number: 5077 / 2001
Advocates: VARINDER KUMAR SHARMA Vs

29 September 2008
Supreme Court
5 pages
STATE OF PUNJAB Vs ASHWANI KUMAR .

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-005892-005892 / 2008
Diary number: 20437 / 2005
Advocates: ARUN K. SINHA Vs

29 September 2008
Supreme Court
7 pages
STATE OF H.P. Vs MANOJ KUMAR @ CHHOTU

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-001549-001549 / 2008
Diary number: 5960 / 2007
Advocates: NARESH K. SHARMA Vs

29 September 2008
Supreme Court
13 pages
BABY MANJI YAMADA Vs UNION OF INDIA

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: W.P.(C) No.-000369-000369 / 2008
Diary number: 23255 / 2008
Advocates: Vs DEBASIS MISRA

29 September 2008
Supreme Court
22 pages
M/S.PHILIPS MEDI. SYSTEMS(CLEVELAND) INC Vs M/S.INDIAN MRI DIA. & RES. LTD. .

Bench: ALTAMAS KABIR,MARKANDEY KATJU, , ,
Case number: C.A. No.-002461-002461 / 2006
Diary number: 3960 / 2006
Advocates: Vs A. SUMATHI

29 September 2008
Supreme Court
51 pages
UNION OF INDIA Vs M/S. DHARAMENDRA TEXTILE PROCESSORS &ORS

Bench: ARIJIT PASAYAT,P. SATHASIVAM,AFTAB ALAM, ,
Case number: C.A. No.-010289-010303 / 2003
Diary number: 16815 / 2002
Advocates: P. PARMESWARAN Vs

29 September 2008
Supreme Court
5 pages
BALWANT SINGH Vs TEJ SINGH .

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-005905-005905 / 2008
Diary number: 1094 / 2008
Advocates: RAJEEV KUMAR BANSAL Vs K. SARADA DEVI

29 September 2008
Supreme Court
5 pages
STATE OF PUNJAB Vs ASHWANI KUMAR .

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-005892-005892 / 2008
Diary number: 20437 / 2005
Advocates: ARUN K. SINHA Vs

29 September 2008
Supreme Court
2 pages
BIBHA SINHA Vs SURENDRA PRASAD SINHA

Case number: T.P.(C) No.-000211-000211 / 2008
Diary number: 5717 / 2008
Advocates: Vs SHIVA PUJAN SINGH

26 September 2008
Supreme Court
22 pages
U.P. STATE SUGAR & CANE DEV. CORPN. LTD. Vs CHINI MILL MAZDOOR SANGH .

Bench: ALTAMAS KABIR,MARKANDEY KATJU, , ,
Case number: C.A. No.-005858-005858 / 2008
Diary number: 921 / 2006
Advocates: RAKESH UTTAMCHANDRA UPADHYAY Vs ABHA R. SHARMA

26 September 2008
Supreme Court
6 pages
U.P. STTE ELECTRICITY BOARD Vs LAXMI KANT GUPTA

Bench: ALTAMAS KABIR,MARKANDEY KATJU, , ,
Case number: C.A. No.-005863-005863 / 2008
Diary number: 27927 / 2006
Advocates: RAJIV MEHTA Vs S. R. SETIA

26 September 2008
Supreme Court
5 pages
SUNIL KUMAR Vs SURENDRA KUMAR AGARWAL .

Bench: R.V. RAVEENDRAN,LOKESHWAR SINGH PANTA, , ,
Case number: C.A. No.-005883-005883 / 2008
Diary number: 1975 / 2007
Advocates: Vs ASHOK KUMAR SHARMA

26 September 2008
Supreme Court
16 pages
PRABHA MATHUR Vs PRAMOD AGGARWAL .

Bench: C.K. THAKKER,D.K. JAIN, , ,
Case number: Crl.A. No.-001532-001532 / 2008
Diary number: 5483 / 2007