Showing 13981 - 13995 of 41947 judgements
14 November 2008
Supreme Court
6 pages
G.M., UNITED INDIA INSURANCE CO.LTD. Vs M. LAXMI .

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-006659-006659 / 2008
Diary number: 17887 / 2004
Advocates: B. K. SATIJA Vs K. SARADA DEVI

14 November 2008
Supreme Court
5 pages
PREM NATH MOTORS LTD. Vs ANURAG MITTAL

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-006656-006656 / 2008
Diary number: 13759 / 2004
Advocates: IRSHAD AHMAD Vs P. N. PURI

14 November 2008
Supreme Court
8 pages
VIVEKANAND SCHOOL TH. HEADMASTER Vs PRESIDENT OF ZILA PANCHAYAT .

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-006657-006657 / 2008
Diary number: 13953 / 2007
Advocates: RAJESH Vs

14 November 2008
Supreme Court
9 pages
A.MAHARAJA Vs STATE OF TAMIL NADU

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-001790-001790 / 2008
Diary number: 6264 / 2008
Advocates: P. V. YOGESWARAN Vs

14 November 2008
Supreme Court
4 pages
BHARAT MALUBHAI MODHWADIA Vs STATE OF GUJARAT & ANR.

Bench: TARUN CHATTERJEE,V.S. SIRPURKAR, , ,
Case number: Special Leave Petition (crl.) 3911 of 2008

12 November 2008
Supreme Court
8 pages
YASHWANT CO-OP.PROCESSORS LTD.ETC. Vs UNION OF INDIA .

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY, , ,
Case number: C.A. No.-006663-006663 / 2008
Diary number: 15653 / 2007
Advocates: ASHOK MATHUR Vs CHIRAG M. SHROFF

12 November 2008
Supreme Court
6 pages
STATE OF TAMIL NADU Vs ABDULLAH KADHER BATCHA

Bench: ARIJIT PASAYAT,P. SATHASIVAM,AFTAB ALAM, ,
Case number: Crl.A. No.-000231-000231 / 2001
Diary number: 11793 / 2000
Advocates: R. NEDUMARAN Vs K. K. MANI

12 November 2008
Supreme Court
13 pages
M/S. INDIA CINE AGENCIES Vs COMMNR. OF INCOME TAX, MADRAS

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-003649-003650 / 2003
Diary number: 1056 / 2003
Advocates: K. K. MANI Vs B. V. BALARAM DAS

12 November 2008
Supreme Court
6 pages
DASARI PEDA GONDIYYA Vs STATION HOUSE OFFICER, JANGREDDYGUDEM

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-001162-001162 / 2007
Diary number: 22583 / 2007
Advocates: HARINDER MOHAN SINGH Vs

12 November 2008
Supreme Court
4 pages
S. RAGHU RAMAIAH Vs STATE OF A.P.

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-001779-001779 / 2008
Diary number: 20876 / 2006
Advocates: RAMESH CHANDRA PANDEY Vs D. BHARATHI REDDY

12 November 2008
Supreme Court
17 pages
RAGHBIR SINGH Vs STATE OF HARYANA

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-001776-001776 / 2008
Diary number: 4850 / 2008

12 November 2008
Supreme Court
7 pages
STATE OF U.P. Vs ILYAS

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000167-000168 / 2001
Diary number: 14409 / 2000
Advocates: JATINDER KUMAR BHATIA Vs SUDHIR KULSHRESHTHA

12 November 2008
Supreme Court
29 pages
DEEPAK BAJAJ Vs STATE OF MAHARASHTRA & ANR.

Bench: ALTAMAS KABIR,MARKANDEY KATJU, , ,
Case number: Writ Petition (crl.) 77 of 2008

11 November 2008
Supreme Court
7 pages
HARYANA VIDYUT PARSARAN NIGAM LTD. Vs M/S. SUPER STAR GRIT UDYOG

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-006618-006618 / 2008
Diary number: 9239 / 2006
Advocates: UGRA SHANKAR PRASAD Vs KAMAL MOHAN GUPTA

11 November 2008
Supreme Court
12 pages
SHYAM BABU Vs STATE OF HARYANA

Bench: D.K. JAIN,V.S. SIRPURKAR, , ,
Case number: Crl.A. No.-000308-000308 / 2006
Diary number: 13224 / 2004