Showing 13996 - 14010 of 41947 judgements
11 November 2008
Supreme Court
4 pages
AWADESH CHANDRA AGARWAL Vs DIVISIONAL MANAGER, L.I.C. OF INDIA

Bench: TARUN CHATTERJEE,V.S. SIRPURKAR, , ,
Case number: C.A. No.-001252-001253 / 2005
Diary number: 10447 / 2004
Advocates: SHAIL KUMAR DWIVEDI Vs S. RAJAPPA

11 November 2008
Supreme Court
8 pages
STANDARD CORROSON CONTROLS P.LTD. Vs SARKU ENGINEERING SERVICES SDN BHD

Bench: MARKANDEY KATJU, , , ,
Case number: ARBIT.CASE(C) No.-000006-000006 / 2008
Diary number: 36582 / 2007
Advocates: Vs T. MAHIPAL

11 November 2008
Supreme Court
3 pages
COMMNR.OF CUSTOMS (PREV.), GUJARAT Vs M/S. ATAM MANOHAR SHIP BREAKERS LTD.

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY, , ,
Case number: C.A. No.-000146-000146 / 2004
Diary number: 23967 / 2003
Advocates: P. PARMESWARAN Vs E. C. AGRAWALA

11 November 2008
Supreme Court
3 pages
M/S SRI KRISHNA AGENCIES Vs STATE OF A.P.

Bench: ALTAMAS KABIR,MARKANDEY KATJU, , ,
Case number: Crl.A. No.-001792-001792 / 2008
Diary number: 32427 / 2007
Advocates: Vs D. BHARATHI REDDY

11 November 2008
Supreme Court
7 pages
GULAM MOHD. @ GULAL SHAIKH Vs STATE OF GUJARAT

Bench: ARIJIT PASAYAT,P. SATHASIVAM, , ,
Case number: Crl.A. No.-001770-001770 / 2008
Diary number: 16419 / 2006
Advocates: M. A. CHINNASAMY Vs HEMANTIKA WAHI

11 November 2008
Supreme Court
5 pages
MAHMOOD RAJASA SAIYED Vs STATE OF GUJARAT

Bench: ARIJIT PASAYAT,P. SATHASIVAM
Case number: Crl.A. No.-001771-001771 / 2008
Diary number: 28169 / 2006
Advocates: M. A. CHINNASAMY Vs HEMANTIKA WAHI

11 November 2008
Supreme Court
3 pages
THE ORIENTAL INSURANCE COMPANY LTD. Vs KAJAL

Bench: TARUN CHATTERJEE,V.S. SIRPURKAR, , ,
Case number: C.A. No.-006621-006621 / 2008
Diary number: 9676 / 2006
Advocates: SHIV PRAKASH PANDEY Vs KAILASH CHAND

11 November 2008
Supreme Court
2 pages
STATE OF H.P. Vs PREM SINGH

Case number: Crl.A. No.-000044-000044 / 2002
Diary number: 13545 / 2001
Advocates: NARESH K. SHARMA Vs YASH PAL DHINGRA

11 November 2008
Supreme Court
4 pages
STATE OF PUNJAB Vs CHATINDER PAL SINGH .

Case number: Crl.A. No.-000352-000352 / 2002
Diary number: 7849 / 2000
Advocates: AJAY PAL Vs NARESH BAKSHI

10 November 2008
Supreme Court
4 pages
M/S MC DOWELL AND COMPANY LIMITED Vs STATE OF KERALA .

Bench: TARUN CHATTERJEE,V.S. SIRPURKAR, , ,
Case number: C.A. No.-006928-006928 / 2008
Diary number: 29845 / 2006
Advocates: VIKAS MEHTA Vs P. V. DINESH

10 November 2008
Supreme Court
1 pages
M.G. SRINIVAS Vs STATE OF KARNATAKA .

Bench: TARUN CHATTERJEE,V.S. SIRPURKAR, , ,
Case number: C.A. No.-006674-006674 / 2008
Diary number: 4155 / 2005
Advocates: Vs S. N. BHAT

10 November 2008
Supreme Court
2 pages
BABY SARKAR (SHOME) Vs PARDIP SARKAR

Bench: LOKESHWAR SINGH PANTA,AFTAB ALAM, , ,
Case number: T.P.(C) No.-000622-000622 / 2007
Diary number: 24281 / 2007

10 November 2008
Supreme Court
1 pages
SATNAM SINGH (D) BY LRS. Vs GRAM PANCHAYAT .

Bench: LOKESHWAR SINGH PANTA,AFTAB ALAM, , ,
Case number: C.A. No.-006640-006640 / 2008
Diary number: 21126 / 2007
Advocates: JYOTI MENDIRATTA Vs

10 November 2008
Supreme Court
3 pages
MUKESH KUMAR GUPTA Vs COMMISSIONER OF CUSTOMS & C.EXCISE

Bench: LOKESHWAR SINGH PANTA,AFTAB ALAM, , ,
Case number: C.A. No.-006639-006639 / 2008
Diary number: 7224 / 2006
Advocates: Vs B. KRISHNA PRASAD

10 November 2008
Supreme Court
4 pages
ERUKULA VEERAIAH DEAD BY LRS Vs PREMNATH

Bench: TARUN CHATTERJEE,V.S. SIRPURKAR, , ,
Case number: C.A. No.-006619-006619 / 2008
Diary number: 5035 / 2008
Advocates: ANNAM D. N. RAO Vs GUNTUR PRABHAKAR