Judgements

Showing 13966 - 13980 of 41947 judgements
17 November 2008
Supreme Court
3 pages
G.N.NAIDU Vs N.ASHAIAH

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY, , ,
Case number: Crl.A. No.-001837-001837 / 2008
Diary number: 20336 / 2006
Advocates: Vs D. BHARATHI REDDY

17 November 2008
Supreme Court
2 pages
ADLABS LTD. Vs RAJASTHAN PATRIKA P.LTD.

Bench: R.V. RAVEENDRAN,D.K. JAIN, , ,
Case number: C.A. No.-004209-004209 / 2008
Diary number: 17619 / 2008
Advocates: E. C. AGRAWALA Vs V. K. SIDHARTHAN

17 November 2008
Supreme Court
2 pages
RATNA PRAVEEN TIWARI Vs PRAVEEN PRATAPA TIWARI

Bench: K.G. BALAKRISHNAN,P. SATHASIVAM, , ,
Case number: T.P.(C) No.-000698-000698 / 2008
Diary number: 19417 / 2008
Advocates: DINESH KUMAR GARG Vs K. N. RAI

17 November 2008
Supreme Court
2 pages
SHALINI AMIT MITHRANI Vs AMIT MITHRANI

Bench: K.G. BALAKRISHNAN,P. SATHASIVAM, , ,
Case number: T.P.(C) No.-000519-000519 / 2008
Diary number: 13081 / 2008
Advocates: Vs RESPONDENT-IN-PERSON

17 November 2008
Supreme Court
7 pages
RAKHI BANERJEE Vs SUBHANKAR MUKHERJEE

Bench: DALVEER BHANDARI,HARJIT SINGH BEDI, , ,
Case number: T.P.(C) No.-000627-000627 / 2007
Diary number: 23394 / 2007
Advocates: Vs KAMINI JAISWAL

17 November 2008
Supreme Court
22 pages
M.C.D. Vs SHASHNAK STEEL INDUSTRIES (P) LTD.

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY, , ,
Case number: C.A. No.-006802-006806 / 2003
Diary number: 12431 / 2003
Advocates: CHANDER SHEKHAR ASHRI Vs

17 November 2008
Supreme Court
19 pages
NATIONAL SMALL INDUSTRIES CORP.LTD. Vs STATE (NCT OF DELHI) & ORS.

Bench: R.V. RAVEENDRAN,DALVEER BHANDARI, , ,
Case number: Special Leave Petition (crl.) 2009 of 2007
14 November 2008
Supreme Court
2 pages
MADIVALYYA MATHAPATI Vs SHIVANANDA BHOOSHETTI

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-006655-006655 / 2008
Diary number: 36290 / 2007
Advocates: RAMESHWAR PRASAD GOYAL Vs T. V. RATNAM

14 November 2008
Supreme Court
26 pages
CITY & INDUSTRIAL DEVT.CORP. Vs DOSU AARDESHIR BHIWANDIWALA .

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY, , ,
Case number: C.A. No.-006652-006652 / 2008
Diary number: 29908 / 2007
Advocates: A. S. BHASME Vs RAJIV SHANKAR DVIVEDI

14 November 2008
Supreme Court
24 pages
ASIF MAMU Vs STATE OF M.P.

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: Crl.A. No.-000949-000949 / 2007
Diary number: 18250 / 2007
Advocates: P. K. JAIN Vs

14 November 2008
Supreme Court
18 pages
M/S KHODAY DISTILLERIES LTD. Vs COMMISSIONER OF INCOME TAX

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY, , ,
Case number: C.A. No.-006654-006654 / 2008
Diary number: 29720 / 2007
Advocates: Vs B. V. BALARAM DAS

14 November 2008
Supreme Court
9 pages
KOMALAM AMMA Vs KUMARA PILLAI RAGHAVAN PILLAI .

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-006658-006658 / 2008
Diary number: 1914 / 2005
Advocates: G. PRAKASH Vs K. RAJEEV

14 November 2008
Supreme Court
13 pages
P.P.C.RAWANI Vs UNION OF INDIA .

Bench: S.B. SINHA,R.V. RAVEENDRAN,MARKANDEY KATJU, ,
Case number: CONMT.PET.(C) No.-000169-000169 / 2005
Diary number: 16213 / 2005
14 November 2008
Supreme Court
3 pages
MANORAMABAI Vs MUNICIPAL COUNCIL

Bench: R.V. RAVEENDRAN,J.M. PANCHAL, , ,
Case number: C.A. No.-006685-006685 / 2008
Diary number: 863 / 2007
Advocates: RAMESHWAR PRASAD GOYAL Vs CHANDER SHEKHAR ASHRI

14 November 2008
Supreme Court
3 pages
PARWATI DEVI Vs UNION OF INDIA .

Bench: R.V. RAVEENDRAN,J.M. PANCHAL, , ,
Case number: C.A. No.-006684-006684 / 2008
Diary number: 1170 / 2006
Advocates: Vs B. KRISHNA PRASAD