Showing 13906 - 13920 of 41947 judgements
26 November 2008
Supreme Court
5 pages
UNION OF INDIA Vs M/S. EXIM RAJATHI INDIA PVT. LTD.

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-006854-006854 / 2008
Diary number: 14708 / 2006
Advocates: V. K. VERMA Vs SENTHIL JAGADEESAN

26 November 2008
Supreme Court
8 pages
SAMSUDDIN SHEIKH Vs STATE OF GOA

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-001875-001875 / 2008
Diary number: 60309 / 2007

26 November 2008
Supreme Court
4 pages
THANGA PRAKASH Vs STATE OF KARNATAKA

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-001874-001874 / 2008
Diary number: 60310 / 2007
Advocates: V. N. RAGHUPATHY Vs ANITHA SHENOY

25 November 2008
Supreme Court
16 pages
A. YADHAV Vs STATE OF KARNATAKA

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000102-000102 / 2001
Diary number: 14314 / 2000
Advocates: V. N. RAGHUPATHY Vs

25 November 2008
Supreme Court
10 pages
STATE REP.BY INSPECTOR OF POLICE,T.NADU Vs RAJENDRAN .

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000755-000755 / 2001
Diary number: 7279 / 2001
Advocates: V. G. PRAGASAM Vs V. BALACHANDRAN

25 November 2008
Supreme Court
8 pages
N.H.MUHAMMED AFRAS Vs STATE OF KERALA

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-001234-001234 / 2006
Diary number: 17111 / 2006
Advocates: G. RAMAKRISHNA PRASAD Vs R. SATHISH

25 November 2008
Supreme Court
7 pages
DIRECTOR GEN.OF POLICE,CRPF, Vs P.M.RAMALINGAM

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-006755-006756 / 2008
Diary number: 15882 / 2008
Advocates: SUSHMA SURI Vs A. SUMATHI

25 November 2008
Supreme Court
18 pages
M. VISWANATHAN Vs M/S.S.K.TILES & POTTERIES P.LTD..

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-001869-001869 / 2008
Diary number: 8235 / 2006
Advocates: V. BALACHANDRAN Vs K. K. MANI

25 November 2008
Supreme Court
8 pages
UNION OF INDIA Vs ATAM PARKASH

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-001870-001870 / 2008
Diary number: 11233 / 2006
Advocates: P. PARMESWARAN Vs AJAY PAL

25 November 2008
Supreme Court
12 pages
STATE OF U.P. Vs JAGDISH SARAN AGRAWAL .

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-006757-006758 / 2008
Diary number: 15381 / 2004
Advocates: GUNNAM VENKATESWARA RAO Vs RAMESHWAR PRASAD GOYAL

25 November 2008
Supreme Court
13 pages
NARAYAN PRASAD LOHIA Vs NIKUNJ KUMAR LOHIA

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-006753-006753 / 2008
Diary number: 4784 / 2007
Advocates: Vs SHALLY BHASIN

25 November 2008
Supreme Court
19 pages
BOARD OF TRUSTEES FOR PT.OF CAL. Vs AVIJIT KUMAR RAY & ORS.ETC.

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-006754-006754 / 2008
Diary number: 1433 / 2008
Advocates: A. V. RANGAM Vs ABHIJIT SENGUPTA

25 November 2008
Supreme Court
1 pages
BABITA Vs GIRDHARILAL JIYALAL CHAURASIA

Bench: TARUN CHATTERJEE,G.S. SINGHVI, , ,
Case number: T.P.(C) No.-000136-000136 / 2008
Diary number: 2775 / 2008

25 November 2008
Supreme Court
1 pages
G.S.F. MEDICAL & PARA MEDICAL ASSON. Vs STATE OF GUJARAT

Bench: K.G. BALAKRISHNAN,P. SATHASIVAM,MUKUNDAKAM SHARMA, ,
Case number: C.A. No.-006871-006871 / 2008
Diary number: 14101 / 2004
Advocates: EJAZ MAQBOOL Vs HEMANTIKA WAHI

25 November 2008
Supreme Court
5 pages
S. PALANISAMY Vs P.R. SENNIAPPAN .

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: Crl.A. No.-001918-001918 / 2008
Diary number: 3638 / 2006
Advocates: K. K. MANI Vs V. BALACHANDRAN