Showing 13921 - 13935 of 41947 judgements
25 November 2008
Supreme Court
7 pages
TAMIL NADU ELECTRICITY BOARD Vs M/S.RASIPURAM TEXTILE (P) LTD .

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: Crl.A. No.-001962-001962 / 2008
Diary number: 17276 / 2004
Advocates: T. HARISH KUMAR Vs C. K. SASI

25 November 2008
Supreme Court
12 pages
UNION OF INDIA Vs PARMAL SINGH .

Bench: R.V. RAVEENDRAN,LOKESHWAR SINGH PANTA, , ,
Case number: C.A. No.-002319-002327 / 2001
Diary number: 16834 / 1999
Advocates: Vs SHAKEEL AHMED

25 November 2008
Supreme Court
5 pages
MANOJ RAMESH MEHTA Vs STATE OF MAHARASHTRA

Bench: K.G. BALAKRISHNAN,R.V. RAVEENDRAN,MUKUNDAKAM SHARMA, ,
Case number: Crl.A. No.-001868-001868 / 2008
Diary number: 19285 / 2007
Advocates: Vs B. KRISHNA PRASAD

25 November 2008
Supreme Court
6 pages
CHAMAN LAL Vs STATE OF PUNJAB

Bench: LOKESHWAR SINGH PANTA,AFTAB ALAM, , ,
Case number: Special Leave Petition (crl.) 423 of 2008

21 November 2008
Supreme Court
12 pages
RADHAKRISHNA MANI TRIPATHI Vs L.H. PATEL

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-006737-006737 / 2008
Diary number: 22725 / 2006
Advocates: RACHANA JOSHI ISSAR Vs JATIN ZAVERI

21 November 2008
Supreme Court
27 pages
BALDEV SINGH MANN Vs SURJIT SINGH DHIMAN

Bench: DALVEER BHANDARI,HARJIT SINGH BEDI, , ,
Case number: C.A. No.-003700-003700 / 2007
Diary number: 14513 / 2007
Advocates: NARESH BAKSHI Vs R. C. KOHLI

21 November 2008
Supreme Court
1 pages
U.P.STATE INDUSTRIAL DEV.CORPN. Vs M/S. SWADESHI POLYTEX LTD. .

Bench: TARUN CHATTERJEE,V.S. SIRPURKAR, , ,
Case number: C.A. No.-003839-003839 / 2008
Diary number: 2614 / 2006
Advocates: RAVI PRAKASH MEHROTRA Vs GUNNAM VENKATESWARA RAO

21 November 2008
Supreme Court
1 pages
MEERA CHAUHAN Vs HARSH BISHNOI

Bench: TARUN CHATTERJEE,V.S. SIRPURKAR, , ,
Case number: C.A. No.-005783-005783 / 2006
Diary number: 19254 / 2005

21 November 2008
Supreme Court
5 pages
STATE OF RAJASTHAN Vs VIJAY SAXENA

Bench: D.K. JAIN,G.S. SINGHVI, , ,
Case number: Crl.A. No.-001864-001864 / 2008
Diary number: 4741 / 2008
Advocates: Vs CHARU MATHUR

21 November 2008
Supreme Court
7 pages
ABHIMANYOO RAM Vs STATE OF U.P.

Bench: R.V. RAVEENDRAN,J.M. PANCHAL, , ,
Case number: C.A. No.-007211-007211 / 2008
Diary number: 12080 / 2008
Advocates: AFTAB ALI KHAN Vs

21 November 2008
Supreme Court
2 pages
SHILPA Vs ABHINAV

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: T.P.(C) No.-000079-000079 / 2008
Diary number: 1924 / 2008
Advocates: Vs P. N. PURI

21 November 2008
Supreme Court
9 pages
MANGAL SINGH & ANR. Vs KISHAN SINGH & ORS.

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: Special Leave Petition (crl.) 4791 of 2006

21 November 2008
Supreme Court
11 pages
MUMMIDI APPARAO (D) TR.LRS. Vs NAGARJUNA FERTILISERS & CHEM.LTD.

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: SLP(C) No.-003635-003635 / 2007
Diary number: 5334 / 2007
Advocates: Vs T. V. GEORGE

21 November 2008
Supreme Court
16 pages
MD.RAFIQUE @ CHACHU Vs STATE OF WEST BENGAL

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000828-000828 / 2006
Diary number: 15088 / 2006
Advocates: SANJAY SHARAWAT Vs AVIJIT BHATTACHARJEE

21 November 2008
Supreme Court
9 pages
KILARI MALAKONDIAAH @ MALAYADRI Vs STATE OF A.P

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000376-000376 / 2007
Diary number: 6305 / 2007
Advocates: K. SARADA DEVI Vs