Showing 13891 - 13905 of 41947 judgements
28 November 2008
Supreme Court
33 pages
STATE OF A.P. Vs T. YADAGIRI REDDY .

Bench: LOKESHWAR SINGH PANTA,V.S. SIRPURKAR, , ,
Case number: C.A. No.-006557-006557 / 2002
Diary number: 14274 / 2001
Advocates: T. V. GEORGE Vs ANJANI AIYAGARI

28 November 2008
Supreme Court
4 pages
M/S CONTINENTAL BUILDERS & DEV.THR.PROP. Vs STATE OF KARNATAKA THR.C.C.T.

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY, , ,
Case number: C.A. No.-006905-006905 / 2008
Diary number: 8275 / 2008
Advocates: ASHOK KUMAR SHARMA Vs ANITHA SHENOY

28 November 2008
Supreme Court
4 pages
RAM JI DASS (D) BY LRS. Vs INDIAN OVERSEAS BANK

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-007090-007090 / 2008
Diary number: 21192 / 2005
Advocates: KAILASH CHAND Vs DEVENDRA SINGH

28 November 2008
Supreme Court
3 pages
MD. MASUK ALI @ KULU Vs STATE OF ASSAM

Case number: Crl.A. No.-001895-001895 / 2008
Diary number: 34057 / 2007
Advocates: Vs CORPORATE LAW GROUP

28 November 2008
Supreme Court
2 pages
POORAN SINGH RAWAT Vs STATE OF UTTARKHAND

Case number: Crl.A. No.-001896-001896 / 2008
Diary number: 22388 / 2008
Advocates: DEBASIS MISRA Vs JATINDER KUMAR BHATIA

28 November 2008
Supreme Court
2 pages
PARAMJIT KAUR Vs STATE OF PUNJAB & ORS

Bench: K.G. BALAKRISHNAN,P. SATHASIVAM,J.M. PANCHAL, ,
Case number: Writ Petition (crl.) 497 of 1995

27 November 2008
Supreme Court
7 pages
COMMISSIONER OF CENTRAL EXCISE,BANGALORE Vs SRIKUMAR AGENCIES ETC. ETC.

Bench: ARIJIT PASAYAT,P. SATHASIVAM,AFTAB ALAM, ,
Case number: C.A. No.-004872-004892 / 2000
Diary number: 6704 / 2000
Advocates: B. KRISHNA PRASAD Vs M. P. DEVANATH

27 November 2008
Supreme Court
3 pages
COMMNR. OF CENTRAL EXCISE, BANGALORE Vs M/S. RAJHANS ENTERPRISES

Bench: ARIJIT PASAYAT,P. SATHASIVAM,AFTAB ALAM, ,
Case number: C.A. No.-003477-003478 / 2001
Diary number: 1290 / 2001
Advocates: P. PARMESWARAN Vs RR-EX-PARTE

27 November 2008
Supreme Court
3 pages
COMMNR. OF CENTRAL EXCISE, WEST BENGAL Vs M/S. WEB IMPRESSION (INDIA) PVT. LTD.

Bench: ARIJIT PASAYAT,P. SATHASIVAM,AFTAB ALAM, ,
Case number: C.A. No.-002515-002515 / 2002
Diary number: 63131 / 2002
Advocates: B. KRISHNA PRASAD Vs

27 November 2008
Supreme Court
2 pages
M/S. NU TECH PACKAGINGS Vs COMMNR. OF CENTRAL EXCISE

Bench: ARIJIT PASAYAT,P. SATHASIVAM,AFTAB ALAM, ,
Case number: C.A. No.-009731-009731 / 2003
Diary number: 19670 / 2003
Advocates: RAJESH KUMAR Vs B. KRISHNA PRASAD

27 November 2008
Supreme Court
2 pages
COMMNR. OF CENTRAL EXCISE, MUMBAI Vs M/S. TANZEEM SCREENARTS

Bench: ARIJIT PASAYAT,P. SATHASIVAM,AFTAB ALAM, ,
Case number: C.A. No.-007034-007034 / 2001
Diary number: 14167 / 2001
Advocates: B. KRISHNA PRASAD Vs RR-EX-PARTE

27 November 2008
Supreme Court
5 pages
RAMAVILASOM GRANDHASALA REP.BY SECY.&ANR Vs N.S.S. KARAYOGAM

Bench: MARKANDEY KATJU,AFTAB ALAM, , ,
Case number: C.A. No.-006588-006588 / 2002
Diary number: 649 / 2002
Advocates: R. SATHISH Vs RAMESH BABU M. R.

26 November 2008
Supreme Court
11 pages
OM PRAKASH MARWAHA (D) TH. LRS. Vs JAGDISH LAL MARWAHA(D)THR. LRS.

Bench: ALTAMAS KABIR,MARKANDEY KATJU, , ,
Case number: C.A. No.-006850-006851 / 2008
Diary number: 4870 / 2008
Advocates: VARINDER KUMAR SHARMA Vs

26 November 2008
Supreme Court
16 pages
MAN MOHAN SHARMA Vs DEPINDER SINGH

Bench: ALTAMAS KABIR,MARKANDEY KATJU, , ,
Case number: C.A. No.-006853-006853 / 2008
Diary number: 20103 / 2007
Advocates: AJAY KUMAR TALESARA Vs KESWANI & CO.

26 November 2008
Supreme Court
1 pages
PUSHKAR DUTT Vs NARESH .

Bench: TARUN CHATTERJEE,V.S. SIRPURKAR, , ,
Case number: Crl.A. No.-001884-001884 / 2008
Diary number: 10020 / 2007
Advocates: Vs DAYA KRISHAN SHARMA