Showing 13861 - 13875 of 41947 judgements
02 December 2008
Supreme Court
17 pages
ROYAL EDUCATION SOCIETY Vs LIS(INDIA)CONSTRUCTION CO. PVT.LTD.

Bench: LOKESHWAR SINGH PANTA,AFTAB ALAM, , ,
Case number: C.A. No.-007012-007012 / 2008
Diary number: 16426 / 2006
Advocates: Vs ANIL KUMAR JHA

02 December 2008
Supreme Court
14 pages
S. SATNAM SINGH Vs SURNDER KAUR

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-007008-007008 / 2008
Diary number: 35331 / 2007
Advocates: Vs K. SHIVRAJ CHOUDHURI

02 December 2008
Supreme Court
16 pages
UNITED INDIA INSURANCE CO. LTD. Vs SANTRO DEVI .

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-007009-007009 / 2008
Diary number: 29248 / 2005
Advocates: B. K. SATIJA Vs

02 December 2008
Supreme Court
28 pages
NARENDRA GOPAL VIDYARTHI Vs RAJAT VIDYARTHI

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-007010-007010 / 2008
Diary number: 17689 / 2006
Advocates: Vs MRIDULA RAY BHARADWAJ

02 December 2008
Supreme Court
18 pages
COMMNR. OF TRADE TAX, U.P. Vs M/S. NATIONAL INDUSTRIAL CORPN. LTD.

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-006938-006939 / 2008
Diary number: 15083 / 2004
Advocates: GUNNAM VENKATESWARA RAO Vs YASH PAL DHINGRA

02 December 2008
Supreme Court
3 pages
DELHI TRANSPORT CORPORATION Vs MOOL CHAND

Bench: MARKANDEY KATJU,AFTAB ALAM, , ,
Case number: C.A. No.-007258-007258 / 2002
Diary number: 63243 / 2002
Advocates: A. SUBHASHINI Vs

02 December 2008
Supreme Court
4 pages
VISHWAMBHAR NARAYAN JADHAV Vs MALLAPPA SANGRAMAPPA MALLIPATIL

Bench: MARKANDEY KATJU,AFTAB ALAM, , ,
Case number: Crl.A. No.-001951-001951 / 2008
Diary number: 34616 / 2007
Advocates: GOPAL BALWANT SATHE Vs RAJESH MAHALE

02 December 2008
Supreme Court
6 pages
MOHAMMED YUSUF Vs FAIJ MOHAMMAD .

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-007209-007209 / 2008
Diary number: 185 / 2008
Advocates: Vs M. P. SHORAWALA

02 December 2008
Supreme Court
3 pages
PRAKASH R. GUPTA Vs LONAVALA MUNICIPAL COUNCIL .

Bench: MARKANDEY KATJU,AFTAB ALAM, , ,
Case number: C.A. No.-007801-007801 / 2002
Diary number: 5412 / 2002
Advocates: SHIVAJI M. JADHAV Vs V. N. RAGHUPATHY

01 December 2008
Supreme Court
1 pages
ANGANWADI WORKERS & HELPERS UNION Vs STATE OF MANIPUR

Bench: TARUN CHATTERJEE,V.S. SIRPURKAR, , ,
Case number: C.A. No.-007064-007064 / 2008
Diary number: 31324 / 2007
Advocates: B. K. PAL Vs ASHOK KUMAR SINGH

01 December 2008
Supreme Court
4 pages
GOVT.OF NCT OF DELHI Vs PREM LATA

Bench: K.G. BALAKRISHNAN,P. SATHASIVAM, , ,
Case number: C.A. No.-006924-006924 / 2008
Diary number: 25407 / 2007
Advocates: KAILASH CHAND Vs CAVEATOR-IN-PERSON

01 December 2008
Supreme Court
5 pages
ANUSUYABEN SADASHIV JADAV Vs UNION OF INDIA .

Bench: K.G. BALAKRISHNAN,R.V. RAVEENDRAN,DALVEER BHANDARI, ,
Case number: Crl.A. No.-001651-001652 / 2008
Diary number: 11742 / 2005
Advocates: Vs SUSHMA SURI

01 December 2008
Supreme Court
7 pages
YOGI AGARWAL Vs M/S INSPIRATION CLOTHES & U .

Bench: R.V. RAVEENDRAN,D.K. JAIN, , ,
Case number: SLP(C) No.-029333-029333 / 2008
Diary number: 26451 / 2008
Advocates: SARAD KUMAR SINGHANIA Vs

01 December 2008
Supreme Court
7 pages
MOHINDRA HIRE PURCHASE Vs JARNAIL SINGH

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000810-000810 / 2003
Diary number: 11911 / 2003
Advocates: A. P. MOHANTY Vs

01 December 2008
Supreme Court
8 pages
STATE OF ORISSA Vs SIKHAR JENA .

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000564-000564 / 2002
Diary number: 5967 / 2001
Advocates: RADHA SHYAM JENA Vs ABHIJIT SENGUPTA