Judgements

20 November 2008
Supreme Court
19 pages

STATE OF KARNATAKA Vs K. GOVINDAPPA

Bench: ALTAMAS KABIR,MARKANDEY KATJU, , ,
Case number: C.A. No.-006729-006729 / 2008
Diary number: 27275 / 2006

20 November 2008
Supreme Court
13 pages

BALIRAM Vs STATE OF MAHARASHTRA

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-001130-001130 / 2001
Diary number: 6057 / 2001
Advocates: V. N. RAGHUPATHY Vs RAVINDRA KESHAVRAO ADSURE

20 November 2008
Supreme Court
10 pages

STATE OF TAMIL NADU Vs KARUPPASAMY

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000573-000573 / 2002
Diary number: 21701 / 2001
Advocates: R. NEDUMARAN Vs RR-EX-PARTE

20 November 2008
Supreme Court
11 pages

SAMBHAJI Vs GANGABAI .

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-006731-006731 / 2008
Diary number: 16901 / 2006
Advocates: NARESH KUMAR Vs RAMESHWAR PRASAD GOYAL

20 November 2008
Supreme Court
4 pages

PADMAVATHI Vs KRISHNA MURTHY RAO SINDHE M. .

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-006936-006936 / 2008
Diary number: 26065 / 2005
Advocates: Vs S. RAJAPPA

19 November 2008
Supreme Court
15 pages

HINDUSTAN COPPER LTD. Vs STATE OF MADHYA PRADESH .

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-006725-006725 / 2008
Diary number: 26863 / 2005
Advocates: DEBA PRASAD MUKHERJEE Vs B. S. BANTHIA

19 November 2008
Supreme Court
4 pages

RITESH Vs DAKSHIN HARYANA BIJLI VITRN NIGM.LD.&ORS

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-006746-006746 / 2008
Diary number: 9701 / 2008
Advocates: RISHI MALHOTRA Vs T. V. GEORGE

19 November 2008
Supreme Court
14 pages

MOORTHY Vs STATE OF TAMIL NADU

Bench: DALVEER BHANDARI,HARJIT SINGH BEDI, , ,
Case number: Crl.A. No.-000578-000578 / 2001
Diary number: 18347 / 2000
Advocates: NARESH KUMAR Vs S. THANANJAYAN

19 November 2008
Supreme Court
15 pages

M/S. LAXMI RATTAN COTTON MILLS LTD. Vs STATE OF U.P. .

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-006710-006710 / 2008
Diary number: 24570 / 2006
Advocates: ANITHA SHENOY Vs BHARAT SANGAL

19 November 2008
Supreme Court
19 pages

HAMIDKHAN Vs ASHABI .

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-006711-006711 / 2008
Diary number: 26439 / 2005
Advocates: IRSHAD AHMAD Vs RAJESH MAHALE

19 November 2008
Supreme Court
25 pages

M/S G.P.CERAMICS PVT.LTD. Vs COMMR.TRADE TAX UP

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-006709-006709 / 2008
Diary number: 25076 / 2006
Advocates: T. MAHIPAL Vs GUNNAM VENKATESWARA RAO

19 November 2008
Supreme Court
13 pages

CORPORATION BANK Vs M/S SARASWATI ABHARANSALA

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-006708-006708 / 2008
Diary number: 966 / 2007
Advocates: Vs K. R. SASIPRABHU

19 November 2008
Supreme Court
15 pages

HALEEMA ZUBAIR TROPICAL TRADERS Vs STATE OF KERALA

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-006707-006707 / 2008
Diary number: 11007 / 2007
Advocates: S. S. JAUHAR Vs P. V. DINESH

19 November 2008
Supreme Court
34 pages

M/S PARAG CONSTRUCTION Vs STATE OF MAHARASHTRA .

Bench: LOKESHWAR SINGH PANTA,V.S. SIRPURKAR, , ,
Case number: C.A. No.-006712-006712 / 2008
Diary number: 17708 / 2007
Advocates: MANIK KARANJAWALA Vs SUNIL KUMAR VERMA

19 November 2008
Supreme Court
3 pages

ANUPAM GUPTA Vs SUMEET GUPTA

Bench: TARUN CHATTERJEE,V.S. SIRPURKAR, , ,
Case number: C.A. No.-006713-006713 / 2008
Diary number: 26449 / 2007
Advocates: Vs VIKAS MEHTA