Judgements

19 November 2008
Supreme Court
31 pages

GAURAV NAGPAL Vs SUMEDHA NAGPAL

Bench: ARIJIT PASAYAT,G.S. SINGHVI, , ,
Case number: C.A. No.-005099-005099 / 2007
Diary number: 20663 / 2007
Advocates: Vs CAVEATOR-IN-PERSON

19 November 2008
Supreme Court
12 pages

VITHAL PUNDALIK ZENDGE Vs STATE OF MAHARASHTRA

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-001026-001026 / 2007
Diary number: 27393 / 2006
Advocates: CHANDER SHEKHAR ASHRI Vs RAVINDRA KESHAVRAO ADSURE

18 November 2008
Supreme Court
8 pages

KAMLA CHATURVEDI Vs NATIONAL INSURANCE CO. .

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-006691-006691 / 2008
Diary number: 31502 / 2006
Advocates: VIKAS MEHTA Vs MEERA AGARWAL

18 November 2008
Supreme Court
7 pages

MOHD. ASHIQUE Vs STATE OF MAHARASHTRA

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-001834-001834 / 2008
Diary number: 14468 / 2006
Advocates: GAURAV AGRAWAL Vs RAVINDRA KESHAVRAO ADSURE

18 November 2008
Supreme Court
4 pages

DIRECTOR OF ENTRY TAX Vs SUNRISE TIMBER COMPANY

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-006692-006692 / 2008
Diary number: 36339 / 2007
Advocates: TARA CHANDRA SHARMA Vs

18 November 2008
Supreme Court
8 pages

M/S ANDHRA AGENCIES Vs STATE OF A.P.

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-006694-006694 / 2008
Diary number: 27420 / 2006
Advocates: Vs T. V. GEORGE

18 November 2008
Supreme Court
3 pages

S. THANKAMANI Vs GREATER COCHIN DEVELOPMENT AUTHO.

Bench: TARUN CHATTERJEE,V.S. SIRPURKAR, , ,
Case number: C.A. No.-006689-006689 / 2008
Diary number: 31957 / 2007
Advocates: T. G. NARAYANAN NAIR Vs SUDARSH MENON

18 November 2008
Supreme Court
6 pages

HANUMAN PRASAD Vs STATE OF RAJASTHAN

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-001186-001186 / 2001
Diary number: 12356 / 2001
Advocates: ANIS AHMED KHAN Vs

18 November 2008
Supreme Court
28 pages

MUKUL SAIKIA Vs STATE OF ASSAM .

Bench: R.V. RAVEENDRAN,LOKESHWAR SINGH PANTA, , ,
Case number: C.A. No.-006690-006690 / 2008
Diary number: 33035 / 2006
Advocates: AMIT PAWAN Vs CORPORATE LAW GROUP

18 November 2008
Supreme Court
99 pages

MOHMED AMIN @ AMIN C.R.M.SHAIKH Vs C.B.I TR.ITS DIRECTOR

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: Crl.A. No.-000473-000473 / 2007
Diary number: 6687 / 2007
Advocates: KAMINI JAISWAL Vs P. PARMESWARAN

18 November 2008
Supreme Court
5 pages

STATE OF KERALA Vs T.JOHN ROSE & ORS.ETC.

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY, , ,
Case number: C.A. No.-006700-006701 / 2008
Diary number: 36544 / 2007
Advocates: R. SATHISH Vs SIDDHARTHA CHOWDHURY

18 November 2008
Supreme Court
5 pages

RADHEY SHYAM Vs STATE OF U.P.

Bench: TARUN CHATTERJEE,V.S. SIRPURKAR, , ,
Case number: Special Leave Petition (crl.) 2888 of 2006

17 November 2008
Supreme Court
4 pages

UNION OF INDIA Vs H.R.BANGAR(IRS)

Bench: TARUN CHATTERJEE,V.S. SIRPURKAR, , ,
Case number: C.A. No.-007028-007028 / 2008
Diary number: 12408 / 2007
Advocates: B. V. BALARAM DAS Vs P. N. PURI

17 November 2008
Supreme Court
1 pages

DHARAM RAJ Vs STATE OF HARYANA

Bench: TARUN CHATTERJEE,V.S. SIRPURKAR, , ,
Case number: Crl.A. No.-001836-001836 / 2008
Diary number: 12440 / 2008
Advocates: YASH PAL DHINGRA Vs T. V. GEORGE

17 November 2008
Supreme Court
9 pages

SUNITIDEVI SINGHANIA HOSPITAL TRUST &ANR Vs UNION OF INDIA

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-006704-006704 / 2008
Diary number: 11246 / 2008
Advocates: PRAVEEN KUMAR Vs B. V. BALARAM DAS