Showing 13876 - 13890 of 41947 judgements
01 December 2008
Supreme Court
11 pages
BALDEV SINGH Vs STATE OF HARYANA

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000320-000320 / 2007
Diary number: 4726 / 2007
Advocates: JAGJIT SINGH CHHABRA Vs T. V. GEORGE

01 December 2008
Supreme Court
9 pages
CHAMAN Vs STATE OF UTTARANCHAL

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000409-000409 / 2007
Diary number: 32132 / 2006
Advocates: Vs JATINDER KUMAR BHATIA

01 December 2008
Supreme Court
6 pages
VIJAY Vs STATE OF MAHARASHTRA

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000242-000242 / 2008
Diary number: 24436 / 2007
Advocates: RAMESHWAR PRASAD GOYAL Vs

01 December 2008
Supreme Court
34 pages
BATCU VENKATESHWARLU Vs PUBLIC PROSECUTOR HIGH COURT OF A.P.

Bench: ARIJIT PASAYAT,V.S. SIRPURKAR,G.S. SINGHVI, ,
Case number: Crl.A. No.-001159-001159 / 2001
Diary number: 16068 / 2001
Advocates: ANIL KUMAR TANDALE Vs D. BHARATHI REDDY

01 December 2008
Supreme Court
3 pages
ASHOK KUMAR THAKUR @ ASHOK KUMAR Vs STATE OF BIHAR .

Bench: TARUN CHATTERJEE,V.S. SIRPURKAR, , ,
Case number: Crl.A. No.-001942-001942 / 2008
Diary number: 9034 / 2007
Advocates: ALOK KUMAR Vs GOPAL SINGH

01 December 2008
Supreme Court
3 pages
PUNJAB STATE ELECTRICITY BOARD Vs PIARA SINGH

Case number: C.A. No.-006923-006923 / 2008
Diary number: 24426 / 2007
Advocates: KAMALDEEP GULATI Vs NARESH BAKSHI

28 November 2008
Supreme Court
3 pages
GURRAM CHAKRAVARTHY Vs STATE OF A.P.

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000133-000133 / 2002
Diary number: 22374 / 2001
Advocates: Y. RAJA GOPALA RAO Vs

28 November 2008
Supreme Court
9 pages
STATE OF TAMIL NADU Vs MANMATHARAJ

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000815-000815 / 2002
Diary number: 15478 / 2001
Advocates: R. NEDUMARAN Vs V. J. FRANCIS

28 November 2008
Supreme Court
6 pages
STATE OF HARYANA Vs SURJIT SINGH

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000195-000195 / 2002
Diary number: 18238 / 2001
Advocates: T. V. GEORGE Vs JAVED MAHMUD RAO

28 November 2008
Supreme Court
8 pages
SONTI RAMA KRISHNA Vs SONTI SHANTI SREE

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-001890-001890 / 2008
Diary number: 33569 / 2006
Advocates: R. NEDUMARAN Vs SHIV KUMAR SURI

28 November 2008
Supreme Court
3 pages
AMBIKA MANDAL Vs THE STATE OF BIHAR NOW JHARKHAND

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-001891-001891 / 2008
Diary number: 7116 / 2008
Advocates: GAURAV AGRAWAL Vs MANISH KUMAR SARAN

28 November 2008
Supreme Court
4 pages
SHIVNATH PRASAD Vs STATE OF BIHAR

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-001892-001892 / 2008
Diary number: 22980 / 2008
Advocates: MANISH KUMAR SARAN Vs GOPAL SINGH

28 November 2008
Supreme Court
7 pages
BHUVANESHWAR YADAV Vs STATE OF BIHAR .

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-001893-001893 / 2008
Diary number: 13701 / 2007
Advocates: AKHILESH KUMAR PANDEY Vs GOPAL SINGH

28 November 2008
Supreme Court
15 pages
BABASAHED APPARAO PATIL Vs STATE OF MAHARASHTRA

Bench: D.K. JAIN,V.S. SIRPURKAR, , ,
Case number: Crl.A. No.-001264-001264 / 2005
Diary number: 991 / 2005
Advocates: VENKATESWARA RAO ANUMOLU Vs RAVINDRA KESHAVRAO ADSURE

28 November 2008
Supreme Court
16 pages
K.A. ANSARI Vs INDIAN AIRLINES LTD.

Bench: D.K. JAIN,P. SATHASIVAM, , ,
Case number: C.A. No.-006903-006903 / 2008
Diary number: 4922 / 2006