Showing 13846 - 13860 of 41947 judgements
03 December 2008
Supreme Court
20 pages
RAJOO Vs STATE OF M.P.

Bench: DALVEER BHANDARI,HARJIT SINGH BEDI, , ,
Case number: Crl.A. No.-001094-001098 / 2000
Diary number: 12874 / 2000
Advocates: BINU TAMTA Vs C. D. SINGH

03 December 2008
Supreme Court
2 pages
FATEMA Vs JAFRI SYED HUSAIN (PARVEZ)

Bench: TARUN CHATTERJEE,G.S. SINGHVI, , ,
Case number: W.P.(C) No.-000091-000091 / 2008
Diary number: 7049 / 2008
Advocates: Vs HIMANSHU SHEKHAR

03 December 2008
Supreme Court
2 pages
SAPNA AGARWAL Vs OM PRAKASH JALAN

Bench: TARUN CHATTERJEE,G.S. SINGHVI, , ,
Case number: T.P.(C) No.-000123-000123 / 2008
Diary number: 3008 / 2008
Advocates: Vs ABHISTH KUMAR

03 December 2008
Supreme Court
3 pages
RELIANCE VENTURE LTD. Vs M/S O.D.PROPERTIES P.LTD..

Bench: TARUN CHATTERJEE,G.S. SINGHVI, , ,
Case number: T.P.(C) No.-000406-000406 / 2008
Diary number: 6228 / 2008
Advocates: K. R. SASIPRABHU Vs RAVINDRA BANA

03 December 2008
Supreme Court
2 pages
MONIKA SONI Vs KAMAL SONI

Bench: TARUN CHATTERJEE,G.S. SINGHVI, , ,
Case number: T.P.(C) No.-000490-000490 / 2008
Diary number: 12266 / 2008
Advocates: Vs SURESH CHANDRA TRIPATHY

03 December 2008
Supreme Court
2 pages
POOJA BASHISTHAN Vs BHUPENDRA BASHISTHA

Bench: TARUN CHATTERJEE,G.S. SINGHVI, , ,
Case number: T.P.(C) No.-000943-000943 / 2008
Diary number: 23029 / 2008
Advocates: Vs O. P. GAGGAR

03 December 2008
Supreme Court
6 pages
M/S. INDIAN METALS & FERRO ALLOYS LTD. Vs JAGDISH RAI PURI .

Bench: MARKANDEY KATJU,AFTAB ALAM, , ,
Case number: C.A. No.-007934-007935 / 2004
Diary number: 25369 / 2004
Advocates: B. VIJAYALAKSHIMI MENON Vs

03 December 2008
Supreme Court
34 pages
DY.COMMR.OF INCOME TAX Vs STATE BANK OF INDIA & ORS.

Bench: TARUN CHATTERJEE,MUKUNDAKAM SHARMA, , ,
Case number: Appeal (civil) D32945 of 2007

03 December 2008
Supreme Court
2 pages
INDIAN CHARGE CHROME LTD. Vs JAGDISH RAI PURI & OTHER

Case number: Appeal (civil) 7934-7935 of 2005

02 December 2008
Supreme Court
28 pages
VISA INTERNATIONAL LTD. Vs CONTINENTAL RESOURCES (USA)LTD.

Bench: B. SUDERSHAN REDDY, , , ,
Case number: ARBIT.CASE(C) No.-000016-000016 / 2007
Diary number: 16269 / 2007
Advocates: Vs RAUF RAHIM

02 December 2008
Supreme Court
3 pages
P. SATYANARAYANA RAO Vs S.V.P. SARVANI .

Bench: MARKANDEY KATJU,AFTAB ALAM, , ,
Case number: C.A. No.-007360-007361 / 2002
Diary number: 3243 / 2000
Advocates: G. RAMAKRISHNA PRASAD Vs D. MAHESH BABU

02 December 2008
Supreme Court
27 pages
NOVARTIS INDIA LTD. Vs STATE OF WEST BENGAL .

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-007011-007011 / 2008
Diary number: 31963 / 2007
Advocates: S. S. JAUHAR Vs RAUF RAHIM

02 December 2008
Supreme Court
16 pages
RAMA KANT VERMA Vs STATE OF U.P. .

Bench: ARIJIT PASAYAT,P. SATHASIVAM,AFTAB ALAM, ,
Case number: Crl.A. No.-000934-000939 / 2001
Diary number: 4652 / 2001
Advocates: MANOJ K. MISHRA Vs

02 December 2008
Supreme Court
9 pages
RAJENDRAN Vs STATE ASSTT.COMMNR.OF POLICE LAW &ORDER

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000053-000053 / 2002
Diary number: 16481 / 2001
Advocates: SHIV PRAKASH PANDEY Vs S. THANANJAYAN

02 December 2008
Supreme Court
21 pages
INDRA PAL SINGH Vs STATE OF U.P.

Bench: LOKESHWAR SINGH PANTA,AFTAB ALAM, , ,
Case number: Crl.A. No.-001247-001247 / 2006
Diary number: 20539 / 2006
Advocates: Vs ANIL KUMAR JHA