Showing 13816 - 13830 of 41947 judgements
06 December 2008
Supreme Court
1 pages
G. RAJESEKHAR Vs JAKEER HUYSSAIN .

Bench: ARIJIT PASAYAT,P. SATHASIVAM, , ,
Case number: C.A. No.-002252-002252 / 2005
Diary number: 4716 / 2004
Advocates: V. G. PRAGASAM Vs

06 December 2008
Supreme Court
1 pages
SYED DASTAGIR PASHA Vs ORIENTAL INSURANCE CO.LTD..

Bench: ARIJIT PASAYAT,P. SATHASIVAM, , ,
Case number: C.A. No.-007212-007212 / 2008
Diary number: 31645 / 2007
Advocates: LAKSHMI RAMAN SINGH Vs ANIL KUMAR JHA

05 December 2008
Supreme Court
13 pages
ARUN BHAKTA @ THULU Vs STATE OF WEST BENGAL

Bench: ARIJIT PASAYAT,P. SATHASIVAM, , ,
Case number: Crl.A. No.-001969-001969 / 2008
Diary number: 11301 / 2007
Advocates: Vs AVIJIT BHATTACHARJEE

05 December 2008
Supreme Court
14 pages
STATE OF M.P. Vs VISAN KUMAR SHIVCHARAN LAL

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-007134-007134 / 2008
Diary number: 32481 / 2006
Advocates: B. S. BANTHIA Vs NIRAJ SHARMA

05 December 2008
Supreme Court
15 pages
SST SOFTWARE INTERNATIONAL PVT.LTD. Vs NEOS INTERACTIVE LIMITED

Bench: J.M. PANCHAL, , , ,
Case number: ARBIT.CASE(C) No.-000022-000022 / 2007
Diary number: 25939 / 2007
Advocates: Vs RAVI PRAKASH MEHROTRA

05 December 2008
Supreme Court
4 pages
M/S.UNIVERSAL INSULATORS & CERAMICS LTD. Vs U.P.POWER CORP.LTD.

Bench: R.V. RAVEENDRAN,D.K. JAIN, , ,
Case number: C.A. No.-007186-007189 / 2008
Diary number: 29880 / 2008
Advocates: Vs SUNIL KUMAR JAIN

05 December 2008
Supreme Court
3 pages
ANJALI ASHOK SADHWANI Vs ASHOK KISHINCHAND SADHWANI

Bench: TARUN CHATTERJEE,V.S. SIRPURKAR, , ,
Case number: T.P.(C) No.-000829-000829 / 2007
Diary number: 31669 / 2007
Advocates: Vs RAJESH

05 December 2008
Supreme Court
3 pages
PURNIMA SAILANI Vs SHAILENDRA SAILANI

Bench: TARUN CHATTERJEE,V.S. SIRPURKAR, , ,
Case number: T.P.(C) No.-000888-000888 / 2007
Diary number: 33121 / 2007
Advocates: Vs T. MAHIPAL

05 December 2008
Supreme Court
38 pages
TND.MERCANTILE BANK SHAREHOLD.WEL.ASSO. Vs S.C.SEKAR .

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-007129-007130 / 2008
Diary number: 22109 / 2008
Advocates: Y. RAJA GOPALA RAO Vs RAJESH KUMAR

05 December 2008
Supreme Court
19 pages
FARHD K. WADIA Vs UNION OF INDIA .

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-007131-007131 / 2008
Diary number: 22646 / 2004
Advocates: BHARGAVA V. DESAI Vs YASH PAL DHINGRA

05 December 2008
Supreme Court
20 pages
UNION OF INDIA Vs SICOM LTD.

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-007128-007128 / 2008
Diary number: 7267 / 2007
Advocates: B. KRISHNA PRASAD Vs JAY SAVLA

05 December 2008
Supreme Court
1 pages
MADHAV @ MAHADEV Vs SINDHU PATIL

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-007145-007145 / 2008
Diary number: 31585 / 2008
Advocates: V. N. RAGHUPATHY Vs ANJANA CHANDRASHEKAR

05 December 2008
Supreme Court
4 pages
LAXMANJI Vs STATE OF GUJARAT

Bench: ARIJIT PASAYAT,J.M. PANCHAL, , ,
Case number: Crl.A. No.-001972-001972 / 2008
Diary number: 15873 / 2008
Advocates: SHANKAR DIVATE Vs HEMANTIKA WAHI

05 December 2008
Supreme Court
4 pages
JAMES PHILIP Vs FR.CA. POULOSE

Case number: C.A. No.-007144-007144 / 2008
Diary number: 33426 / 2006
Advocates: Vs A. RAGHUNATH

05 December 2008
Supreme Court
4 pages
MANU KHANNA TR.MOTHER Vs V.P.SHARMA & ANR.

Bench: R.V. RAVEENDRAN,D.K. JAIN, , ,
Case number: Special Leave Petition (crl.) 1370 of 2008