Showing 13831 - 13845 of 41947 judgements
04 December 2008
Supreme Court
11 pages
MAHINDRA & MAHINDRA F.S.LTD. Vs RAJIV DUBEY

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-001966-001966 / 2008
Diary number: 24786 / 2006
Advocates: CHANDER SHEKHAR ASHRI Vs ABHIJAT P. MEDH

04 December 2008
Supreme Court
7 pages
KASHIBEN CHHAGANBHAI KOLI Vs STATE OF GUJARAT

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-001967-001967 / 2008
Diary number: 2338 / 2008
Advocates: ANIRUDDHA P. MAYEE Vs HEMANTIKA WAHI

04 December 2008
Supreme Court
10 pages
GUJARAT POLLUTION CONTROL BOARD Vs M/S NICOSULF INDST.& EXPORT PVT.LTD&ORS

Bench: ARIJIT PASAYAT,P. SATHASIVAM,AFTAB ALAM, ,
Case number: Crl.A. No.-000009-000009 / 2002
Diary number: 20368 / 2001
Advocates: HEMANTIKA WAHI Vs K. R. SASIPRABHU

04 December 2008
Supreme Court
16 pages
GULLIPILLI SOWRIA RAJ Vs BANDARU PAVANI @ GULLIPILI PAVANI

Bench: ALTAMAS KABIR,AFTAB ALAM, , ,
Case number: C.A. No.-002446-002446 / 2005
Diary number: 8813 / 2003
Advocates: Vs Y. RAJA GOPALA RAO

04 December 2008
Supreme Court
1 pages
SATISH OMPRAKASH GUPTA Vs STATE OF MAHARASHTRA

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000375-000375 / 2002
Diary number: 21143 / 2001
Advocates: G. K. BANSAL Vs

04 December 2008
Supreme Court
3 pages
COMMISSIONER OF CUSTOMS & CENTRAL EXCISE Vs M/S HONGO INDIA(P) LTD.

Bench: S.H. KAPADIA,AFTAB ALAM, , ,
Case number: C.A. No.-001939-001939 / 2009
Diary number: 18233 / 2007
Advocates: B. KRISHNA PRASAD Vs M. P. DEVANATH

04 December 2008
Supreme Court
17 pages
CHEMBRA ORCHARD PRODUCE LTD. Vs REGIONAL DIRECTOR OF CO.AFFAIRS

Bench: S.H. KAPADIA,AFTAB ALAM, , ,
Case number: C.A. No.-007115-007120 / 2008
Diary number: 37416 / 2007

04 December 2008
Supreme Court
5 pages
SUMER CHAND Vs MEWA RAM .

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-007112-007112 / 2008
Diary number: 10540 / 2007
Advocates: Vs KAILASH CHAND

04 December 2008
Supreme Court
2 pages
SURYAKANT JOHARI Vs MADANLAL CHHAGANLAL

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: Criminal.M.P (PR) 19463 of 2008

03 December 2008
Supreme Court
7 pages
GOBIND SINGH Vs KRISHNA SINGH .

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000030-000031 / 2003
Diary number: 12737 / 2002
Advocates: S.K. SINHA Vs AMBHOJ KUMAR SINHA

03 December 2008
Supreme Court
8 pages
PRABHU Vs STATE OF M.P.

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-001956-001956 / 2008
Diary number: 30780 / 2007

03 December 2008
Supreme Court
14 pages
ARUN B. KHANJIRE Vs THE ICHALKARANJI URBAN COOP. BANK .

Bench: ALTAMAS KABIR,MARKANDEY KATJU, , ,
Case number: SLP(C) No.-018563-018563 / 2005
Diary number: 15190 / 2005
Advocates: Vs RAVINDRA KESHAVRAO ADSURE

03 December 2008
Supreme Court
17 pages
MOOTHA VENKATESWARA RAO (D) TR. LRS. Vs GODHAVARI CO-OP MILK P.UNION LTD..

Bench: ALTAMAS KABIR,MARKANDEY KATJU, , ,
Case number: C.A. No.-007083-007083 / 2008
Diary number: 6551 / 2007
Advocates: SUDHA GUPTA Vs T. V. GEORGE

03 December 2008
Supreme Court
17 pages
K. LAXMANAN Vs THEKKAYIL PADMINI .

Bench: TARUN CHATTERJEE,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-007082-007082 / 2008
Diary number: 32974 / 2006
Advocates: K. RAJEEV Vs A. RAGHUNATH

03 December 2008
Supreme Court
12 pages
GOPAL SAH Vs STATE OF BIHAR

Bench: DALVEER BHANDARI,HARJIT SINGH BEDI, , ,
Case number: Crl.A. No.-000377-000377 / 2000
Diary number: 13184 / 1999
Advocates: DEVENDRA SINGH Vs GOPAL SINGH