Showing 13726 - 13740 of 41947 judgements
17 December 2008
Supreme Court
2 pages
PRASHANT KAMLAKAR VINDE Vs THE STATE OF MAHARASHTRA

Case number: Crl.A. No.-002059-002059 / 2008
Diary number: 15446 / 2008
Advocates: NARESH KUMAR Vs

16 December 2008
Supreme Court
11 pages
KOTHARI FILAMENTS Vs COMMR.OF CUSTOMS (PORT) KOLKATA .

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-007307-007307 / 2008
Diary number: 7513 / 2007
Advocates: S. R. SETIA Vs B. V. BALARAM DAS

16 December 2008
Supreme Court
18 pages
SOMESH TIWARI Vs UNION OF INDIA .

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-007308-007308 / 2008
Diary number: 49 / 2007
Advocates: Vs B. KRISHNA PRASAD

16 December 2008
Supreme Court
21 pages
V.Y.JOSE Vs STATE OF GUJARAT

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: Crl.A. No.-002048-002048 / 2008
Diary number: 7649 / 2007
Advocates: NIKHIL NAYYAR Vs HEMANTIKA WAHI

16 December 2008
Supreme Court
9 pages
LAJPAT RAI MEHTA Vs SEC.TO GOVT.OF PB.DEPT.OF IRRN.& POWER

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-007309-007309 / 2008
Diary number: 34557 / 2007
Advocates: BHASKAR Y. KULKARNI Vs AJAY PAL

16 December 2008
Supreme Court
10 pages
RANJIT SINGH Vs STATE OF PUNJAB .

Bench: ALTAMAS KABIR,MARKANDEY KATJU, , ,
Case number: C.A. No.-007323-007324 / 2008
Diary number: 27300 / 2005
Advocates: S. L. ANEJA Vs AJAY PAL

16 December 2008
Supreme Court
2 pages
M.V. UMANG Vs KAMLA KANT DUBE(DEAD) THR. LRS.

Bench: R.V. RAVEENDRAN,J.M. PANCHAL, , ,
Case number: C.A. No.-005191-005191 / 2002
Diary number: 15219 / 2001
Advocates: Vs B. VIJAYALAKSHMI MENON

16 December 2008
Supreme Court
18 pages
SURESH ESTATE P.LTD. Vs MUNICIPAL CORP.OF GREATER MUMBAI .

Bench: K.G. BALAKRISHNAN,P. SATHASIVAM,J.M. PANCHAL, ,
Case number: CONMT.PET.(C) No.-000102-000102 / 2008
Diary number: 13396 / 2008
Advocates: Vs RAVINDRA KESHAVRAO ADSURE

16 December 2008
Supreme Court
22 pages
SYED ABDUL QADIR Vs STATE OF BIHAR .

Bench: B.N. AGRAWAL,HARJIT SINGH BEDI,G.S. SINGHVI, ,
Case number: C.A. No.-003351-003354 / 2003
Diary number: 20264 / 2002
Advocates: AKHILESH KUMAR PANDEY Vs GOPAL SINGH

16 December 2008
Supreme Court
15 pages
WADA ARUN ASBESTOS (P) LTD. Vs GUJARAT WATER SUPPLY & SEWERAGE BOARD

Bench: S.B. SINHA,CYRIAC JOSEPH
Case number: C.A. No.-007314-007314 / 2008
Diary number: 11878 / 2006
Advocates: ABHIJAT P. MEDH Vs HEMANTIKA WAHI

16 December 2008
Supreme Court
16 pages
MANTOO SARKAR Vs ORIENTAL INSURANCE CO.LTD..

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-007318-007318 / 2008
Diary number: 60315 / 2007
Advocates: Vs J S WAD AND CO

16 December 2008
Supreme Court
12 pages
DEEPA BHARGAVA Vs MAHESH BHARGAVA .

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-007310-007311 / 2008
Diary number: 2006 / 2007
Advocates: IRSHAD AHMAD Vs SHIV SAGAR TIWARI

16 December 2008
Supreme Court
14 pages
B. JAGDISH Vs STATE OF A.P.

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: Crl.A. No.-002049-002049 / 2008
Diary number: 5138 / 2007
Advocates: D. MAHESH BABU Vs A. SUBBA RAO

16 December 2008
Supreme Court
13 pages
M.P. STATE ELECTRICITY BOARD Vs S.K. YADAV

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-007312-007312 / 2008
Diary number: 8651 / 2006
Advocates: ASHIESH KUMAR Vs S. JANANI

16 December 2008
Supreme Court
19 pages
COMMITTEE OF MANAGEMENT Vs VICE CHANCELLOR

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-007319-007319 / 2008
Diary number: 24751 / 2006
Advocates: SHAKIL AHMED SYED Vs C. D. SINGH