Showing 13696 - 13710 of 41947 judgements
18 December 2008
Supreme Court
17 pages
C.R. JAYARAMAN Vs M. PALANIAPPAN .

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-000993-000993 / 2002
Diary number: 21011 / 2001
Advocates: S. RAVI SHANKAR Vs

18 December 2008
Supreme Court
15 pages
C. CHERIATHAN Vs P. NARAYANAN EMBRANTHIRI

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-007400-007400 / 2008
Diary number: 3438 / 2007
Advocates: Vs LAWYER S KNIT & CO

18 December 2008
Supreme Court
12 pages
NAJMUDDIN Vs UNION OF INDIA

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-007405-007405 / 2008
Diary number: 23167 / 2006
Advocates: VENKATESWARA RAO ANUMOLU Vs SAHARYA & CO.

18 December 2008
Supreme Court
16 pages
EX-CONSTABLE RAMVIR SINGH Vs UNION OF INDIA .

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: Crl.A. No.-002061-002061 / 2008
Diary number: 27363 / 2006
Advocates: Vs SUSHMA SURI

18 December 2008
Supreme Court
10 pages
M/S.MALWA STRIPS PVT.LTD. Vs M/S.JYOTI LTD.

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-007410-007411 / 2008
Diary number: 18456 / 2008
Advocates: SHIV SAGAR TIWARI Vs KAMINI JAISWAL

18 December 2008
Supreme Court
17 pages
NEW INDIA ASSURANCE CO. LTD. Vs SADANAND MUKHI .

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-007402-007402 / 2008
Diary number: 19018 / 2007
Advocates: Vs ARUP BANERJEE

18 December 2008
Supreme Court
9 pages
CHETU Vs STATE OF M.P

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: Crl.A. No.-000132-000132 / 2007
Diary number: 29533 / 2006
Advocates: CHANCHAL KUMAR GANGULI Vs C. D. SINGH

18 December 2008
Supreme Court
16 pages
SAMADHAN DHUDAKA KOLI Vs STATE OF MAHARASHTRA

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: Crl.A. No.-000637-000637 / 2006
Diary number: 25040 / 2005
Advocates: NARESH KUMAR Vs RAVINDRA KESHAVRAO ADSURE

18 December 2008
Supreme Court
14 pages
NAGARAJA Vs STATE OF KARNATAKA

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: Crl.A. No.-002067-002067 / 2008
Diary number: 10716 / 2008
Advocates: V. N. RAGHUPATHY Vs ANITHA SHENOY

17 December 2008
Supreme Court
2 pages
RAVINDRA NATH Vs STATE BANK OF INDIA .

Bench: TARUN CHATTERJEE,V.S. SIRPURKAR, , ,
Case number: C.A. No.-007422-007422 / 2008
Diary number: 21404 / 2007
Advocates: S. C. BIRLA Vs A. V. RANGAM

17 December 2008
Supreme Court
10 pages
ALKA BOSE Vs PARMATMA DEVI .

Bench: R.V. RAVEENDRAN,P. SATHASIVAM, , ,
Case number: C.A. No.-006197-006197 / 2000
Diary number: 20801 / 1999
Advocates: RANJAN MUKHERJEE Vs SHEKHAR PRIT JHA

17 December 2008
Supreme Court
2 pages
T.SUDHEER Vs M.PRASAD REDDY .

Bench: B.N. AGRAWAL,G.S. SINGHVI,R.M. LODHA, ,
Case number: C.A. No.-007367-007367 / 2008
Diary number: 10332 / 2007
Advocates: K. SHIVRAJ CHOUDHURI Vs ARPUTHAM ARUNA AND CO

17 December 2008
Supreme Court
2 pages
M/S VENKATESH CHEMI-COLOUR CO. Vs HATIM SUTERWALLA .

Bench: B.N. AGRAWAL,G.S. SINGHVI,R.M. LODHA, ,
Case number: C.A. No.-007365-007365 / 2008
Diary number: 35571 / 2008
Advocates: E. C. AGRAWALA Vs

17 December 2008
Supreme Court
33 pages
SHANTI BHUSHAN Vs U.O.I.

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: W.P.(C) No.-000375-000375 / 2007
Diary number: 20317 / 2007

17 December 2008
Supreme Court
10 pages
UNION OF INDIA Vs PRAKASH KUMAR TANDON

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-007349-007349 / 2008
Diary number: 27827 / 2005
Advocates: B. KRISHNA PRASAD Vs DEBASIS MISRA