Showing 13771 - 13785 of 41947 judgements
12 December 2008
Supreme Court
7 pages
SHIV KUMAR Vs DARSHAN KUMAR

Bench: TARUN CHATTERJEE,V.S. SIRPURKAR, , ,
Case number: C.A. No.-007259-007260 / 2008
Diary number: 27506 / 2007
Advocates: VISHWA PAL SINGH Vs JAGJIT SINGH CHHABRA

12 December 2008
Supreme Court
26 pages
KAILASH RANI DANG Vs RAKESH BALA ANEJA

Bench: DALVEER BHANDARI,HARJIT SINGH BEDI, , ,
Case number: C.A. No.-007257-007258 / 2008
Diary number: 31526 / 2007
Advocates: KAMALDEEP GULATI Vs KAILASH CHAND

12 December 2008
Supreme Court
27 pages
U.P.POLLUTION CONTROL BOARD Vs BHUPENDRA KUMAR MODI

Bench: K.G. BALAKRISHNAN,P. SATHASIVAM, , ,
Case number: Crl.A. No.-002019-002019 / 2008
Diary number: 4061 / 2005
Advocates: PRADEEP MISRA Vs

12 December 2008
Supreme Court
2 pages
SIR MIHIR SARKAR Vs SOMA ROY (SARKAR)

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-007255-007255 / 2008
Diary number: 20277 / 2006
Advocates: RAUF RAHIM Vs RAJIV MEHTA

12 December 2008
Supreme Court
3 pages
NAGESHWAR Vs DOOIJI

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-007254-007254 / 2008
Diary number: 22014 / 2007
Advocates: RAMESHWAR PRASAD GOYAL Vs ASHOK K. SRIVASTAVA

12 December 2008
Supreme Court
4 pages
NIMISHA BATISH Vs MAJ AJAY BATISH .

Bench: R.V. RAVEENDRAN,D.K. JAIN, , ,
Case number: T.P.(C) No.-000726-000726 / 2008
Diary number: 19874 / 2008
Advocates: Vs SHIV PRAKASH PANDEY

12 December 2008
Supreme Court
2 pages
RANDHIR SINGH BHALLA Vs SPECIAL LAND ACQUISITION OFFICER

Bench: R.V. RAVEENDRAN,D.K. JAIN, , ,
Case number: C.A. No.-007294-007294 / 2008
Diary number: 18635 / 2006
Advocates: K. RAJEEV Vs

12 December 2008
Supreme Court
5 pages
SHIV DUTT SHARMA (SHASTRI) Vs STATE OF UP .

Bench: R.V. RAVEENDRAN,D.K. JAIN, , ,
Case number: C.A. No.-007303-007303 / 2008
Diary number: 27163 / 2006
Advocates: NAVIN PRAKASH Vs SHRISH KUMAR MISRA

12 December 2008
Supreme Court
2 pages
JAGDISH TYTLER Vs STATE OF PUNJAB

Bench: K.G. BALAKRISHNAN,P. SATHASIVAM, , ,
Case number: Crl.A. No.-002025-002025 / 2008
Diary number: 24524 / 2008
Advocates: Vs JAGJIT SINGH CHHABRA

12 December 2008
Supreme Court
14 pages
B.P.MOIDEEN SEVAMANDIR Vs A.M.KUTTY HASSAN

Bench: R.V. RAVEENDRAN,D.K. JAIN, , ,
Case number: C.A. No.-007282-007283 / 2008
Diary number: 34001 / 2008
Advocates: Vs A. RAGHUNATH

12 December 2008
Supreme Court
19 pages
RAVISHWAR MANJHI Vs STATE OF JHARKHAND

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: Crl.A. No.-002020-002020 / 2008
Diary number: 3764 / 2007
Advocates: Vs RATAN KUMAR CHOUDHURI

12 December 2008
Supreme Court
1 pages
HARI RAM SHARMA Vs NARAINI DEVI SHARMA

Case number: C.A. No.-007256-007256 / 2008
Diary number: 7677 / 2008
Advocates: ASHWANI BHARDWAJ Vs ASHOK MATHUR

12 December 2008
Supreme Court
27 pages
U.P.POLLUTION CONTROL BOARD Vs BHUPENDRA KUMAR MODI & ANR.

Bench: K.G. BALAKRISHNAN,P. SATHASIVAM, , ,
Case number: Special Leave Petition (crl.) 1660 of 2005

11 December 2008
Supreme Court
22 pages
MAHARSHTRA STATE JUDGES ASSOCIATION&ORS. Vs H.C. OF JUDI. AT BOMBAY THRU.R.G.

Bench: K.G. BALAKRISHNAN,R.V. RAVEENDRAN,J.M. PANCHAL, ,
Case number: W.P.(C) No.-000211-000211 / 2007
Diary number: 10890 / 2007
Advocates: Vs PAREKH & CO.

11 December 2008
Supreme Court
17 pages
PUNJ LLOYD LTD. Vs CORPORATE RISKS INDIA PVT. LTD.

Bench: TARUN CHATTERJEE,HARJIT SINGH BEDI, , ,
Case number: C.A. No.-001026-001026 / 2007
Diary number: 34131 / 2006
Advocates: Vs BIMAL ROY JAD