Judgements

18 December 2008
Supreme Court
7 pages

STATE OF HARYANA Vs BHUP SINGH .

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: Crl.A. No.-002064-002066 / 2008
Diary number: 36839 / 2007
Advocates: Vs SANJAY SHARAWAT

18 December 2008
Supreme Court
6 pages

PANCHI DEVI Vs STATE OF RAJASTHAN .

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-007556-007557 / 2008
Diary number: 20446 / 2005
Advocates: SHANKAR DIVATE Vs

18 December 2008
Supreme Court
3 pages

Y.YOHANNAN Vs STATE OF M.P..

Bench: D.K. JAIN,AFTAB ALAM, , ,
Case number: C.A. No.-007420-007420 / 2008
Diary number: 1345 / 2008
Advocates: G. PRAKASH Vs B. S. BANTHIA

18 December 2008
Supreme Court
17 pages

STATE OF M.P. Vs BABLU NATT

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: Crl.A. No.-002060-002060 / 2008
Diary number: 18203 / 2005
Advocates: Vs SHANKAR DIVATE

18 December 2008
Supreme Court
25 pages

M/S. P. MANOHAR REDDY & BROS. Vs MAHARASHTRA KRISHNA VALLEY DEV.CORP.&ORS

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-007408-007409 / 2008
Diary number: 231 / 2005
Advocates: G. N. REDDY Vs RAVINDRA KESHAVRAO ADSURE

18 December 2008
Supreme Court
14 pages

KOPARGAON S.S.K. LTD. Vs STATE OF MAHARASHTRA .

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-007412-007413 / 2008
Diary number: 10639 / 2004
Advocates: CHANDAN RAMAMURTHI Vs ASHA GOPALAN NAIR

18 December 2008
Supreme Court
28 pages

VINOD SOLANKI Vs UNION OF INDIA

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-007407-007407 / 2008
Diary number: 3756 / 2008
Advocates: PRAVEEN KUMAR Vs B. V. BALARAM DAS

18 December 2008
Supreme Court
14 pages

LAL SURAJ @ SURAJ SINGH Vs STATE OF JHARKHAND

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: Crl.A. No.-002062-002062 / 2008
Diary number: 4536 / 2008
Advocates: Vs MANISH KUMAR SARAN

18 December 2008
Supreme Court
14 pages

THE DEPOT MANAGER A.P.S.R.T.C Vs P.JAYARAM REDDY

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-007406-007406 / 2008
Diary number: 17012 / 2006
Advocates: D. MAHESH BABU Vs R. V. KAMESHWARAN

18 December 2008
Supreme Court
24 pages

M/S. THUKRAL MECHANICAL WORKS Vs P.M. DIESELS PVT. LTD.

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-007404-007404 / 2008
Diary number: 4375 / 2006
Advocates: SURUCHII AGGARWAL Vs K. RAJEEV

18 December 2008
Supreme Court
3 pages

SPECIAL LAND ACQUISITION OFFICER,KARNATK Vs REVANASIDAPPA

Bench: TARUN CHATTERJEE,V.S. SIRPURKAR, , ,
Case number: C.A. No.-006019-006020 / 2010
Diary number: 26916 / 2008
Advocates: Vs SHIVAJI M. JADHAV

18 December 2008
Supreme Court
3 pages

VIMALCHANDRA D.DESAI Vs PUNE MUNICIPAL CORPN. .

Bench: B.N. AGRAWAL,G.S. SINGHVI,R.M. LODHA, ,
Case number: C.A. No.-007416-007416 / 2008
Diary number: 21663 / 2006
Advocates: NARESH KUMAR Vs J S WAD AND CO

18 December 2008
Supreme Court
15 pages

H.P.STATE FOREST COMPANY LTD. Vs M/S.UNITED INDIA INSURANCE CO. LTD.

Bench: DALVEER BHANDARI,HARJIT SINGH BEDI, , ,
Case number: C.A. No.-006347-006347 / 2000
Diary number: 16870 / 2000
Advocates: NARESH K. SHARMA Vs DEBASIS MISRA

18 December 2008
Supreme Court
8 pages

SHIV RAM Vs STATE OF H.P. .

Bench: DALVEER BHANDARI,HARJIT SINGH BEDI, , ,
Case number: C.A. No.-001585-001585 / 2001
Diary number: 7740 / 2000
Advocates: E. C. AGRAWALA Vs

18 December 2008
Supreme Court
18 pages

STATE, REP. BY INSPECTOR OF POLICE, T.N. Vs SUBAIR @ MOHAMED SUBAIR .

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000162-000162 / 2002
Diary number: 17332 / 2001
Advocates: V. G. PRAGASAM Vs SHAKIL AHMED SYED