Showing 13711 - 13725 of 41947 judgements
17 December 2008
Supreme Court
11 pages
STATE OF PUNJAB Vs BAHADUR SINGH .

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-007347-007347 / 2008
Diary number: 28466 / 2005
Advocates: AJAY PAL Vs UGRA SHANKAR PRASAD

17 December 2008
Supreme Court
16 pages
U.R.VIRUPAKSHAIAH Vs SARVAMMA

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-007346-007346 / 2008
Diary number: 15845 / 2007
Advocates: Vs ANJANA CHANDRASHEKAR

17 December 2008
Supreme Court
14 pages
UNION OF INDIA Vs SATYA BRATA CHOWDHURY .

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-007353-007354 / 2008
Diary number: 60677 / 2005
Advocates: B. KRISHNA PRASAD Vs ABHA JAIN

17 December 2008
Supreme Court
13 pages
C. BALACHANDRAN Vs STATE OF KERALA .

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-007351-007351 / 2008
Diary number: 25977 / 2003
Advocates: VIJAY KUMAR Vs G. PRAKASH

17 December 2008
Supreme Court
20 pages
AVINASH KUMAR CHAUHAN Vs VIJAY KRISHNA MISHRA

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-007350-007350 / 2008
Diary number: 13380 / 2007
Advocates: Vs JAGJIT SINGH CHHABRA

17 December 2008
Supreme Court
13 pages
DHARIWAL TOBACO PRODUCTS LTD. Vs STATE OF MAHARASHTRA

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: Crl.A. No.-002055-002055 / 2008
Diary number: 10850 / 2007
Advocates: PRAVEEN KUMAR Vs RAVINDRA KESHAVRAO ADSURE

17 December 2008
Supreme Court
16 pages
D.S. GREWAL Vs VIMI JOSHI .

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-007355-007355 / 2008
Diary number: 14269 / 2006
Advocates: Vs S. JANANI

17 December 2008
Supreme Court
14 pages
RAGHU RAJ SINGH ROUSHA Vs M/S. SHIVAM SUNDARAM PROMOTERS(P)L &ANR.

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: Crl.A. No.-002054-002054 / 2008
Diary number: 8701 / 2008
Advocates: KULDIP SINGH Vs D. S. MAHRA

17 December 2008
Supreme Court
37 pages
M/S. VIJAY INDUSTRIES Vs M/S. NATL TECHNOLOGIES LTD.

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-007352-007352 / 2008
Diary number: 13959 / 2005
Advocates: RUBY SINGH AHUJA Vs

17 December 2008
Supreme Court
1 pages
SANTKUMAR CHIRANJILAL JHUNJHUNWALA Vs STATE OF T.NADU

Bench: TARUN CHATTERJEE,V.S. SIRPURKAR, , ,
Case number: Crl.A. No.-002077-002078 / 2008
Diary number: 15383 / 2008
Advocates: TAPESH KUMAR SINGH Vs S. THANANJAYAN

17 December 2008
Supreme Court
2 pages
MD.KASIM Vs STATE OF BIHAR

Case number: Crl.A. No.-002057-002057 / 2008
Diary number: 26045 / 2008
Advocates: SAMIR ALI KHAN Vs GOPAL SINGH

17 December 2008
Supreme Court
1 pages
VENUGOPALAN Vs STATE OF KERALA

Case number: Crl.A. No.-002058-002058 / 2008
Diary number: 19159 / 2008
Advocates: K. RAJEEV Vs R. SATHISH

17 December 2008
Supreme Court
1 pages
NEETU BADARYA Vs PRASHANT KUMAR BADRYA

Case number: T.P.(C) No.-000288-000288 / 2008
Diary number: 7714 / 2008
Advocates: Vs PRASHANT KUMAR

17 December 2008
Supreme Court
2 pages
KAVITA OJHA Vs ASHWANI KUMAR SHARMA

Case number: T.P.(C) No.-000067-000067 / 2008
Diary number: 1814 / 2008
Advocates: Vs K. SARADA DEVI

17 December 2008
Supreme Court
2 pages
REKHA UMESH SHETTY Vs STATE OF MAHARASHTRA .

Case number: Crl.A. No.-002056-002056 / 2008
Diary number: 29712 / 2007
Advocates: K. K. MANI Vs RAVINDRA KESHAVRAO ADSURE