Showing 13741 - 13755 of 41947 judgements
16 December 2008
Supreme Court
12 pages
SAU KUSUM Vs STATE OF MAHARASHTRA .

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-007313-007313 / 2008
Diary number: 24547 / 2005
Advocates: ANIL K. JHA Vs VARINDER KUMAR SHARMA

16 December 2008
Supreme Court
8 pages
G. GNANAM @ GNANAMOORTHY Vs METROPOLITAN TRANSPORT CORPORATION

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-007320-007321 / 2008
Diary number: 21562 / 2004
Advocates: Vs T. HARISH KUMAR

16 December 2008
Supreme Court
20 pages
M/S KUMAR EXPORTS Vs M/S SHARMA CARPETS

Bench: R.V. RAVEENDRAN,J.M. PANCHAL, , ,
Case number: Crl.A. No.-002045-002045 / 2008
Diary number: 4632 / 2007
Advocates: SANJEEV MALHOTRA Vs LALITA KAUSHIK

16 December 2008
Supreme Court
4 pages
R. SENTHILBABU Vs STATE OF TAMIL NADU

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-007304-007304 / 2008
Diary number: 14131 / 2007
Advocates: Vs R. NEDUMARAN

16 December 2008
Supreme Court
8 pages
YANKAPPA Vs STATE OF KARNATAKA

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000068-000068 / 2002
Diary number: 16231 / 2001

16 December 2008
Supreme Court
7 pages
STATE OF ORISSA Vs SUKRU GOUDA

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-002044-002044 / 2008
Diary number: 14588 / 2007
Advocates: SHIBASHISH MISRA Vs

16 December 2008
Supreme Court
6 pages
SELVI SUNDRAM Vs STATE OF T.NADU .

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA
Case number: C.A. No.-007305-007305 / 2008
Diary number: 14738 / 2007

16 December 2008
Supreme Court
15 pages
M/S SHAKTI TUBES LTD.TR.DIRECTOR Vs STATE OF BIHAR .

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-007315-007315 / 2008
Diary number: 32916 / 2007
Advocates: DEVASHISH BHARUKA Vs GOPAL SINGH

16 December 2008
Supreme Court
18 pages
PARENTS ASSCN.OF STUDENTS Vs M.A. KHAN

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-007317-007317 / 2008
Diary number: 1776 / 2007
Advocates: Vs ARPUTHAM ARUNA AND CO

16 December 2008
Supreme Court
10 pages
MAHESH YADAV Vs RAJESHWAR SINGH

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-007316-007316 / 2008
Diary number: 13295 / 2004
Advocates: KRISHNANAND PANDEYA Vs KAILASH CHAND

15 December 2008
Supreme Court
5 pages
DHARAM PAL Vs STATE OF HARYANA .

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-007287-007287 / 2008
Diary number: 21603 / 2004
Advocates: LALITA KAUSHIK Vs

15 December 2008
Supreme Court
5 pages
SHIV KUMAR Vs STATE OF NCT OF DELHI

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-002034-002034 / 2008
Diary number: 25615 / 2008
Advocates: RISHI MALHOTRA Vs ANIL KATIYAR

15 December 2008
Supreme Court
4 pages
BAIKUNTH SINGH Vs STATE OF BIHAR .

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-002035-002035 / 2008
Diary number: 27747 / 2006
Advocates: T. MAHIPAL Vs GOPAL SINGH

15 December 2008
Supreme Court
4 pages
JIJABAI S. SAGLE Vs SHIVAJI TATYABA SANAP SAKET

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-007137-007137 / 2008
Diary number: 13199 / 2006
Advocates: SHIVAJI M. JADHAV Vs

15 December 2008
Supreme Court
2 pages
ORIENTAL INSURANCE CO.LTD. Vs M/S KALA EMPORIUM PVT.LTD.

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-007292-007292 / 2008
Diary number: 19727 / 2007
Advocates: MANJEET CHAWLA Vs RACHNA GUPTA