Showing 13756 - 13770 of 41947 judgements
15 December 2008
Supreme Court
3 pages
ANJU Vs VISHNU

Case number: T.P.(C) No.-000422-000422 / 2008
Diary number: 11059 / 2008
Advocates: Vs JYOTI MENDIRATTA

15 December 2008
Supreme Court
3 pages
ASIT BARAN CHAUDHURI Vs MANGLA RAI .

Case number: CONMT.PET.(C) No.-000030-000030 / 2008
Diary number: 36633 / 2007
Advocates: GHANSHYAM JOSHI Vs S. CHANDRA SHEKHAR

15 December 2008
Supreme Court
3 pages
PRAHALAD MAHTO Vs STATE OF JHARKHAND .

Case number: Crl.A. No.-002036-002036 / 2008
Diary number: 9502 / 2007
Advocates: T. V. GEORGE Vs MANISH KUMAR SARAN

12 December 2008
Supreme Court
20 pages
TARSEM SINGH Vs STATE OF PUNJAB

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: Crl.A. No.-000476-000476 / 2005
Diary number: 5960 / 2004
Advocates: S. SRINIVASAN Vs KULDIP SINGH

12 December 2008
Supreme Court
28 pages
RANGAIAH Vs STATE OF KARNATAKA

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: Crl.A. No.-000992-000992 / 2005
Diary number: 25270 / 2004

12 December 2008
Supreme Court
11 pages
M.D.,BALASAHEB DESAI SAHAKARI S.K.LTD. Vs KASHINATH GANAPATI KAMBALE

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-007249-007249 / 2008
Diary number: 21020 / 2007
Advocates: Vs ABHA R. SHARMA

12 December 2008
Supreme Court
29 pages
PUNJAB URBAN PLANNING & DEV. AUTHORITY Vs MONIKA VERMA

Bench: S.B. Sinha,Cyriac Joseph
Case number: C.A. No.-002020-002020 / 2008
Diary number: 35378 / 2007
Advocates: RACHANA JOSHI ISSAR Vs

12 December 2008
Supreme Court
13 pages
OM PRAKASH Vs STATE OF U.P.

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: Crl.A. No.-001022-001022 / 2004
Diary number: 17179 / 2004
Advocates: SURYA KANT Vs ANUVRAT SHARMA

12 December 2008
Supreme Court
15 pages
VIDYABAI Vs PADMALATHA

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-007251-007251 / 2008
Diary number: 3070 / 2008

12 December 2008
Supreme Court
17 pages
MAHAVIR SINGH Vs KHIALI RAM .

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-007252-007252 / 2008
Diary number: 435 / 2007
Advocates: Vs KULDIP SINGH

12 December 2008
Supreme Court
17 pages
BIHAR STATE FINANCIAL CORPN. Vs M/S. CHHOTANAGPUR MINERALS .

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-007253-007253 / 2008
Diary number: 9480 / 2006
Advocates: Vs AMBHOJ KUMAR SINHA

12 December 2008
Supreme Court
20 pages
BHARPUR SINGH Vs SHAMSHER SINGH

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-007250-007250 / 2008
Diary number: 30852 / 2006
Advocates: Vs BALBIR SINGH GUPTA

12 December 2008
Supreme Court
21 pages
M/S. HARMAN ELECTRONICS (P) LTD. Vs M/S. NATIONAL PANASONIC INDIA LTD.

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: Crl.A. No.-002021-002021 / 2008
Diary number: 6064 / 2004
Advocates: Vs RAMESHWAR PRASAD GOYAL

12 December 2008
Supreme Court
14 pages
VAMAN NARAIN GHIYA Vs STATE OF RAJASTHAN

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000406-000406 / 2008
Diary number: 7432 / 2006
Advocates: N. ANNAPOORANI Vs

12 December 2008
Supreme Court
3 pages
RAJNI KUMARI Vs RAGHVINDER SAHAY @ LAL BABU

Bench: TARUN CHATTERJEE,V.S. SIRPURKAR, , ,
Case number: T.P.(C) No.-000551-000551 / 2007
Diary number: 20958 / 2007
Advocates: Vs ROHIT KUMAR SINGH